DCIT v. Arun Thomas

143 ITD 237Income Tax Appellate Tribunal#10166 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2019 to 2019.

Judgments citing DCIT v. Arun Thomas

M/S Popular Finance Company, Pathanamthitta vs. The ACIT, Cir-1, Thiruvalla

In the result, the appeals of the Revenue are partly allowed for statistical purposes

ITA 204/COCH/2019[2014-15]Status: DisposedITAT Cochin03 Dec 2019AY 2014-15

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(2)Section 143(3)Section 263Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM ITA Nos. 202 to 204/Cochh/2019 Assessment Year:2014-15 Vs. The Assistant Commissioner of 1. M/s. Popular Finance Income-tax, Circle-1, Thiruvalla. Company, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AADFP 9578M] 2 .M/s. Popular Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:ABFP 6302K] 3. M/s. Mini Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AABFP 6665P] (Assessee-Appellant) (Revenue-Respondent) Assessee by…

M/S.Popular Finance, Pathanamthitta vs. The ACIT, Circle-1, Thiruvalla

In the result, the appeals of the Revenue are partly allowed for statistical purposes

ITA 203/COCH/2019[2014-15]Status: DisposedITAT Cochin03 Dec 2019AY 2014-15

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(2)Section 143(3)Section 263Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM ITA Nos. 202 to 204/Cochh/2019 Assessment Year:2014-15 Vs. The Assistant Commissioner of 1. M/s. Popular Finance Income-tax, Circle-1, Thiruvalla. Company, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AADFP 9578M] 2 .M/s. Popular Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:ABFP 6302K] 3. M/s. Mini Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AABFP 6665P] (Assessee-Appellant) (Revenue-Respondent) Assessee by…

M/S Popular Finance Company, Pathanamthitta vs. The ACIT, Cir-1, Thiruvalla

In the result, the appeals of the Revenue are partly allowed for statistical purposes

ITA 202/COCH/2019[2014-15]Status: DisposedITAT Cochin03 Dec 2019AY 2014-15

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(2)Section 143(3)Section 263Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM ITA Nos. 202 to 204/Cochh/2019 Assessment Year:2014-15 Vs. The Assistant Commissioner of 1. M/s. Popular Finance Income-tax, Circle-1, Thiruvalla. Company, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AADFP 9578M] 2 .M/s. Popular Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:ABFP 6302K] 3. M/s. Mini Finance, Popular Towers, Vakayar P.O., Konni, Pathanamthitta-689 698. PAN:AABFP 6665P] (Assessee-Appellant) (Revenue-Respondent) Assessee by…

The ACIT, Thiruvalla vs. M/S.Muthoot Properties & Investments, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 75/COCH/2018[2005-06]Status: HeardITAT Cochin21 Feb 2019AY 2005-06

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

DCIT, Thiruvalla vs. Muthoot Properties & Investments, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 74/COCH/2018[2003-04]Status: HeardITAT Cochin21 Feb 2019AY 2003-04

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

The ACIT, Thiruvalla vs. M/S.Muthoot Properties & Investments, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 73/COCH/2018[2002-03]Status: HeardITAT Cochin21 Feb 2019AY 2002-03

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

DCIT, Thiruvalla vs. Mar Gregorious Memorial Muthoot Medical Centre, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 72/COCH/2018[2007-08]Status: HeardITAT Cochin21 Feb 2019AY 2007-08

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

DCIT, Thiruvalla vs. Mar Gregorious Memorial Muthoot Medical Centre, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 71/COCH/2018[2004-05]Status: HeardITAT Cochin21 Feb 2019AY 2004-05

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

DCIT, Thiruvalla vs. Mar Gregorious Memorial Muthoot Medical Centre, Kozhencherry

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 70/COCH/2018[2003-04]Status: HeardITAT Cochin21 Feb 2019AY 2003-04

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

The ACIT, Circle-1, Thiruvalla vs. Mar Gregorious Memorial Muthoot Medical Centre, Pathanamthitta

In the result, the appeals of the Revenue are partly allowed for statistical

ITA 69/COCH/2018[2002-03]Status: HeardITAT Cochin21 Feb 2019AY 2002-03

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 37(1)Section 45Section 57

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. Nos.69-72/Coch/2018 Assessment Years : 2002-03 to 2007-08 The Assistant Commissioner of Vs. M/s. Mar Gregorious Memorial Income-tax, Circle-1, Thiruvalla. Muthoot Medical Centre, Kozhencherry, Pathanamthitta. [PAN: AACFM 7331E] (Revenue-Appellant) (Assessee-Respondent) I.T.A. Nos.73-75/Coch/2018 Assessment Years : 2002-03, 2004-05 & 2005-06 The Assistant Commissioner of Vs. Muthoot Properties & Investments, Income-tax, Circle-1, Thiruvalla. Muthoot Building, Kozhencherry, Patha…

DCIT v. Arun Thomas (143 ITD 237) — Cited in 10 Judgments | BharatTax