DCIT v. Goldman Sachs Services (P.) Ltd.

82 Taxmann.com 380Reported decision2017#25721 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2019.

Judgments citing DCIT v. Goldman Sachs Services (P.) Ltd.

Deputy Commissioner of Income Tax, Circle-2(1)(1), Bengaluru vs. M/S. Csg Systems International Private Limited, Bengaluru

In the result, the appeal of the revenue for Assessment Year 2011-12 is also dismissed

ITA 2643/BANG/2017[2011-12]Status: DisposedITAT Bangalore31 Jul 2019AY 2011-12

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri K.R. Vasudevan, Advocate
Section 250Section 253Section 92C(3)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. CSG Systems International (India) Private Limited, [Formerly known as The Deputy Independent Technology Commissioner of Income ITA No. Systems (India) Pvt. Ltd.], Tax, 2010-11 2026/Bang/2017 Divyasree Towers, 4th Floor, Circle 11 (3), No. 55, Guruppanna Palya, Bangalore. Madivala Range, Bangalore – 560 029. PAN: AABCI2954B M/s. CSG Systems International (India) IT(TP)A Nos. 2010-11 Private Limited, 2642/Bang…

Deputy Commissioner of Income Tax, Circle-2(1)(1), Bengaluru vs. M/S. Csg Systems International Private Limited, Bengaluru

In the result, the appeal of the revenue for Assessment Year 2011-12 is also dismissed

ITA 2642/BANG/2017[2010-11]Status: DisposedITAT Bangalore31 Jul 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri K.R. Vasudevan, Advocate
Section 250Section 253Section 92C(3)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. CSG Systems International (India) Private Limited, [Formerly known as The Deputy Independent Technology Commissioner of Income ITA No. Systems (India) Pvt. Ltd.], Tax, 2010-11 2026/Bang/2017 Divyasree Towers, 4th Floor, Circle 11 (3), No. 55, Guruppanna Palya, Bangalore. Madivala Range, Bangalore – 560 029. PAN: AABCI2954B M/s. CSG Systems International (India) IT(TP)A Nos. 2010-11 Private Limited, 2642/Bang…

Csg Systems International India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-11(3), Bangalore

In the result, the appeal of the revenue for Assessment Year 2011-12 is also dismissed

ITA 2026/BANG/2017[2010-11]Status: DisposedITAT Bangalore31 Jul 2019AY 2010-11

Bench: Shri Arun Kumar Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri K.R. Vasudevan, Advocate
Section 250Section 253Section 92C(3)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Appeal No. Appellant Respondent Year M/s. CSG Systems International (India) Private Limited, [Formerly known as The Deputy Independent Technology Commissioner of Income ITA No. Systems (India) Pvt. Ltd.], Tax, 2010-11 2026/Bang/2017 Divyasree Towers, 4th Floor, Circle 11 (3), No. 55, Guruppanna Palya, Bangalore. Madivala Range, Bangalore – 560 029. PAN: AABCI2954B M/s. CSG Systems International (India) IT(TP)A Nos. 2010-11 Private Limited, 2642/Bang…

DCIT v. Goldman Sachs Services (P.) Ltd. (82 Taxmann.com 380) — Cited in 3 Judgments | BharatTax