DCIT v. Magneti Marelli Powertain India (P) Ltd.

252 Taxmann 385Supreme Court of India2018#20123 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 365,989 Indian tax judgments — from 2019 to 2020.

Judgments citing DCIT v. Magneti Marelli Powertain India (P) Ltd.

Mtu India Private Limited, Pune vs. Deputy Commissioner of Income-Tax, Circle - 14, Pune

In the result, the appeal is allowed for statistical purposes

ITA 1744/PUN/2019[2015-16]Status: DisposedITAT Pune19 Feb 2020AY 2015-16

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Raviिनधा"रण वष" / Assessment Year : 2015-16 Mtu India Private Limited, Vs. Dcit, 159/1, Tathawade, Circle-14, Pune Pune-Mumbai Highway, Pune – 411033 Pan : Aabcd2233N Appellant Respondent

Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER िनधा"रण वष" / Assessment Year : 2015-16 MTU India Private Limited, Vs. DCIT, 159/1, Tathawade, Circle-14, Pune Pune-Mumbai Highway, Pune – 411033 PAN : AABCD2233N Appellant Respondent Assessee by Shri Arvind Sondhe Revenue by Shri T. Vijaya Bhaskar Reddy Date of hearing 18-02-2020 Date of pronouncement 20-02-2020 आदेश / ORDER PER R.S.SYAL, VP : This appeal by the assessee emanates from the final assessment order dated 04-10-2019 passed by the Assessing Officer (AO) u/…

Knorr Bremse Systems for Commercial Vehicles India Private Limited, ('Kb India'), Pune vs. Deputy Commissioner of Income-Tax, Circle - 14, Pune

In the result, the appeal is partly allowed for statistical

ITA 2369/PUN/2017[2013-14]Status: DisposedITAT Pune20 Dec 2019AY 2013-14

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.1648, 187 & 2369/PUN/2017 िनधा"रण वष" / Assessment Years : 2011-12, 2012-13 & 2013-14 Knorr Bremse Systems for Vs. DCIT, Circle-14, Commercial Vehicles India Private Pune Limited (“KB India”), S.No.280 & 281, Village Mann, Hinjewadi, Phase-II, Taluka Mulshi, Pune-411 057 Maharashtra, India PAN :AACCK1395D Appellant Respondent Assessee by Shri Rajendra Agiwal Revenue by Shri T. Vijaya Bhaskar Reddy Date of hearing 18-12-2019 Date of pronouncement 20-12-2019 आद…

Knorr Bremse Systems for Commercial Vehicles India Private Limite, D, Pune vs. Deputy Commissioner of Income Tax

In the result, the appeal is partly allowed for statistical

ITA 187/PUN/2017[2012-13]Status: DisposedITAT Pune20 Dec 2019AY 2012-13

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.1648, 187 & 2369/PUN/2017 िनधा"रण वष" / Assessment Years : 2011-12, 2012-13 & 2013-14 Knorr Bremse Systems for Vs. DCIT, Circle-14, Commercial Vehicles India Private Pune Limited (“KB India”), S.No.280 & 281, Village Mann, Hinjewadi, Phase-II, Taluka Mulshi, Pune-411 057 Maharashtra, India PAN :AACCK1395D Appellant Respondent Assessee by Shri Rajendra Agiwal Revenue by Shri T. Vijaya Bhaskar Reddy Date of hearing 18-12-2019 Date of pronouncement 20-12-2019 आद…

Knorr Bremise Systems for Commercial Vehicles India Pvt. Ltd., Pune vs. Deputy Commissioner of Income-Tax, Circle - 14, Pune

In the result, the appeal is partly allowed for statistical

ITA 1648/PUN/2017[2011-12]Status: DisposedITAT Pune20 Dec 2019AY 2011-12

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER ITA Nos.1648, 187 & 2369/PUN/2017 िनधा"रण वष" / Assessment Years : 2011-12, 2012-13 & 2013-14 Knorr Bremse Systems for Vs. DCIT, Circle-14, Commercial Vehicles India Private Pune Limited (“KB India”), S.No.280 & 281, Village Mann, Hinjewadi, Phase-II, Taluka Mulshi, Pune-411 057 Maharashtra, India PAN :AACCK1395D Appellant Respondent Assessee by Shri Rajendra Agiwal Revenue by Shri T. Vijaya Bhaskar Reddy Date of hearing 18-12-2019 Date of pronouncement 20-12-2019 आद…

DCIT v. Magneti Marelli Powertain India (P) Ltd. (252 Taxmann 385) — Cited in 4 Judgments | BharatTax