DCIT v. Andhra Petrochemicals Ltd.

123 ITD 89Income Tax Appellate Tribunal2010#18874 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2019 to 2025.

Judgments citing DCIT v. Andhra Petrochemicals Ltd.

Suvino Televideo, Mumbai vs. ITO Ward 25(1)(3), Mumbai

In the result, appeal filed by the assessee is allowed in the above terms

ITA 2099/MUM/2023[2013-14]Status: DisposedITAT Mumbai18 Feb 2025AY 2013-14

Bench: Ms. Padmavathy S. & Shri. Raj Kumar Chauhan

Section 142(1)Section 143(1)Section 143(2)Section 250Section 32(2)Section 72Section 72(1)Section 72(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “G”, MUMBAI BEFORE MS. PADMAVATHY S., ACCOUNTANT MEMBER AND SHRI. RAJ KUMAR CHAUHAN, JUDICIAL MEMBER ITA NO. 2099/MUM/2023 (A.Y: 2013-14) Suvino Televideo Vs. ITO Ward 25(1)(3) 12, Chandragupta Estate, New Link Mumbai. Road, Oshiwara, Andheri (West), Mumbai – 400058. PAN: AANFS6322A (Appellant) (Respondent) Assessee Represented by : Shri. Narayan Patil Department Represented by : Shri. Pushkaraj Bhangepatil Date of conclusion of Hearing : 17.01.2025 Date of Pronouncement : 18.02.2025 ORDER PER RAJ KUMAR CHAUHAN (J.M.): 1. This appeal is filed by the appella…

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 6/VIZ/2014[2009-10]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2009-10

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 5/VIZ/2014[2008-09]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2008-09

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

The ACIT, Circle - 1, Rajahmundry vs. The Andhra Pradesh Paper Mills Ltd., Hyderabad

In the result, appeals filed by the Revenue are partly allowed and the cross objections filed by the assessee are partly allowed

ITA 4/VIZ/2014[2007-08]Status: DisposedITAT Visakhapatnam30 Oct 2019AY 2007-08

Bench: Shri V. Durga Rao, Hon’Ble & Shri D.S. Sunder Singh, Hon’Ble

For Appellant: Shri T.M. Shiv Kumar – AdvFor Respondent: Shri T.S.N. Murthy – CIT DR
Section 263Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA Nos. 04 to 06/VIZ/2014 (Asst. Year : 2007-08 to 2009-10) ACIT, Circle-1, vs. International Paper APPM Rajahmundry. Ltd. (Formerly known as The Andhra Pradesh Paper Mills Ltd.), Krishe Sapphire Building, 8th Floor, 1-89/3/ B40 to 42/KS/801, Hi-Tech City Main Road, Madhapur, Hyderabad. PAN No. AAACT 8849 D (Appellant) (Respondent) C.O.Nos. 13 to 15/VIZ/2016 (Arising out of ITA Nos. 04 to 06/VIZ/2014) (Asst. Year : 2007-08 to 2009-10) Th…

DCIT v. Andhra Petrochemicals Ltd. (123 ITD 89) — Cited in 4 Judgments | BharatTax