DCIT v. Deepak Shashi Bhusan Roy

96 Taxmann.com 648Income Tax Appellate Tribunal2018#25951 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2019 to 2023.

Judgments citing DCIT v. Deepak Shashi Bhusan Roy

ACIT Circle-28(1), New Delhi vs. Modesty Garments, New Delhi

In the result, the appeal of the Revenue stands dismissed

ITA 183/DEL/2020[2014-15]Status: DisposedITAT Delhi29 Mar 2023AY 2014-15

Bench: Shri Shamim Yahya & Ms. Astha Chandraasstt. Year: 2014-15 Acit Vs. M/S Modesty Garments, Circle-28(1), B-304, New Friends Colony, New Delhi. New Delhi – 110 065 Pan Aaafm1598F (Appellant) (Respondent)

For Appellant: Sh. Mohit Gupta, CA, Sh. NeerajFor Respondent: Shri Sumit Kumar Verma, Sr. DR

Section 143(1)Section 194A(3)(iv)Section 194ISection 37(1)Section 40Section 68

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER Asstt. Year: 2014-15 ACIT Vs. M/s Modesty Garments, Circle-28(1), B-304, New Friends Colony, New Delhi. New Delhi – 110 065 PAN AAAFM1598F (Appellant) (Respondent) CO No. 132/Del/2022 Arising out of ITA No. 183/Del/2020 Asstt. Year: 2014-15 M/s Modesty Garments, Vs. ACIT Circle-28(1), B-304, New Friends Colony, New Delhi New Delhi – 110 065. PAN AAAFM1598F (Appellant) (Respondent Assessee by: Sh. Mohit Gupta, CA, Sh. Neeraj Singh, CA, Sh. Nitin Sharma, CA Department by :…

Sujauddin Kasimsab Sayyed, Mumbai vs. Income Tax Officer 2(2), Kalyan

In the result, the appeal is dismissed

ITA 5498/MUM/2018[2015-16]Status: DisposedITAT Mumbai10 Jun 2019AY 2015-16

Bench: Shri Pawan Singh () & Shri N.K. Pradhan () Assessment Year: 2015-16 Sujauddian Kasimsab Income Tax Officer-2(2), 2Nd Sayyed A-5, 202, Floor, Mohan Plaza, Wayle Vs. Vaishali Lok Nagri Nagar, Khadakpada, Kalyan- Chs Ltd. Midc Road, 421301. Ambernath (E)- 421501. Pan No. Axops1247C Appellant Respondent Assessee By : Mr. Neelkanth Khandelwal, Ar Revenue By : Mr. Chaudhary Arun Kumar Singh & Mr. D.G.Pansari, Drs Last Date Of Hearing : 15/03/2019 Date Of Pronouncement : 10/06/2019

For Appellant: Mr. Neelkanth Khandelwal, ARFor Respondent: Mr. Chaudhary Arun Kumar Singh

Section 143(3)Section 56(2)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G” MUMBAI BEFORE SHRI PAWAN SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2015-16 Sujauddian Kasimsab Income Tax Officer-2(2), 2nd Sayyed A-5, 202, floor, Mohan Plaza, Wayle Vs. Vaishali Lok Nagri Nagar, Khadakpada, Kalyan- CHS Ltd. MIDC Road, 421301. Ambernath (E)- 421501. PAN No. AXOPS1247C Appellant Respondent Assessee by : Mr. Neelkanth Khandelwal, AR Revenue by : Mr. Chaudhary Arun Kumar Singh & Mr. D.G.Pansari, DRs Last date of Hearing : 15/03/2019 Date of pronouncement : 10/06/2019 ORDER PER N.K. PRADHAN, AM This…

Triple Ess Infrastructure P.Ltd, New Delhi vs. Addl.CIT, Range-27, New Delhi

In the result appeal of the assessee is partly allowed

ITA 2444/DEL/2019[2015-16]Status: DisposedITAT Delhi28 May 2019AY 2015-16

Bench: Shri Amit Shukla & Shri L.P. Sahuasstt. Year: 2015-16

For Appellant: Shri Ajay Wadhwa, AdvocateFor Respondent: Shri F.R. Meena, Sr. DR and Shri S.S. Rana, CIT(DR)

Section 143(3)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G”: NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER Asstt. Year: 2015-16 Triple Ess Infrastructure P. Ltd. Addl. CIT, Range-27 Flat No.1, Plot No. 7& 8, New Delhi. Vs. Community Centre, Naraina Industrial Area Phase-1, New Delhi – 110 028 PAN AAACT4399L (Appellant) (Respondent) Assessee by: Shri Ajay Wadhwa, Advocate Department by : Shri F.R. Meena, Sr. DR and Shri S.S. Rana, CIT(DR) Date of Hearing 15/05/2019 Date of 28/05/2019 pronouncement O R D E R PER AMIT SHUKLA, J.M The aforesaid appeal has been filed by the assessee…