DCIT v. Flakt (India) Ltd.

76 Taxmann.com 209Income Tax Appellate Tribunal2016#18255 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2020.

Judgments citing DCIT v. Flakt (India) Ltd.

Clsa India P.Ltd, Mumbai vs. DCIT Cir 4(1)(1), Mumbai

In the result, the appeal is allowed

ITA 902/MUM/2016[2011-12]Status: DisposedITAT Mumbai03 Feb 2020AY 2011-12

Bench: Shri C N Prasad & Shri Rajesh Kumarassessment Year : 2011 -12 Clsa India P. Ltd., Dcit Cir 4(1)(1), (Formerly Cls India Ltd) Mumbai Vs. 8/F, Dalamal House, Nariman Point, Mumbai 400 021. Pan Aaacc2262K (Appellant) (Respondent)

For Appellant: Mr Mukesh ButaniFor Respondent: Ms Jothilakshmi Nayak
Section 143(1)Section 143(2)Section 143(3)Section 144C(5)Section 92CSection 92C(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri C N Prasad, Judicial Member & Shri Rajesh Kumar, Accountant Member Assessment Year : 2011 -12 CLSA India P. Ltd., DCIT Cir 4(1)(1), (Formerly CLS India Ltd) Mumbai Vs. 8/F, Dalamal House, Nariman Point, Mumbai 400 021. PAN AAACC2262K (Appellant) (Respondent) Appellant By : Mr Mukesh Butani, Ms Karishma Phatarphekar & Mr Harsh Shah Respondent By : Ms Jothilakshmi Nayak Date of Hearing :27.09.2019 Date of Pronouncement : 03.02.2020 O R D E R Per Rajesh Kumar, Accountant Member This appeal by the assessee is directed against the orde…

Tyco Valves & Controls (India) Pvt. Ltd., Baroda vs. The ACIT, Circle- 4, Baroda

In the result, we hereby confirm the findings of ld

ITA 2799/AHD/2012[2006-07]Status: DisposedITAT Ahmedabad22 Jan 2020AY 2006-07

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. आयकर अपील सं./Ita No.2779/Ahd/2012 2. आयकर अपील सं./Ita No.2799/Ahd/2012 ("नधा"रण वष"/Assessment Year : 2006-07)

For Appellant: Shri S.N. Soparkar, Sr.AdvFor Respondent: Shri Mahesh Shah, CIT-DR
Section 92C(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER 1. आयकर अपील सं./ITA No.2779/Ahd/2012 2. आयकर अपील सं./ITA No.2799/Ahd/2012 ("नधा"रण वष"/Assessment Year : 2006-07) 1. The ACIT 1. M/s.Tyco Valves & बनाम/ Circle-4 Controls (I) P.Ltd. Vs. Baroda 302-A, Ivory Terrace RC Dutt Road Alkapuri,Baroda-390007 2. The ACIT 2. M/s.Tyco Valves & Controls(I)P. Circle-4 Ltd.,Baroda-7 Baroda "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACK 8809 L .. (अपीलाथ"/Appellants) (""यथ" / Responde…

The ACIT, Circle- 4, Baroda vs. Tyco Valves & Controls (India) Pvt. Ltd., Baroda

In the result, we hereby confirm the findings of ld

ITA 2779/AHD/2012[2006-07]Status: DisposedITAT Ahmedabad22 Jan 2020AY 2006-07

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy1. आयकर अपील सं./Ita No.2779/Ahd/2012 2. आयकर अपील सं./Ita No.2799/Ahd/2012 ("नधा"रण वष"/Assessment Year : 2006-07)

For Appellant: Shri S.N. Soparkar, Sr.AdvFor Respondent: Shri Mahesh Shah, CIT-DR
Section 92C(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER 1. आयकर अपील सं./ITA No.2779/Ahd/2012 2. आयकर अपील सं./ITA No.2799/Ahd/2012 ("नधा"रण वष"/Assessment Year : 2006-07) 1. The ACIT 1. M/s.Tyco Valves & बनाम/ Circle-4 Controls (I) P.Ltd. Vs. Baroda 302-A, Ivory Terrace RC Dutt Road Alkapuri,Baroda-390007 2. The ACIT 2. M/s.Tyco Valves & Controls(I)P. Circle-4 Ltd.,Baroda-7 Baroda "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACK 8809 L .. (अपीलाथ"/Appellants) (""यथ" / Responde…

Tyco Valves & Controls (India) Pvt. Ltd., Baroda vs. The Dy.CIT, Baroda Cir- 4, Baroda

In the result, Assessee’s appeal is partly allowed for statistical purpose

ITA 2993/AHD/2011[2007-08-]Status: DisposedITAT Ahmedabad22 Jan 2020

Bench: Shri Waseem Ahmed & Ms. Madhumita Roy

For Appellant: Shri S.N. Soparkar, Sr.AdvFor Respondent: Shri Mahesh Shah, CIT-DR
Section 10BSection 144C(5)Section 920(2)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA No.2993/Ahd/2011 ("नधा"रण वष"/Assessment Year : 2007-08) M/s. Tyco Valves & The DCIT बनाम/ Controls (I) P.Ltd. Circle-4 Vs. 302-A, Ivory Terrace Baroda RC Dutt Road Alkapuri,Baroda-390 007 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACK 8809 L .. (अपीलाथ"/Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/ Appellant by : Shri S.N. Soparkar, Sr.Adv. Ms.Urvashi Shodhan & Shri Parin Shah, ARs ""यथ" क" ओर से/R…

Asst CIT 15(2)(2), Mumbai vs. Mobileum (India) P. Ltd, Mumbai

In the result, appeal filed by the Revenue in IT(TP)A No

ITA 945/MUM/2016[2011-12]Status: DisposedITAT Mumbai26 Jun 2019AY 2011-12

Bench: Shri C. N. Prasad & Shri G. Manjunatha

Section 143(3)Section 144C(5)Section 92C(3)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘जे’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “J”, MUMBAI Before Shri C. N. PRASAD, Judicial Member, and Shri G. MANJUNATHA, Accountant Member IT(TP)A NO.945/Mum/2016 Assessment Year: 2011-12 ACIT-15(2)(2), Mobileum (India) Pvt. Ltd. Room No.403, 4th Floor, (Formerly known as बनाम/ Aayakar Bhavan, Roamware India Pvt. Ltd.) Vs. M. K. Road, 7th Floor, Sigma Hiranandani Mumbai-400020 Garden Technology Street, Powai, Mumbai-400076 (राज"व /Revenue) ("नधा"रती /Assessee) P.A. No AAACU4234H IT(TP)A NO.2047/Mum/2016 Assessment Year: 2011-12 Mobileum (India) Pvt. Ltd…

DCIT v. Flakt (India) Ltd. (76 Taxmann.com 209) — Cited in 5 Judgments | BharatTax