DCIT v. Karan Johar

11 Taxmann.com 268Reported decision2011#16469 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2023.

Judgments citing DCIT v. Karan Johar

Expat Engineering India Limited, Bengaluru vs. ACIT, Circle-2(1)(2), Bengaluru

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 34/BANG/2023[2014-15]Status: DisposedITAT Bangalore09 Nov 2023AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillaiassessment Year: 2014-15

For Appellant: Shri Ravi Shankar, A.RFor Respondent: Shri Parithivel, D.R
Section 143Section 250

…ITA No.34/Bang/2023 M/s. Expat Engineering India Limited, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year: 2014-15 M/s. Expat Engineering India Ltd. Regd. Office Carlton Towers, A Wing, 3rd Floor, Unit No.301-3-314 ACIT No.1 Old Airport Road Vs. Circle-2(1)(2) Bangalore 560 008 Bangalore PAN NO : AABCE9003D APPELLANT RESPONDENT Appellant by : Shri Ravi Shankar, A.R. Respondent by : Shri Parithivel, D.R. Date of Hearing : 31.10.2023 Date of Pronouncement : 09.11.2023 O R D E R PER CHAN…

Expat Engineering India Limited, Bengaluru vs. ACIT, Circle-2(1)(2), Bengaluru

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 1139/BANG/2022[2016-17]Status: HeardITAT Bangalore30 Mar 2023AY 2016-17

Bench: Shri George George K, Jm & Shri Laxmi Prasad Sahu, Am

For Appellant: Sri.Ravishankar S.V., AdvocateFor Respondent: Sri.Gudimella VP Pavan Kumar, JCIT-DR
Section 143(2)Section 143(3)Section 201Section 250Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri Laxmi Prasad Sahu, AM ITA No.1139/Bang/2022 : Asst.Year 2016-2017 M/s.Expat Engineering India Ltd. The Assistant Commissioner No.1, 3rd Floor, A-Wing of Income-tax, Circle 2(1)(2) v. Carlton Towers, HAL 2nd Stage Bangalore. Old Airport Road Bangalore – 560 008. PAN : AABCE9003D. (Appellant) (Respondent) Appellant by : Sri.Ravishankar S.V., Advocate Respondent by : Sri.Gudimella VP Pavan Kumar, JCIT-DR Date of Pronouncement : 30.03.2023 Date of Hearing : 30.03.2023 O R D E R Per George George K, JM : This…

Expat Engineering India Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle-2(1)(1), Bangalore

In the result, the appeal by the assessee is partly allowed

ITA 503/BANG/2022[2017-18]Status: DisposedITAT Bangalore01 Aug 2022AY 2017-18

Bench: Shri N.V. Vasudevan, Vice Preseident & Shri Padmavathy S

For Appellant: Shri Rajgopal, CAFor Respondent: Smt. Priyadarshini Baseganni
Section 139Section 139(1)Section 143(3)Section 2(24)(x)Section 36Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESEIDENT AND SHRI PADMAVATHY S, ACCOUNTANT MEMBER SP No.31/Bang/2022 AND Assessment year : 2017-18 Expat Engineering India Ltd., Vs. The Deputy Commissioner of Carlton Towers, A Wing, Income Tax, 3rd Floor, Unit No.301-314, Circle 2(1)(2), No.1, Old Airport Road, Bangalore. Bangalore – 560 008. PAN: AABCE 9003D APPELLANT / APPLICANT RESPONDENT Appellant by : Shri Rajgopal, CA Respondent by : Smt. Priyadarshini Baseganni, Addl.CIT(DR)(ITAT), Bengaluru. Date of hearing : 20.07.2022 Date of Pronouncement : 01.08.2022 O…

Asst CIT 9(2)(1), Mumbai vs. Bureau Vertias (India) P.Ltd, Mumbai

In the result, both the appeals of Revenue are dismissed

ITA 5581/MUM/2015[2010-11]Status: DisposedITAT Mumbai20 Sept 2017AY 2010-11

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am The Asst. Commissioner Of M/S Bureau Veritas Income Tax-9(2)(1), Mumbai Certification (I)Pvt. Ltd., Room No. 665A, 6Th Floor, Aayaker 6Th Floor, Marwah Centre, Bhavan, M.K. Road, Off. Ansa Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 Pan No.Aaccb0389G Appellant .. Respondent The Asst. Commissioner Of M/S Bureau Veritas (India) Income Tax-9(2)(1), Mumbai Pvt. Ltd., Room No. 665A, 6Th Floor, Aayaker 6Th Floor, Marwah Centre, Bhavan, M.K. Road, Off. Ansa Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 Pan No.Aabcb6767B Appellant .. Respondent Revenue By .. Shri Suman Kumar, Dr Assessee By .. Shri Alok Saksena, Ar Date Of Hearing .. 18-09-2017 Date Of Pronouncement .. 20-09-2017

Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM The Asst. Commissioner of M/s Bureau Veritas Income Tax-9(2)(1), Mumbai Certification (I)Pvt. Ltd., Room No. 665A, 6th Floor, Aayaker 6th Floor, Marwah Centre, Bhavan, M.K. Road, Off. ANSA Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 PAN No.AACCB0389G Appellant .. Respondent The Asst. Commissioner of M/s Bureau Veritas (India) Income Tax-9(2)(1), Mumbai Pvt. Ltd., Room No. 665A, 6th Floor, Aayaker 6th Floor, Marwah Centre, Bhavan, M.K. Road, Off. ANSA Industrial Estate, Vs. Mumbai-40…

Asst CIT 9(2)(1), Mumbai vs. Bureau Vertias Certification (I) P.Ltd, Mumbai

In the result, both the appeals of Revenue are dismissed

ITA 5580/MUM/2015[2011-12]Status: DisposedITAT Mumbai20 Sept 2017AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri N.K. Pradhan, Am The Asst. Commissioner Of M/S Bureau Veritas Income Tax-9(2)(1), Mumbai Certification (I)Pvt. Ltd., Room No. 665A, 6Th Floor, Aayaker 6Th Floor, Marwah Centre, Bhavan, M.K. Road, Off. Ansa Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 Pan No.Aaccb0389G Appellant .. Respondent The Asst. Commissioner Of M/S Bureau Veritas (India) Income Tax-9(2)(1), Mumbai Pvt. Ltd., Room No. 665A, 6Th Floor, Aayaker 6Th Floor, Marwah Centre, Bhavan, M.K. Road, Off. Ansa Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 Pan No.Aabcb6767B Appellant .. Respondent Revenue By .. Shri Suman Kumar, Dr Assessee By .. Shri Alok Saksena, Ar Date Of Hearing .. 18-09-2017 Date Of Pronouncement .. 20-09-2017

Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI N.K. PRADHAN, AM The Asst. Commissioner of M/s Bureau Veritas Income Tax-9(2)(1), Mumbai Certification (I)Pvt. Ltd., Room No. 665A, 6th Floor, Aayaker 6th Floor, Marwah Centre, Bhavan, M.K. Road, Off. ANSA Industrial Estate, Vs. Mumbai-400 020 Andheri(East), Mumbai-400 072 PAN No.AACCB0389G Appellant .. Respondent The Asst. Commissioner of M/s Bureau Veritas (India) Income Tax-9(2)(1), Mumbai Pvt. Ltd., Room No. 665A, 6th Floor, Aayaker 6th Floor, Marwah Centre, Bhavan, M.K. Road, Off. ANSA Industrial Estate, Vs. Mumbai-40…

DCIT v. Karan Johar (11 Taxmann.com 268) — Cited in 5 Judgments | BharatTax