DCIT v. Ama Medical & (vi) Diagnostic Centre

63 SOT 136Income Tax Appellate Tribunal2014#25535 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2020.

Judgments citing DCIT v. Ama Medical & (vi) Diagnostic Centre

AMIT YADAV,NEW DELHI vs. ITO WARD 44(3), NEW DELHI

ITA 3257/DEL/2019[2015-16]Status: DisposedITAT Delhi13 Mar 2020AY 2015-16

Bench: Sh. N. K. Billaiyaassessment Year: 2015-16

Section 40

…ing Service Pvt. Ltd. Of Hon'ble Allahabad High Court. Regarding the above judgment, the Hon'ble ITAT, Lucknow Bench ’B’ vide order dated 11.04.2014 in the case of DCIT Vs. Ama Medical & Diagnostic Centre, [2014] 45 taxmann.com 405 (Lucknow - Trib.) / [2014] 63 SOT 136, have analyzed the order of the Hon'ble High Court and has observed that: 7.3 Having carefully examined the judgment of Hon'ble Allahabad High Court in the case of Vector Shipping Services (P.) Ltd. (supra), we find that though there was dispute with regard to the disallowance of payment of salaries on account of non deduction of TDS as required u…

SHYAM APPARELS P.LTD.,JAIPUR vs. ITO, JAIPUR

ITA 549/JPR/2016[2012-13]Status: DisposedITAT Jaipur07 Nov 2017AY 2012-13
For Appellant: Shri Manish Agarwal (CA)For Respondent: Shri R.A. Verma, (Addl.CIT)
Section 201Section 40Section 40A(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh Hkkxpan] ys[kk lnL; ,oa Jh dqy Hkkjr] U;kf;d lnL; ds le{k BEFORE: SHRI BHAGCHAND, AM & SHRI KUL BHARAT, JM vk;dj vihy la-@ITA No. 497/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2012-13 cuke Income Tax Officer, M/s Shyam Apparels Pvt. Ltd., Vs. Ward 3(2), E-11, Bihari Marg, Banipark, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCS 1818 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 549/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2010-11 cuke M/s Shyam Apparels Pvt. Ltd., Income…

ITO, JAIPUR vs. SHYAM APPARELS PVT. LTD., JAIPUR

ITA 497/JPR/2016[2012-13]Status: DisposedITAT Jaipur07 Nov 2017AY 2012-13
For Appellant: Shri Manish Agarwal (CA)For Respondent: Shri R.A. Verma, (Addl.CIT)
Section 201Section 40Section 40A(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh Hkkxpan] ys[kk lnL; ,oa Jh dqy Hkkjr] U;kf;d lnL; ds le{k BEFORE: SHRI BHAGCHAND, AM & SHRI KUL BHARAT, JM vk;dj vihy la-@ITA No. 497/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2012-13 cuke Income Tax Officer, M/s Shyam Apparels Pvt. Ltd., Vs. Ward 3(2), E-11, Bihari Marg, Banipark, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AACCS 1818 B vihykFkhZ@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA No. 549/JP/2016 fu/kZkj.k o"kZ@Assessment Year : 2010-11 cuke M/s Shyam Apparels Pvt. Ltd., Income…

DCIT v. Ama Medical & (vi) Diagnostic Centre (63 SOT 136) — Cited in 3 Judgments | BharatTax