DCIT v. Dharma Productions Pvt. Ltd.

62 SOT 177Income Tax Appellate Tribunal2014#25378 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,487 Indian tax judgments — from 2016 to 2017.

Judgments citing DCIT v. Dharma Productions Pvt. Ltd.

DCIT Cen Cir 29, Mumbai vs. Yash Raj Films P. Ltd, Mumbai

ITA 3345/MUM/2012[2007-08]Status: DisposedITAT Mumbai20 Jan 2017AY 2007-08
For Appellant: Shri Porus Kaka-ARFor Respondent: Ms. Vidisha Kalra -DR
Section 133ASection 143(3)Section 254(1)Section 68

…आयकर अपीलीय अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “जी जी” खंडपीठ खंडपीठ आयकर आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई जी जी खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“G”Bench Mumbai सव"ी राजे"",लेखा सद"य एवं अमरजीत "सह, "याियक सद"य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member िनधा"रण वष" वष" /Assessment Year: 2007-08 आयकर अपील सं./I.T.A./2597/Mum/2012,िनधा"रण िनधा"रण िनधा"रण वष" वष" M/s. Yash Raj Films Pvt. Ltd. ACIT-Central Circle-29 5 Shah Industrial Estate, Veera Desai Rd. Mumbai. Vs. Andheri (West),Mumbai-400 053. PAN:AAACY 1176 E (अपीलाथ" /Appellant) (""यथ" / Responde…

Yash Raj Films Pvt. Ltd., Mumbai vs. A.C.I.T. Central Circle 29, Mumbai

ITA 2597/MUM/2012[2007-08]Status: DisposedITAT Mumbai20 Jan 2017AY 2007-08
For Appellant: Shri Porus Kaka-ARFor Respondent: Ms. Vidisha Kalra -DR
Section 133ASection 143(3)Section 254(1)Section 68

…आयकर अपीलीय अपीलीय अिधकरण अिधकरण, मुंबई मुंबई “जी जी” खंडपीठ खंडपीठ आयकर आयकर आयकर अपीलीय अपीलीय अिधकरण अिधकरण मुंबई मुंबई जी जी खंडपीठ खंडपीठ Income-tax Appellate Tribunal -“G”Bench Mumbai सव"ी राजे"",लेखा सद"य एवं अमरजीत "सह, "याियक सद"य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member िनधा"रण वष" वष" /Assessment Year: 2007-08 आयकर अपील सं./I.T.A./2597/Mum/2012,िनधा"रण िनधा"रण िनधा"रण वष" वष" M/s. Yash Raj Films Pvt. Ltd. ACIT-Central Circle-29 5 Shah Industrial Estate, Veera Desai Rd. Mumbai. Vs. Andheri (West),Mumbai-400 053. PAN:AAACY 1176 E (अपीलाथ" /Appellant) (""यथ" / Responde…

Red Chillies Entertainment P.Ltd, Mumbai vs. ACIT Cen Cir 29, Mumbai

In the result, assessee’s appeal for A

ITA 5271/MUM/2013[2010-11]Status: DisposedITAT Mumbai31 May 2016AY 2010-11

Bench: Shri Saktijit Dey & Shri Rajesh Kumar

For Appellant: Shri Hiru RaiFor Respondent: Shri B.S. Bist

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER ITA no.5271/Mum./2013 (Assessment Year : 2010–11) Red Chillies Entertainment Pvt. Ltd. Plot no.612, Junction of Ram Krishna Mission Road & 15th Cross Road ……………. Appellant Santacruz (W), Mumbai 400 054 PAN – AACCR2518P v/s Asstt. Commissioner of Income Tax Central Circle–29, Aayakar Bhawan ……………. Respondent 101, M.K. Road, Mumbai 400 020 ITA no.1577/Mum./2013 (Assessment Year : 2009–10) Red Chillies Entertainment Pvt. Ltd. Plot no.612, Junction of Ram Krishna Mission Road &…

DCIT v. Dharma Productions Pvt. Ltd. (62 SOT 177) — Cited in 3 Judgments | BharatTax