DCIT v. Karmeshwar Exim (P) Ltd.

138 Taxmann.com 560Reported decision2022#22474 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2023 to 2024.

Judgments citing DCIT v. Karmeshwar Exim (P) Ltd.

The ACIT, Circle-2(1)(1), Ahmedabad vs. Mayora India Private Limited (Formerly Known As, Ahmedabad

In the result, the appeals of the Department are dismissed

ITA 419/AHD/2023[2018-19]Status: DisposedITAT Ahmedabad16 Dec 2024AY 2018-19

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Tushar Hemani, Sr. Adv. & ShriFor Respondent: Shri R. N. Dsouza, CIT D.R
Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.418&419/Ahd/2023 (Assessment Years: 2017-18 & 2018-19) Assistant Commissioner of Vs. Mayora India Pvt. Ltd., Income Tax, (formerly known as “Inbisco India Circle-2(1)(1), Pvt. Ltd.”), S.Y. No. 58, Ahmedabad Gundlapochampally Village, Hakimpet, S.O. Tirumalagiri, Hyderabad and Plot No. SM-9/5, Sanand-II, GIDC Industrial State, Ahmedabad, Sanand, Ahmedabad-381170 [PAN No.AABCI8732P] (Appellant) .. (Respondent) Appellant by : Shri Tushar Hemani, Sr. Adv. &…

The ACIT, Circle-2(1)(1), Ahmedabad vs. Mayora India Private Limited (Formerly Known As "Inbisco India Pvt. Ltd.), Ahmedabad

In the result, the appeals of the Department are dismissed

ITA 418/AHD/2023[2017-18]Status: DisposedITAT Ahmedabad16 Dec 2024AY 2017-18

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: Shri Tushar Hemani, Sr. Adv. & ShriFor Respondent: Shri R. N. Dsouza, CIT D.R
Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.418&419/Ahd/2023 (Assessment Years: 2017-18 & 2018-19) Assistant Commissioner of Vs. Mayora India Pvt. Ltd., Income Tax, (formerly known as “Inbisco India Circle-2(1)(1), Pvt. Ltd.”), S.Y. No. 58, Ahmedabad Gundlapochampally Village, Hakimpet, S.O. Tirumalagiri, Hyderabad and Plot No. SM-9/5, Sanand-II, GIDC Industrial State, Ahmedabad, Sanand, Ahmedabad-381170 [PAN No.AABCI8732P] (Appellant) .. (Respondent) Appellant by : Shri Tushar Hemani, Sr. Adv. &…

DCIT, CC-1(2), Kolkata vs. M/S. Chaman Metalics Ltd., Maharashtra

In the result, the appeal of the Revenue stands dismissed

ITA 610/KOL/2023[2007-08]Status: DisposedITAT Kolkata18 Oct 2023AY 2007-08

Bench: Shri Sanjay Garganddr. Manish Borad

Section 133(6)Section 250Section 68

…आयकर अपील"य अ"धकरण, कोलकाता पीठ ‘सी’, कोलकाता IN THE INCOME TAX APPELLATE TRIBUNAL “C”BENCH KOLKATA "ी संजय गग", "या"यक सद"यएवं "ी मनीष बोरड, लेखा सद"य के सम" Before Shri Sanjay Garg, Judicial Member andDr. Manish Borad, Accountant Member I.T.A No.610/Kol/2023 Assessment year: 2007-08 DCIT, CC-1(2), Kolkata.........................................................……Appellant vs. M/s ChamanMetallics Ltd....................…............,..…...…..…..Respondent A-26, MIDC, Tadali Growth Centre, Chandrapur-442406, Maharashtra. [PAN: AACCC3756E] Appearances by: Shri Sanjay Paul, Addl. CIT(DR), appeared on behalf of the…

DCIT v. Karmeshwar Exim (P) Ltd. (138 Taxmann.com 560) — Cited in 3 Judgments | BharatTax