DCIT v. Gopal Bhupendra Chudasama

181 Taxmann.com 908Reported decision2025#19605 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 132Section 153CSection 65ASection 65BSection 69Section 69BSection 131Section 250

Issues it is cited on

section 65asection 65b(4)section 153(c)third party informationcircle ratesection 65bsection 65section 69bstamp duty valueon-moneysatisfaction notecommissioner (appeals)

Judgments citing DCIT v. Gopal Bhupendra Chudasama

Abdullatif Ibrahim Badarpura, Mumbai vs. DCIT Central Circle 4(2), Mumbai

ITA 8407/MUM/2025[2018-2019]Status: DisposedITAT Mumbai27 Feb 2026AY 2018-2019

Bench: Shri Narender Kumar Choudhry & Shri Jagadish

Section 132Section 153Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER & SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. 7803 & 7804/Mum/2025 A.Ys: 2018-19 & 2019-20 Ashok Hanjaji Mali Vs. ACIT, Income Tax Central 20, Rangoli Time Complex, Circle 4(2), Mumbai Dr. B. S. Ambedkar Road, Parel (East), Mumbai – 400012 PAN/GIR No. ANBPM7350B (Applicant) (Respondent) ITA Nos. 8406, 8407& 8408/Mum/2025 A.Ys: 2017-18, 2018-19& 2019-20 Abdullatif Ibrahim Vs. DCIT, Central Circle, Mumbai Badarpura Room No. 06, Mohammed Umar Rajab Road, 71, Morland Road, Mumbai Central, Mumbai – 400008. PAN…

Abdullatif Ibrahim Badarpura, Mumbai vs. DCIT Central Circle 4(2), Mumbai

ITA 8406/MUM/2025[2017-2018]Status: DisposedITAT Mumbai27 Feb 2026AY 2017-2018

Bench: Shri Narender Kumar Choudhry & Shri Jagadish

Section 132Section 153Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER & SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. 7803 & 7804/Mum/2025 A.Ys: 2018-19 & 2019-20 Ashok Hanjaji Mali Vs. ACIT, Income Tax Central 20, Rangoli Time Complex, Circle 4(2), Mumbai Dr. B. S. Ambedkar Road, Parel (East), Mumbai – 400012 PAN/GIR No. ANBPM7350B (Applicant) (Respondent) ITA Nos. 8406, 8407& 8408/Mum/2025 A.Ys: 2017-18, 2018-19& 2019-20 Abdullatif Ibrahim Vs. DCIT, Central Circle, Mumbai Badarpura Room No. 06, Mohammed Umar Rajab Road, 71, Morland Road, Mumbai Central, Mumbai – 400008. PAN…

Ashok Hanjaji Mali, Mumbai vs. The Assistant Commissioner of Income Tax, Central Circle 4(2), Mumbai

ITA 7804/MUM/2025[2019-2020]Status: DisposedITAT Mumbai27 Feb 2026AY 2019-2020

Bench: Shri Narender Kumar Choudhry & Shri Jagadish

Section 132Section 153Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER & SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. 7803 & 7804/Mum/2025 A.Ys: 2018-19 & 2019-20 Ashok Hanjaji Mali Vs. ACIT, Income Tax Central 20, Rangoli Time Complex, Circle 4(2), Mumbai Dr. B. S. Ambedkar Road, Parel (East), Mumbai – 400012 PAN/GIR No. ANBPM7350B (Applicant) (Respondent) ITA Nos. 8406, 8407& 8408/Mum/2025 A.Ys: 2017-18, 2018-19& 2019-20 Abdullatif Ibrahim Vs. DCIT, Central Circle, Mumbai Badarpura Room No. 06, Mohammed Umar Rajab Road, 71, Morland Road, Mumbai Central, Mumbai – 400008. PAN…

Ashok Hanjaji Mali, Mumbai vs. The Assistant Commissioner of Income Tax Central Circle 4(2)Mumbai, Mumbai

ITA 7803/MUM/2025[2018-2019]Status: DisposedITAT Mumbai27 Feb 2026AY 2018-2019

Bench: Shri Narender Kumar Choudhry & Shri Jagadish

Section 132Section 153Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER & SHRI JAGADISH, ACCOUNTANT MEMBER ITA Nos. 7803 & 7804/Mum/2025 A.Ys: 2018-19 & 2019-20 Ashok Hanjaji Mali Vs. ACIT, Income Tax Central 20, Rangoli Time Complex, Circle 4(2), Mumbai Dr. B. S. Ambedkar Road, Parel (East), Mumbai – 400012 PAN/GIR No. ANBPM7350B (Applicant) (Respondent) ITA Nos. 8406, 8407& 8408/Mum/2025 A.Ys: 2017-18, 2018-19& 2019-20 Abdullatif Ibrahim Vs. DCIT, Central Circle, Mumbai Badarpura Room No. 06, Mohammed Umar Rajab Road, 71, Morland Road, Mumbai Central, Mumbai – 400008. PAN…

DCIT v. Gopal Bhupendra Chudasama (181 Taxmann.com 908) — Cited in 4 Judgments | BharatTax