DCIT v. K H Arinf Pvt Ltd.

64 Taxmann.com 409Reported decision2015#25416 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2022.

Judgments citing DCIT v. K H Arinf Pvt Ltd.

Mr. Manoharlal Tandon, Mumbai vs. ACIT_9(1)(1), Mumbai

In the result the appeal filed by the assessee is allowed for statistical purposes

ITA 5334/MUM/2019[2016-17]Status: DisposedITAT Mumbai28 Apr 2022AY 2016-17

Bench: Shri Pavan Kumar Gadale & Shri Gagan Goyalmr. Manoharlal Tandon Vs. Acit – 9(1)(1) Plot No.35 (Pr), C-2, Aayakar Bhavan, Tandon Beach House, M.K.Road, Azad Road, Santacruz (W) Mumbai-400020 Mumbai-400049 Pan/Gir No. : Aaapt2929F Appellant .. Respondent Appellant By : Dr. K Shivram.Ar Respondent By : Mr.T. Shankar.Dr Date Of Hearing 13.04.2022 Date Of Pronouncement 25.04.2022 आदेश / O R D E R Per Pavan Kumar Gadale Jm: The Assessee Has Filed The Appeal Against The Order Of The Commissioner Of Income Tax (Appeals)-16, Thane Passed U/S 143(3) & 250 Of The Act. The Assessee Has Filed The Following Grounds Of Appeal:

For Appellant: Dr. K Shivram.ARFor Respondent: Mr.T. Shankar.DR

Section 10(34)Section 14Section 143(1)Section 143(2)Section 143(3)Section 14ASection 94(7)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER & SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Mr. Manoharlal Tandon Vs. ACIT – 9(1)(1) Plot No.35 (PR), C-2, Aayakar Bhavan, Tandon Beach House, M.K.road, Azad Road, Santacruz (W) Mumbai-400020 Mumbai-400049 PAN/GIR No. : AAAPT2929F Appellant .. Respondent Appellant by : Dr. K Shivram.AR Respondent by : Mr.T. Shankar.DR Date of Hearing 13.04.2022 Date of Pronouncement 25.04.2022 आदेश / O R D E R PER PAVAN KUMAR GADALE JM: The assessee has filed the appeal against the order of the Commissioner of Income Tax (Appeals)…

DCIT Cir. 3(3)(2), Mumbai vs. Sundial Investments Pvt. Ltd., Mumbai

In the result, the appeal of Revenue is allowed for statistical purposes

ITA 2345/MUM/2016[2011-12]Status: DisposedITAT Mumbai12 Apr 2017AY 2011-12

Bench: Sri Mahavir Singh, Jm & Sri Ramit Kochar, Am Dy. Commissioner Of Income Tax, Sundial Investments Pvt. Ltd. Room No. 609, 6Th Floor, 127, Jolly Maker Chambers Ii, Vs. Aayakar Bhavan, M.K. Road Nariman Point, Mumbai-20 Mumbai-400 021 .. Appellant Respondent Pan No. Aaacs9845C Revenue By .. Shri B Satyanarayana Raju, Dr Assessee By .. Shri Sunil Hirawat, Ar Date Of Hearing .. 12-04-2017 Date Of Pronouncement .. 12-04-2017

Section 143(3)Section 24

…has to be computed as per rule 8D when the computation of the assessee was not found to be correct and as held in the order of the Hon’ble High Cour tin the case of M/s Godrej & Boyce Mfg. Co. Ltd and Hon’ble ITAT Chennai in the case of K.H. Arind Pvt. Ltd. (64 Taxmann.com 409). 4. On the facts and in the circumstances of the case and in law, Ld. CIT(A) has erred in not considering the fact that the disallowance u/s 14A as per rule 8D made in AY 2010-11 were upheld by the Ld. CIT(A) and the grounds and reasons for differing from the decision of earlier years are not discussed by the ld. CIT(A) while deciding th…

DCIT, Chennai vs. Tractors and Farm Equipments Ltd., Chennai

In the result, the appeal of the Department is dismissed

ITA 2106/CHNY/2016[2011-12]Status: DisposedITAT Chennai02 Nov 2016AY 2011-12

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. Durai Pandian, JCITFor Respondent: Shri. Saroj Kumar Parida, Advocate

Section 10(34)Section 143(1)Section 143(2)Section 143(3)Section 14ASection 92C

…आयकर अपील"य अ"धकरण, ’ डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी जी. पवन कुमार, "या$यक सद"य के सम% BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 2106/Mds/2016 "नधा"रण वष" /Assessment year : 2011-12 The Deputy Commissioner of M/s. Tractors and Farm Equipments Income Tax, Vs. Ltd. Corporate Circle 3(1) No. 35, Pottipatti Plaza, New Block, 4th Floor, Nungambakka High Road, 121, Mahatma Gandhi Road, Chennai 600 034. Nungambakkam, Chennai 600 034. [PAN AAACT2761Q] (अपीलाथ"/Appellant) ("…