DCIT v. Barclays Technology Centre India (P.) Ltd.

72 Taxmann.com 351Reported decision#25559 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2018.

Judgments citing DCIT v. Barclays Technology Centre India (P.) Ltd.

Deputy Commissioner of Income-Tax vs. M/S. Sas Research & Development (India) Pvt. Ltd., Pune

In the result, appeal of assessee is partly allowed and appeal of Revenue is dismissed

ITA 1578/PUN/2014[2009-10]Status: DisposedITAT Pune24 Oct 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1539/Pun/2014 यििाारण वषा / Assessment Year : 2009-10

For Appellant: Shri M.P. Lohia
Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1539/PUN/2014 यििाारण वषा / Assessment Year : 2009-10 SAS Research and Development (India) Pvt. Ltd., Level 2A and Level 3, Tower 5, Cyber City, Magarpatta, Hadapsar, अऩीऱाथी/Appellant Pune – 411013 …. PAN:AAECS8099L Vs. The Jt. Commissioner of Income Tax, …. प्रत्यथी / Respondent Range-6, Pune आयकर अपीऱ सं. / ITA No.1578/PUN/2014 यििाारण वषा / Assessme…

Sas Research and Development (India) P. Ltd., Pune vs. Joint Commissioner of Income-Tax

In the result, appeal of assessee is partly allowed and appeal of Revenue is dismissed

ITA 1539/PUN/2014[2009-10]Status: DisposedITAT Pune24 Oct 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1539/Pun/2014 यििाारण वषा / Assessment Year : 2009-10

For Appellant: Shri M.P. Lohia
Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1539/PUN/2014 यििाारण वषा / Assessment Year : 2009-10 SAS Research and Development (India) Pvt. Ltd., Level 2A and Level 3, Tower 5, Cyber City, Magarpatta, Hadapsar, अऩीऱाथी/Appellant Pune – 411013 …. PAN:AAECS8099L Vs. The Jt. Commissioner of Income Tax, …. प्रत्यथी / Respondent Range-6, Pune आयकर अपीऱ सं. / ITA No.1578/PUN/2014 यििाारण वषा / Assessme…

Nihilent Technologies Pvt. Ltd., Pune vs. Deputy Commissioner of Income-Tax

In the result, the appeal of the assessee is partly allowed

ITA 304/PUN/2014[2009-10]Status: DisposedITAT Pune31 Aug 2018AY 2009-10

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.304/Pun/2014 यििाारण वषा / Assessment Year : 2009-10

For Appellant: Shri Nikhil PathakFor Respondent: Shri O.A. Mao
Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.304/PUN/2014 यििाारण वषा / Assessment Year : 2009-10 Nihilent Limited, (Formerly Nihilent Technologies Limited) D - Block, 4th Floor, Weikfield IT City Infopark, Pune – 411014 PAN : ABBCN0867G अऩीऱाथी/Appellant …. Vs. The Assistant Commissioner of Income Tax, Circle – 2, Pune …. प्रत्यथी / Respondent अऩीऱाथी की ओर से / Appellant by : Shri Nikhil Pathak…