DCIT v. Dawaat Foods Ltd (

106 Taxmann.com 21Reported decision2019#18643 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2022.

Judgments citing DCIT v. Dawaat Foods Ltd (

The Asstt. Commissioner of Income Tax, Circle-2, Bharuch vs. Gujarat Insecticides Ltd., Bharuch

In the result, this ground of appeal is dismissed

ITA 3273/AHD/2016[2011-12]Status: DisposedITAT Surat26 Sept 2022AY 2011-12

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

Gujarat Insecticides Ltd., Bharuch vs. The Dy. Commissioner of Income Tax, Bharuch Circle, Bharuch

In the result, this ground of appeal is dismissed

ITA 3053/AHD/2016[2011-12]Status: DisposedITAT Surat26 Sept 2022AY 2011-12

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

The Asstt. Commissioner of Income Tax, Circle-2, Bharuch vs. Gujarat Insecticides Ltd., Bharuch

In the result, this ground of appeal is dismissed

ITA 2519/AHD/2016[2012-13]Status: DisposedITAT Surat26 Sept 2022AY 2012-13

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 143(3)Section 254(1)Section 40Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA No.3053 & 3273/AHD/2016 (AY 2011-12) (Hearing in Virtual Court) Gujarat Insecticides Ltd. Deputy Commissioner of Plot No.805/806, GIDC Income Tax, Bharuch Estate, Ankleshwar, Circle, Bharuch District, Bharuch-393002 PAN : AAACG 8436D Vs Assistant Commissioner of M/s Gujarat Insecticide Income Tax, Circle-2, Above Ltd., Plot No.805/806, Bank of Baroda, GIDC Estate Ankleshwar, Station Road, Dist. Bharuch-392002 Bharuch-392002 Appellant Respondent Assistant Commissioner of…

M/S. Rajshree Builder & Promoters Pvt. Ltd., New Delhi vs. ITO, New Delhi

The appeal of the assessee is partly allowed for statistical purposes

ITA 679/DEL/2017[2011-12]Status: DisposedITAT Delhi28 Feb 2020AY 2011-12

Bench: Shri Amit Shukla & Shri O.P. Kant

Section 143(2)Section 143(3)Section 234ASection 250(6)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’, NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER ITA No.679/Del./2017 Assessment Year: 2011-12 M/s. Rajshree Builder & Vs. ITO, Promoters Pvt. Ltd., Ward-15(2), A.S. Legal, G-8, Jain Bhawan, New Delhi 18/12 Pusa Lane, W.E.A., Karol Bagh, New Delhi PAN :AAACR4754R (Appellant) (Respondent) Appellant by Shri Rajiv Saxena, Adv. Ms. Sumangla Saxena, Adv. Respondent by Shri Parikshit Singh, Sr.DR Date of hearing 12.02.2020 Date of pronouncement 28.02.2020 ORDER PER O.P. KANT, AM: This appeal by the assessee is directed…

DCIT v. Dawaat Foods Ltd ( (106 Taxmann.com 21) — Cited in 4 Judgments | BharatTax