DCIT v. Dasfoss Industries (P) Ltd.

37 Taxmann.com 240Reported decision2013#24706 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2018.

Judgments citing DCIT v. Dasfoss Industries (P) Ltd.

DCIT, Corporate Circle 2(1), Chennai vs. Freins Engineering Ltd., Chennai

In the result, both the appeals filed by the Revenue are dismissed

ITA 2188/CHNY/2017[2013-14]Status: DisposedITAT Chennai20 Feb 2018AY 2013-14

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Ms. S. Vijayaprabha, JCITFor Respondent: Shri S. jagannathan, C.A
Section 32(1)(iia)

…आयकर अपील"य अ"धकरण, ‘‘डी’’ "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 2147 and 2188/Mds/2017 Assessment Years: 2014-15 & 2013-14 The Deputy Commissioner of M/s. Freins Engineering Limited, Income Tax, Vs. No. B-7, First Main Road, Industrial Corporate Circle 2(1), Estate, Ambattur, Chennai 600 058. Chennai 600 034. [PAN:AAACF0439R] (Appellant) (Respondent) अपीलाथ" क" ओर से / Appellant by : Ms. S. Vijayaprabha, J…

DCIT, Corporate Circle 2(1), Chennai vs. Freins Engineering Ltd., Chennai

In the result, both the appeals filed by the Revenue are dismissed

ITA 2147/CHNY/2017[2014-15]Status: DisposedITAT Chennai20 Feb 2018AY 2014-15

Bench: Shri Abraham P. George & Shri Duvvuru Rl Reddy

For Appellant: Ms. S. Vijayaprabha, JCITFor Respondent: Shri S. jagannathan, C.A
Section 32(1)(iia)

…आयकर अपील"य अ"धकरण, ‘‘डी’’ "यायपीठ, चे"नई IN THE INCOME-TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी अ"ाहम पी. जॉज", लेखा सद"य एवं "ी धु"वु" आर.एल रे"डी, "या"यक सद"य के सम" Before Shri Abraham P. George, Accountant Member & Shri Duvvuru RL Reddy, Judicial Member I.T.A. Nos. 2147 and 2188/Mds/2017 Assessment Years: 2014-15 & 2013-14 The Deputy Commissioner of M/s. Freins Engineering Limited, Income Tax, Vs. No. B-7, First Main Road, Industrial Corporate Circle 2(1), Estate, Ambattur, Chennai 600 058. Chennai 600 034. [PAN:AAACF0439R] (Appellant) (Respondent) अपीलाथ" क" ओर से / Appellant by : Ms. S. Vijayaprabha, J…

Moog Controls (India) Private Limited, Bangalore vs. CIT, Bangalore

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 551/BANG/2015[2009-10]Status: DisposedITAT Bangalore27 Nov 2015AY 2009-10

Bench: Smt. Asha Vijayaraghavan & Shri Abraham P. George

For Appellant: Shri K.R. Vasudevan, AdvocateFor Respondent: Shri Sunil Kumar Agarwala, Jt. CIT(DR)
Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SMT. ASHA VIJAYARAGHAVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER IT(TP)A No.551/Bang/2015 Assessment year : 2009-10 Moog Controls (India) Pvt. Ltd., Vs. The Deputy Commissioner of No.41P/99P/100P, Income Tax, KIADB Industrial Area, Circle 12(1), Electronics City, Phase-II, Bangalore. Bangalore – 560 100. PAN: AABCM 3226G APPELLANT RESPONDENT Appellant by : Shri K.R. Vasudevan, Advocate Respondent by : Shri Sunil Kumar Agarwala, Jt. CIT(DR) Date of hearing : 14.10.2015 Date of Pronouncement : 27.11.2015 O R D E R Per Ash…

DCIT v. Dasfoss Industries (P) Ltd. (37 Taxmann.com 240) — Cited in 3 Judgments | BharatTax