DCIT v. Indag Rubber Limited

280 ITR 194Reported decision#20286 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing DCIT v. Indag Rubber Limited

Addl. CIT, New Delhi vs. Power System Operation Corporation of India Ltd., New Delhi

In the result, all the appeals of the Revenue are dismissed

ITA 4145/DEL/2017[2014-15]Status: DisposedITAT Delhi31 Mar 2022AY 2014-15

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम Dcit, Power System Operation Circle-14(1), Vs. Corporation Of India Ltd., Room No. 221, 2Nd Floor, B-9, 1St Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. Pan No. Aafcp2086B अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 27(2)

…I.T.A.Nos.4145/Del/2017, 101/Del/2017, 2718/Del/2016 & 3112/Del/2014 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम DCIT, Power System Operation Circle-14(1), Vs. Corporation of India Ltd., Room No. 221, 2nd Floor, B-9, 1st Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. PAN No. AAFCP2086B अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं/.I.T.A No. 4145/Del/2017 िनधा"रणवष"/Assess…

Addl. CIT, New Delhi vs. M/S. Power System Operation Corp. Ltd., New Delhi

In the result, all the appeals of the Revenue are dismissed

ITA 101/DEL/2017[2013-14]Status: DisposedITAT Delhi31 Mar 2022AY 2013-14

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम Dcit, Power System Operation Circle-14(1), Vs. Corporation Of India Ltd., Room No. 221, 2Nd Floor, B-9, 1St Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. Pan No. Aafcp2086B अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 27(2)

…I.T.A.Nos.4145/Del/2017, 101/Del/2017, 2718/Del/2016 & 3112/Del/2014 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम DCIT, Power System Operation Circle-14(1), Vs. Corporation of India Ltd., Room No. 221, 2nd Floor, B-9, 1st Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. PAN No. AAFCP2086B अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं/.I.T.A No. 4145/Del/2017 िनधा"रणवष"/Assess…

ACIT, New Delhi vs. M/S. Power System Operation Corp. Ltd, New Delhi

In the result, all the appeals of the Revenue are dismissed

ITA 2718/DEL/2016[2012-13]Status: DisposedITAT Delhi31 Mar 2022AY 2012-13

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम Dcit, Power System Operation Circle-14(1), Vs. Corporation Of India Ltd., Room No. 221, 2Nd Floor, B-9, 1St Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. Pan No. Aafcp2086B अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 27(2)

…I.T.A.Nos.4145/Del/2017, 101/Del/2017, 2718/Del/2016 & 3112/Del/2014 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम DCIT, Power System Operation Circle-14(1), Vs. Corporation of India Ltd., Room No. 221, 2nd Floor, B-9, 1st Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. PAN No. AAFCP2086B अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं/.I.T.A No. 4145/Del/2017 िनधा"रणवष"/Assess…

DCIT, New Delhi vs. M/S. Power System Operation Corporation Ltd., New Delhi

In the result, all the appeals of the Revenue are dismissed

ITA 3112/DEL/2014[2011-12]Status: DisposedITAT Delhi31 Mar 2022AY 2011-12

Bench: Shri Narendra Kumar Billaiya & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम Dcit, Power System Operation Circle-14(1), Vs. Corporation Of India Ltd., Room No. 221, 2Nd Floor, B-9, 1St Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. Pan No. Aafcp2086B अपीलाथ" Appellant ""यथ"/Respondent

Section 143(3)Section 27(2)

…I.T.A.Nos.4145/Del/2017, 101/Del/2017, 2718/Del/2016 & 3112/Del/2014 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “F”NEW DELHI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No. 3112/Del/2014 िनधा"रणवष"/Assessment Year: 2011-12 बनाम DCIT, Power System Operation Circle-14(1), Vs. Corporation of India Ltd., Room No. 221, 2nd Floor, B-9, 1st Floor, C.R. Building, Qutab Institutional Area, I.P. Estate, New Delhi. Katwaria Sarai, New Delhi. PAN No. AAFCP2086B अपीलाथ" Appellant ""यथ"/Respondent आ.अ.सं/.I.T.A No. 4145/Del/2017 िनधा"रणवष"/Assess…

DCIT v. Indag Rubber Limited (280 ITR 194) — Cited in 4 Judgments | BharatTax