DCIT v. MSPL Ltd.

150 Taxmann.com 44Reported decision#22683 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 143(3)Section 127(2)Section 154Section 260ASection 269

Issues it is cited on

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Judgments citing DCIT v. MSPL Ltd.

ACIT Corporate Circle 1(1), Chennai vs. Allahabad Bank Now Merged With Indian Bank, Chennai

In the result, the captioned revenue appeals are disposed of as withdrawn in terms of above order

ITA 1681/CHNY/2024[2018-19]Status: DisposedITAT Chennai11 Mar 2026AY 2018-19

Bench: Shri Inturi Rama Rao & Shri Manu Kumar Giriआयकर अपील सं./Ita Nos. 1675 & 1681/Chny/2024 #नधा$रण वष$ /Assessment Years: 2017-18 & 2018-19

For Appellant: Shri Shiva Srinivas, CITFor Respondent: 11.03.2026
Section 143(3)

…आयकर अपील"य अ"धकरण, ‘B’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी इंटूर" रामा राव, लेखा सद"य एवं "ी मनु कुमार "ग"र, "या"यक सद"य के सम" BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI MANU KUMAR GIRI, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 1675 & 1681/Chny/2024 #नधा$रण वष$ /Assessment Years: 2017-18 & 2018-19 Assistant Commissioner of Income Tax Vs. Indian Bank Corporate Circle 6(1), Chennai 254-260, Avvai Shanmugan Salai, Royapettah, Chennai 600014 [PAN: AACCA8464F] (अपीलाथ'/Appellant) (()यथ'/Respondent) : Shri Sanjeev Aditya, CA अपीलाथ' क* ओर से/ Appellant by : Shri Sh…

ACIT Corporate Circle 1 1, Chennai vs. Allahabad Bank (Merged With Indian Bank), Chennai

In the result, the captioned revenue appeals are disposed of as withdrawn in terms of above order

ITA 1675/CHNY/2024[2017-18]Status: DisposedITAT Chennai11 Mar 2026AY 2017-18

Bench: Shri Inturi Rama Rao & Shri Manu Kumar Giriआयकर अपील सं./Ita Nos. 1675 & 1681/Chny/2024 #नधा$रण वष$ /Assessment Years: 2017-18 & 2018-19

For Appellant: Shri Shiva Srinivas, CITFor Respondent: 11.03.2026
Section 143(3)

…आयकर अपील"य अ"धकरण, ‘B’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी इंटूर" रामा राव, लेखा सद"य एवं "ी मनु कुमार "ग"र, "या"यक सद"य के सम" BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI MANU KUMAR GIRI, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 1675 & 1681/Chny/2024 #नधा$रण वष$ /Assessment Years: 2017-18 & 2018-19 Assistant Commissioner of Income Tax Vs. Indian Bank Corporate Circle 6(1), Chennai 254-260, Avvai Shanmugan Salai, Royapettah, Chennai 600014 [PAN: AACCA8464F] (अपीलाथ'/Appellant) (()यथ'/Respondent) : Shri Sanjeev Aditya, CA अपीलाथ' क* ओर से/ Appellant by : Shri Sh…

DCIT, C R Building vs. Loop Telecom and Trading Limited, Mumbai

In the result, appeal of the Revenue is dismissed as not

ITA 3208/DEL/2023[2013-14]Status: DisposedITAT Delhi27 May 2024AY 2013-14

Bench: Shri Challa Nagendra Prasad & Shri Pradip Kumar Kediaआ.अ.सं/.I.T.A No.3208/Del/2023 िनधा"रणवष"/Assessment Year: 2013-14 बनाम Dcit Loop Telecom &Trading Limited Room No.316A, Vs. 127, Manmala Tank Road, C.R. Bldg., I.P. Estate Taikalwadi Mahim, West Mumbai, New Delhi. Mumbai, Maharashtra. Pan No.Aagcs0351R अपीलाथ" Appellant ""यथ"/Respondent

Section 127Section 127(2)Section 154Section 260ASection 269

…I.T.A.No.3208/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.3208/Del/2023 िनधा"रणवष"/Assessment Year: 2013-14 बनाम DCIT LOOP TELECOM &TRADING LIMITED Room No.316A, Vs. 127, Manmala Tank Road, C.R. Bldg., I.P. Estate Taikalwadi Mahim, West Mumbai, New Delhi. MUMBAI, Maharashtra. PAN No.AAGCS0351R अपीलाथ" Appellant ""यथ"/Respondent Revenue by Shri Mahesh Kumar, CIT DR Assessee by Shri Ganesh Rajgopalan, CA सुनवाईक"तारीख/ Date of hearing: 12.03.2024 27.05.2024 उ"ोषणाक"तारीख/P…

DCIT v. MSPL Ltd. (150 Taxmann.com 44) — Cited in 3 Judgments | BharatTax