DCIT v. Dr. Reddy’s Laboratories Ltd.

35 Taxmann.com 339Reported decision2013#20586 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2023.

Judgments citing DCIT v. Dr. Reddy’s Laboratories Ltd.

Charles River Laboratories Inc., United States vs. Assistant Commissioner of Income Tax, International Taxation, Circle-2(1), Bangalore

In the result, all the three appeals filed by the assessee stands allowed

ITA 90/BANG/2023[2017-18]Status: DisposedITAT Bangalore01 Jun 2023AY 2017-18
For Appellant: Shri Chavali Narayan, CA
Section 143(3)Section 144CSection 147Section 234ASection 234BSection 271(1)(c)Section 271F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 88 to 90/Bang/2023 Assessment Years : 2013-14, 2014-15 & 2017-18 M/s. Charles River The Assistant Laboratories Inc., Commissioner of 251, Ballardvale Street, Income Tax, Wilmington, International Massachusetts 01887, Taxation, United States. Vs. Circle – 2(1), PAN: AAGCC2596Q Bengaluru. APPELLANT RESPONDENT Assessee by : Shri Chavali Narayan, CA : Shri Sankar Ganesh K, Addl. Revenue by CIT (DR) Date of Hearing : 16-05-2023 Date of Pronouncement : 01-06-2023…

Charles River Laboratories Inc., United States vs. Assistant Commissioner of Income Tax, International Taxation, Circle-2(1), Bangalore

In the result, all the three appeals filed by the assessee stands allowed

ITA 89/BANG/2023[2014-15]Status: DisposedITAT Bangalore01 Jun 2023AY 2014-15
For Appellant: Shri Chavali Narayan, CA
Section 143(3)Section 144CSection 147Section 234ASection 234BSection 271(1)(c)Section 271F

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER IT(IT)A Nos. 88 to 90/Bang/2023 Assessment Years : 2013-14, 2014-15 & 2017-18 M/s. Charles River The Assistant Laboratories Inc., Commissioner of 251, Ballardvale Street, Income Tax, Wilmington, International Massachusetts 01887, Taxation, United States. Vs. Circle – 2(1), PAN: AAGCC2596Q Bengaluru. APPELLANT RESPONDENT Assessee by : Shri Chavali Narayan, CA : Shri Sankar Ganesh K, Addl. Revenue by CIT (DR) Date of Hearing : 16-05-2023 Date of Pronouncement : 01-06-2023…

Cadila Healthcare Ltd., Ahmedabad vs. The Deputy Commissioner of Income Tax, Circle-1(1)(2), Ahmedabad

In the result, the appeal for the assessment year 2013-14 is also partly allowed in the terms indicated above

ITA 213/AHD/2018[2013-14]Status: DisposedITAT Ahmedabad17 Aug 2021AY 2013-14
Section 143(3)

…ITA Nos. 954/Ahd/17 and 213/Ahd/18 Assessment years: 2012-13 and 2013-14 Page 1 of 85 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD D BENCH, AHMEDABAD [Coram: Justice P P Bhatt, President, and Pramod Kumar, Vice President] ITA Nos. 954/Ahd/2017 and 213/Ahd/2018 Assessment years: 2012-13 and 2013-14 Cadila Healthcare Limited …………….………Appellant Zydus Tower, Satellite Cross Road, Ahmedabad 380 015 [PAN: AAACC6253G] Vs. Deputy Commissioner of Income Tax Circle 1(1)(2), Ahmedabad ……………………Respondent Appearances by Mukesh Patel along with Prashant Maheshwari for the appellant Mohd Usman for the respondent Date…

Cadila Healthcare Ltd., Ahmedabad vs. The Deputy Commissioner of Income Tax, Circle-1(1)(2), Ahmedabad

In the result, the appeal for the assessment year 2013-14 is also partly allowed in the terms indicated above

ITA 954/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad17 Aug 2021AY 2012-13
Section 143(3)

…ITA Nos. 954/Ahd/17 and 213/Ahd/18 Assessment years: 2012-13 and 2013-14 Page 1 of 85 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD D BENCH, AHMEDABAD [Coram: Justice P P Bhatt, President, and Pramod Kumar, Vice President] ITA Nos. 954/Ahd/2017 and 213/Ahd/2018 Assessment years: 2012-13 and 2013-14 Cadila Healthcare Limited …………….………Appellant Zydus Tower, Satellite Cross Road, Ahmedabad 380 015 [PAN: AAACC6253G] Vs. Deputy Commissioner of Income Tax Circle 1(1)(2), Ahmedabad ……………………Respondent Appearances by Mukesh Patel along with Prashant Maheshwari for the appellant Mohd Usman for the respondent Date…

DCIT v. Dr. Reddy’s Laboratories Ltd. (35 Taxmann.com 339) — Cited in 4 Judgments | BharatTax