DCIT v. Bhavya Merchandise (P.) Ltd.

121 Taxmann.com 112Income Tax Appellate Tribunal2020#18939 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Judgments citing DCIT v. Bhavya Merchandise (P.) Ltd.

DY CIT CC-7(1), MUMBAI vs. M/S. PAN INDIA NETWORK LTD., MUMBAI

In the result, appeal filed by the revenue is partly allowed

ITA 1717/MUM/2020[2006-07]Status: DisposedITAT Mumbai13 Mar 2023AY 2006-07

Bench: Shri Aby T. Varkey, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 133ASection 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI ABY T. VARKEY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 1716 & 1717/MUM/2020 (A.Ys: 2007-08 & 2006-07) DCIT – Central Circle – 7(1) v. M/s. PAN India Network Infravest Pvt. Ltd., 135, Continental Building Room No. 653, 6th Floor Dr. Annie Besant Road Aayakar Bhavan, M.K. Road Worli, Mumbai – 400018 Mumbai - 400020 PAN: AACCP2459H (Appellant) (Respondent) C.O. Nos. 136 & 134/MUM/2021 [ARISING OUT OF ITA NOs. 1716 & 1717/MUM/2020 (A.Ys: 2007-08 & 2006-07)] M/s. PAN India Network Infravest Pvt. Ltd…

DCIT-CC-7(1), MUMBAI vs. M/S.PAN INDIA NETWORK LTD., MUMBAI

In the result, appeal filed by the revenue is partly allowed

ITA 1716/MUM/2020[2007-08]Status: DisposedITAT Mumbai13 Mar 2023AY 2007-08

Bench: Shri Aby T. Varkey, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 133ASection 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI ABY T. VARKEY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 1716 & 1717/MUM/2020 (A.Ys: 2007-08 & 2006-07) DCIT – Central Circle – 7(1) v. M/s. PAN India Network Infravest Pvt. Ltd., 135, Continental Building Room No. 653, 6th Floor Dr. Annie Besant Road Aayakar Bhavan, M.K. Road Worli, Mumbai – 400018 Mumbai - 400020 PAN: AACCP2459H (Appellant) (Respondent) C.O. Nos. 136 & 134/MUM/2021 [ARISING OUT OF ITA NOs. 1716 & 1717/MUM/2020 (A.Ys: 2007-08 & 2006-07)] M/s. PAN India Network Infravest Pvt. Ltd…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs. M/S. PAWAN CEMENT COMPANY PRIVATE LIMITED, GUWAHATI

In the result, both the appeals filed by the Revenue for AY

ITA 73/GTY/2020[2013-14]Status: DisposedITAT Guwahati03 Mar 2023AY 2013-14

Bench: Sri Rajpal Yadav(Kz) & Dr. Manish Borad

Section 132Section 139(1)Section 143(2)Section 153ASection 250Section 68

…आयकर अपीलीय अधिकरण गुवाहाटी पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH AT KOLKATA [वर्ुअल कोटु] [Virtual Court] श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE PRESIDENT (KZ) & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 72 & 73/GTY/2020 Assessment Years: 2011-12 & 2013-14 ACIT, Circle-1, Guwahati.........................................Appellant Vs. Pawan Cement Company Pvt. Ltd.………….............Respondent [PAN: AAECP 9612 J] Appearances by: Sh. N.T. Sherpa, JCIT, appeared on behalf of the Revenue. Sh. Jay Prakash G…

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI vs. M/S. PAWAN CEMENT COMPANY PRIVATE LIMITED, GUWAHATI

In the result, both the appeals filed by the Revenue for AY

ITA 72/GTY/2020[2011-12]Status: DisposedITAT Guwahati03 Mar 2023AY 2011-12

Bench: Sri Rajpal Yadav(Kz) & Dr. Manish Borad

Section 132Section 139(1)Section 143(2)Section 153ASection 250Section 68

…आयकर अपीलीय अधिकरण गुवाहाटी पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL GUWAHATI BENCH AT KOLKATA [वर्ुअल कोटु] [Virtual Court] श्री राजपाल यादव, उपाध्यक्ष (कोलकाता क्षेत्र) एवं डॉ. मनीष बोरड, लेखा सदस्य के समक्ष Before SRI RAJPAL YADAV, VICE PRESIDENT (KZ) & DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. Nos.: 72 & 73/GTY/2020 Assessment Years: 2011-12 & 2013-14 ACIT, Circle-1, Guwahati.........................................Appellant Vs. Pawan Cement Company Pvt. Ltd.………….............Respondent [PAN: AAECP 9612 J] Appearances by: Sh. N.T. Sherpa, JCIT, appeared on behalf of the Revenue. Sh. Jay Prakash G…

DCIT v. Bhavya Merchandise (P.) Ltd. (121 Taxmann.com 112) — Cited in 4 Judgments | BharatTax