DCIT v. Gujarat Guardian Ltd.

152 Taxmann 37High Court2006#16792 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2022.

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Judgments citing DCIT v. Gujarat Guardian Ltd.

Shri Jivrajbhai H. Balar, Surat vs. The Income Tax Officer, Ward-8(2), Surat

In the result, appeals filed by the assessee for assessment years 2004-05 to 2007-08, ( IT(SS)A Nos

ITA 1245/AHD/2015[2010-11]Status: DisposedITAT Surat31 May 2022AY 2010-11

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकरअपीलसं./It(Ss)A No.150 To 154/Ahd/2015 ("नधा"रणवष" / Assessment Year: (2004-05 To 2008-09) (Physical Court Hearing) Jivrajbhai Harkhabhai Balar, The Dcit, Central Circle-1, Vs. 59, Kantareshwar Society, Surat. Katargam Road, Surat-395004. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abopb8649M (Appellant) (Respondent) आयकरअपीलसं./Ita No.1245/Ahd/2015 ("नधा"रणवष" / Assessment Year: (2010-11) Jivrajbhai Harkhabhai Balar, Vs. The Dcit, Central Circle-1, 59, Kantareshwar Society, Surat. Katargam Road, Surat-395004. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abopb8649M (Appellant) (Respondent)

For Appellant: Shri Rasesh Shah, CAFor Respondent: Shri H. P. Meena, CIT(DR) & Ms Anupama Singla, Sr. DR

Section 143(3)Section 153C

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./IT(SS)A No.150 to 154/AHD/2015 ("नधा"रणवष" / Assessment Year: (2004-05 to 2008-09) (Physical Court Hearing) Jivrajbhai Harkhabhai Balar, The DCIT, Central Circle-1, Vs. 59, Kantareshwar Society, Surat. Katargam Road, Surat-395004. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABOPB8649M (Appellant) (Respondent) आयकरअपीलसं./ITA No.1245/AHD/2015 ("नधा"रणवष" / Assessment Year: (2010-11) Jivrajbhai Harkhabhai Balar, Vs. The DCIT, Central Circle-1, 59, Kantareshwar Society, Surat. Katargam Road, Surat-395004. "…

Paradeep Phosphates Limited, Bhubaneswar vs. ACIT, Corporate Circle-1(2), Bhubaneswar

In the result, appeals filed by the assessee are partly

ITA 413/CTK/2017[2013-14]Status: DisposedITAT Cuttack28 Aug 2018AY 2013-14

Bench: S/Shri N.S Saini & Pavan Kumar Gadale

For Appellant: Shri A.K.Sabat, ARFor Respondent: Shri A.K.Mohapatra, CIT DR

Section 37(1)Section 40A(10)Section 40A(9)

…IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK BEFORE S/SHRI N.S SAINI, ACCOUNTANT MEMBER AND PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos.412 & 413/CTK/2017 Assessment Years : 2012-2013 & 2013-2014 Paradeep Phosphates Vs. ACIT, Corporate Circle 1(2), 5th floor, Limited, Bayan Bhubaneswar Bhawan, Pt Jawaharlal Nehru Marg, Bhubaneswar. PAN/GIR No.AABCP 3276 D (Appellant) .. ( Respondent) Assessee by : Shri A.K.Sabat, AR Revenue by : Shri A.K.Mohapatra, CIT DR Date of Hearing : 29/08/ 2018 Date of Pronouncement : /08/ 2018 O R D E R Per N.S.Saini, AM These are appeals filed by the assessee agai…

Paradeep Phosphates Limited, Bhubaneswar vs. ACIT, Corporate Circle-1(2), Bhubaneswar

In the result, appeals filed by the assessee are partly

ITA 412/CTK/2017[2012-13]Status: DisposedITAT Cuttack28 Aug 2018AY 2012-13

Bench: S/Shri N.S Saini & Pavan Kumar Gadale

For Appellant: Shri A.K.Sabat, ARFor Respondent: Shri A.K.Mohapatra, CIT DR

Section 37(1)Section 40A(10)Section 40A(9)

Paradeep Phosphates Ltd., Bhubaneswar vs. JCIT, Range-1, Bhubaneswar

In the result, appeal of the assessee is allowed for statistical purposes and appeal of Revenue is dismissed

ITA 560/CTK/2013[2009-10]Status: DisposedITAT Cuttack27 Apr 2018AY 2009-10

For Appellant: Shri B.K.Mahapatra/A.K.Sabat, ARFor Respondent: Shri Saad Kidwai, CITDR

…आयकर अपीऱीय अधिकरण, कटक न्यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK BEFORE SHRI N.S.SAINI, AM & SHRI PAVAN KUMAR GADALE, JM आयकर अऩीऱ सं./ITA No.560/CTK/2013 (नििाारण वषा / Assessment Year :2009-2010) M/s Paradeep Phosphates Ltd., Vs. JCIT, Range-1, Bayan Bhawan, Pt.Jawaharlal Bhubaneswar Nehru Marg, Bhubaneswar- 751001 स्थायी लेखा सं./ जीआइआर सं./ PAN/GIR No. : AABCP 3276 D (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. AND आयकर अऩीऱ सं./ITA No.02/CTK/2013 (नििाारण वषा / Assessment Year :2009-2010) DCIT, Range-1, Bhubaneswar Vs. M/s Paradeep Phosphates Ltd., Bayan Bhawan, Pt.Jawaha…

DCIT, Circle-1(1), Bhubaneswar vs. M/S. Paradeep Phosphates Limited, Bhubaneswar

In the result, appeal filed by the revenue is dismissed and that of

ITA 289/CTK/2014[2010-11]Status: DisposedITAT Cuttack04 Aug 2017AY 2010-11

Bench: S/Shri N.S Saini & Pavan Kumar Gadaleassessment Year : 2010-2011

For Appellant: Shri B.K.MohapatraFor Respondent: Shri Kunal Singh, CIT DR

Section 195Section 195(1)Section 195(2)Section 197Section 263Section 40Section 92

…IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK BEFORE S/SHRI N.S SAINI, ACCOUNTANT MEMBER AND PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year : 2010-2011 DCIT, Circle 1(1), Vs. Paradeep Phosphates Bhubaneswar. Limited, Bayan Bhawan, Pt. Jawaharlal Nehru Marg, Bhubaneswar. PAN/GIR No. AABCP 327 (Appellant) .. ( Respondent) Assessment Year : 2010-2011 Paradeep Phosphates Vs. DCIT, Circle 1(1), Limited, Bayan Bhawan, Pt. Bhubaneswar. Jawaharlal Nehru Marg, Bhubaneswar PAN/GIR No. AABCP 327 (Appellant) .. ( Respondent) Assessee by : Shri B.K.Mohapatra Revenue by : Shri Kunal Singh, CIT DR Date…