DCIT v. Calance Software Pvt Ltd.

82 Taxmann.com 390Reported decision2017#18337 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2024.

Judgments citing DCIT v. Calance Software Pvt Ltd.

ITO, Angul Ward, Angul vs. M/S. Ncc Smasl Jrt(Jv), Angul

ITA 99/CTK/2019[2014-15]Status: DisposedITAT Cuttack25 Jul 2024AY 2014-15
For Appellant: Shri Salil Kapoor and Bibhu Jain, AdvsFor Respondent: Shri Sanjay Kumar, CIT-DR
Section 40A(2)(b)

…आयकर अऩीऱीय अधधकरण, कटक न्यायऩीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER आयकर अऩीऱ सं/ITA No.39/CTK/2018 आयकर अऩीऱ सं/ITA No.99/CTK/2019 (ननधाारण वषा / Assessment Year : 2013-2014 & 2014-2015) ITO, Angul Ward, Angul Vs M/s NCC-SMASL-JRT(JV), C/o-Sainik Mining and Allied Services Ltd., Near Jagannath Project Office PO: South Balanda, Talcher, Angul-759116 PAN No. :AABAN 3785 B AND Cross Objection No.27/CTK/2018 (Arising out of ITA No.39/CTK/2018) (ननधाारण वषा / Assessment Year : 2013-2014 & 2014-2015) M/s…

ITO, Angul Ward, Angul vs. Ncc-Smasl-Jrt(Jv), Angul

ITA 39/CTK/2018[2013-14]Status: HeardITAT Cuttack25 Jul 2024AY 2013-14
For Appellant: Shri Salil Kapoor and Bibhu Jain, AdvsFor Respondent: Shri Sanjay Kumar, CIT-DR
Section 40A(2)(b)

…आयकर अऩीऱीय अधधकरण, कटक न्यायऩीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER आयकर अऩीऱ सं/ITA No.39/CTK/2018 आयकर अऩीऱ सं/ITA No.99/CTK/2019 (ननधाारण वषा / Assessment Year : 2013-2014 & 2014-2015) ITO, Angul Ward, Angul Vs M/s NCC-SMASL-JRT(JV), C/o-Sainik Mining and Allied Services Ltd., Near Jagannath Project Office PO: South Balanda, Talcher, Angul-759116 PAN No. :AABAN 3785 B AND Cross Objection No.27/CTK/2018 (Arising out of ITA No.39/CTK/2018) (ननधाारण वषा / Assessment Year : 2013-2014 & 2014-2015) M/s…

D.C.I.T., Circle-11(1), Kolkata vs. M/S. at & S India Limited, Karnataka

In the result, the appeal filed by the Revenue is dismissed

ITA 1311/KOL/2018[2014-15]Status: DisposedITAT Kolkata08 Sept 2022AY 2014-15

Bench: Shri Manish Borad & Shri Sonjoy Sarmai.T.A. No. 1311/Kol/2018 Assessment Year: 2014-15 Dcit, Circle-11(1), Kolkata M/S. At&S India Ltd. 12A, Industrial Area, Vs Nanjangud Mysore District Karnataka - 571301 Pan : Aaeca2930J अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee By : Smt. Rituparna Sinha, A.R. Revenue By : Shri Gaurav Kanaujia, Cit, D/R सुनवाई क" तारीख/Date Of Hearing : 28/07/2022 घोषणा क" तारीख /Date Of Pronouncement: 08/09/2022 आदेश/O R D E R Per Manish Borad:

For Appellant: Smt. Rituparna Sinha, A.RFor Respondent: Shri Gaurav Kanaujia, CIT, D/R
Section 250

…आयकर अपीलीय अिधकरण "यायपीठ, कोलकाता । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, KOLKATA BEFORE SHRI MANISH BORAD, ACCOUNTANT MEMBER & SHRI SONJOY SARMA, JUDICIAL MEMBER I.T.A. No. 1311/Kol/2018 Assessment Year: 2014-15 DCIT, Circle-11(1), Kolkata M/s. AT&S India Ltd. 12A, Industrial Area, Vs Nanjangud Mysore District Karnataka - 571301 PAN : AAECA2930J अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Smt. Rituparna Sinha, A.R. Revenue by : Shri Gaurav Kanaujia, CIT, D/R सुनवाई क" तारीख/Date of Hearing : 28/07/2022 घोषणा क" तारीख /Date of Pronouncement: 08/09/2022 आदेश/O R D E R PER MANISH BORAD,…

The DCIT, Circle-8, Ahmedabad vs. Synefra Engineering & Construction Ltd., Ahmedabad

In the result, the appeal of the Assessing Officer is dismissed, and the appeal of the assessee is partly allowed for statistical purposes

ITA 1611/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad30 Apr 2019AY 2008-09
Section 143(3)Section 172

…ITA Nos.:1611 & 1368/Ahd/2013 Assessment year: 2008-09 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH, AHMEDABAD [Coram: Pramod Kumar (Vice President) and Mahavir Prasad (Judicial Member)] ITA No.: 1368/Ahd/2013 Assessment year: 2008-09 Synefra Engineering & Construction Ltd ………….……Appellant (now known as Aspen Infrastructures Limited) Suzlon, 5 Shrimali Society, Navrangpura, Ahmedaabad 380 009 [PAN: AACCS6871Q] Vs Assistant Commissioner of Income Tax Circle 8, Ahmedabad ……………..…........Respondent ITA No.: 1611Ahd/2013 Assessment year: 2008-09 Deputy Commissioner of Income Tax Circle 8,…

Aspen Infrastructure Limited, Ahmedabad vs. The ACIT(OSD)Circle-8, Ahmedabad

In the result, the appeal of the Assessing Officer is dismissed, and the appeal of the assessee is partly allowed for statistical purposes

ITA 1368/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad30 Apr 2019AY 2008-09
Section 143(3)Section 172

…ITA Nos.:1611 & 1368/Ahd/2013 Assessment year: 2008-09 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH, AHMEDABAD [Coram: Pramod Kumar (Vice President) and Mahavir Prasad (Judicial Member)] ITA No.: 1368/Ahd/2013 Assessment year: 2008-09 Synefra Engineering & Construction Ltd ………….……Appellant (now known as Aspen Infrastructures Limited) Suzlon, 5 Shrimali Society, Navrangpura, Ahmedaabad 380 009 [PAN: AACCS6871Q] Vs Assistant Commissioner of Income Tax Circle 8, Ahmedabad ……………..…........Respondent ITA No.: 1611Ahd/2013 Assessment year: 2008-09 Deputy Commissioner of Income Tax Circle 8,…

DCIT v. Calance Software Pvt Ltd. (82 Taxmann.com 390) — Cited in 5 Judgments | BharatTax