Income Tax Officer, Ward-1(1), Faridabad vs. Agarwal Earth Movers Private Limited, Faridabad
In the result, the appeal filed by the Revenue is dismissed
ITA 6084/DEL/2025[2020-21]Status: DisposedITAT Delhi08 Apr 2026AY 2020-21
Bench: Shri S. Rifaur Rahman & Shri Sudhir Kumarincome Tax Officer, Ward-1(1), Vs. Agarwal Earth Movers B-Block, New Cgo Complex, Private Limited, Nh-Iv, Nit Fartidabad 1316, Sector-29, Faridabad Haryana Haryana-121001 [Pan: Aadca7184K) (Appellant) (Respondent)
For Appellant: Sh. Ved Jain, Adv. & Ms. Uma Upadhyaya, CAFor Respondent: Sh. Pramod Kumar, Sr. DR
Section 132Section 132(4)Section 142(1)Section 143(2)Section 147Section 148
…IN THE INCOME TAXAPPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI SUDHIR KUMAR JUDICIAL MEMBER INCOME TAX OFFICER, WARD-1(1), VS. AGARWAL EARTH MOVERS B-BLOCK, NEW CGO COMPLEX, PRIVATE LIMITED, NH-IV, NIT FARTIDABAD 1316, SECTOR-29, FARIDABAD HARYANA HARYANA-121001 [PAN: AADCA7184K) (APPELLANT) (RESPONDENT) ASSESSEE BY : Sh. Ved Jain, Adv. & Ms. Uma Upadhyaya, CA REVENUE BY : Sh. Pramod Kumar, Sr. DR Date of Hearing : 16.03.2026 Date of Order : 08.04.2026 O R D E R PER SUDHIR KUMAR, JM : This appeal is preferred by the Revenue against the order of National…
