DCIT v. C-Cube Solutions Pvt. Ltd.

109 Taxmann.com 293Reported decision2019#21951 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 143(3)Section 147Section 148Section 92CA

Judgments citing DCIT v. C-Cube Solutions Pvt. Ltd.

ACIT, Circle-1(1)(1), Bangalore vs. Acuity Knowledge Centre (India) Pvt. Ltd., Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 2110/BANG/2024[2011-12]Status: DisposedITAT Bangalore03 Jun 2025AY 2011-12

Bench: Shri Waseem Ahmed & Shri Soundararajan K.Assessment Year : 2011-12

For Respondent: Ms. Tanmayee Rajkumar
Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2011-12 M/s. Acuity Knowledge Centre (India) Pvt. Ltd., The Assistant 7th Floor, Commissioner of Income Elixir Chancery Building, Tax, Municipal Door No. Circle – 1 (1)(1), 135/1-2, Bangalore. Residency Road, Vs. Bangalore – 560 025. PAN: AAECA9391H APPELLANT RESPONDENT : Ms. Tanmayee Rajkumar, Assessee by Advocate Revenue by : Shri Parithivel .V, JCIT-DR Date of Hearing : 05-03-2025 Date of Pronouncement : 03-06-2025 ORDER PER SOUNDARARAJAN K., JU…

M/S Dell International Services India Private Limited, Bangalore vs. JCIT, Bangalore

In the result, the appeal filed by the assessee is treated as partly allowed and the appeal of the revenue is dismissed

ITA 638/BANG/2016[2011-12]Status: DisposedITAT Bangalore01 Sept 2021AY 2011-12

Bench: Shri George George K. & Shri B.R. Baskaranit(Tp)A No.593/Bang/2016 Assessment Year: 2011-12 M/S. Dell International Services India Pvt. Ltd. (Formerly Perot Systems Tsi (India) Pvt. Ltd. 12/1, 12/2A, 13/1A, Divyashree Gardens Jcit (Ltu), Challagutta Village Vs. Bangalore Varthurhobli Bangalore -71

For Appellant: Shri Muzaffar Hussain, D.RFor Respondent: Shri T. Surya Narayana, A.R
Section 10ASection 143(3)Section 391

…IT(TP)A No.593 & 638/Bang/2016 M/s. Dell International Service India Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.593/Bang/2016 Assessment Year: 2011-12 M/s. Dell International Services India Pvt. Ltd. (Formerly Perot Systems TSI (India) Pvt. Ltd. 12/1, 12/2A, 13/1A, Divyashree Gardens JCIT (LTU), Challagutta Village Vs. Bangalore VarthurHobli Bangalore -71 PAN No.AAACH1925Q APPELLANT RESPONDENT IT(TP)A No.638/Bang/2016 Assessment Year: 2011-12 M/s. Dell International Services…

JCIT, Bangalore vs. M/S Dell International Services India Pvt. Ltd., Bangalore

In the result, the appeal filed by the assessee is treated as partly allowed and the appeal of the revenue is dismissed

ITA 593/BANG/2016[2011-12]Status: DisposedITAT Bangalore01 Sept 2021AY 2011-12

Bench: Shri George George K. & Shri B.R. Baskaranit(Tp)A No.593/Bang/2016 Assessment Year: 2011-12 M/S. Dell International Services India Pvt. Ltd. (Formerly Perot Systems Tsi (India) Pvt. Ltd. 12/1, 12/2A, 13/1A, Divyashree Gardens Jcit (Ltu), Challagutta Village Vs. Bangalore Varthurhobli Bangalore -71

For Appellant: Shri Muzaffar Hussain, D.RFor Respondent: Shri T. Surya Narayana, A.R
Section 10ASection 143(3)Section 391

…IT(TP)A No.593 & 638/Bang/2016 M/s. Dell International Service India Pvt. Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “B’’BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., JUDICIAL MEMBER AND SHRI B.R. BASKARAN, ACCOUNTANT MEMBER IT(TP)A No.593/Bang/2016 Assessment Year: 2011-12 M/s. Dell International Services India Pvt. Ltd. (Formerly Perot Systems TSI (India) Pvt. Ltd. 12/1, 12/2A, 13/1A, Divyashree Gardens JCIT (LTU), Challagutta Village Vs. Bangalore VarthurHobli Bangalore -71 PAN No.AAACH1925Q APPELLANT RESPONDENT IT(TP)A No.638/Bang/2016 Assessment Year: 2011-12 M/s. Dell International Services…

DCIT v. C-Cube Solutions Pvt. Ltd. (109 Taxmann.com 293) — Cited in 3 Judgments | BharatTax