DCIT v. Akhilesh Kumar Yadav

26 Taxmann.com 264Income Tax Appellate Tribunal2012#17432 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2023.

Judgments citing DCIT v. Akhilesh Kumar Yadav

Gopinath Kanduri, Kadapa vs. Income Tax Officer, Ward-1, Kadapa

In the result, appeal of the assessee stands allowed

ITA 219/HYD/2022[2018-19]Status: DisposedITAT Hyderabad13 Sept 2023AY 2018-19

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri S. Rama Rao, AR
Section 143(3)Section 269SSection 271DSection 273B

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 219/Hyd/2022 (निर्धारण वर्ष / Assessment Year: 2018-19) Gopinath Kanduri, Income Tax Officer, Kadapa Vs. Ward-1, [PAN No. AEJPK9142E] Kadapa अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा /Assessee by: Shri S. Rama Rao, AR राजस्‍वजस्‍व द्वारा Ms. Sheetal Sarin, DR /Revenue by: सुनवाई ई की तारीखरीख/Date of hearing: 07/08/2023 घोषणा की तारीखरीख/Pronouncement on: 13/09/2023 आद…

Delhi State Taxi Operators Co-Operative Thrift Credit & Services Society Ltd, New Delhi vs. JCIT Range - 60, New Delhi

ITA 3108/DEL/2019[2013-14]Status: DisposedITAT Delhi26 Apr 2023AY 2013-14

Bench: Shri Shamim Yahya & Ms. Astha Chandra

For Appellant: Shri C.S. Aggarwal, Sr. AdvocateFor Respondent: Shri T. James Singson, CIT-DR
Section 269SSection 271DSection 271ESection 275

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos. 3107 & 3108/Del/2019 Asstt. Years: 2013-14 & 2013-14 M/s. Delhi State Taxi Vs. JCIT, Operators’s Co-operative Thrift Range-60, Credit & Services Society Ltd., New Delhi. C-19, Pandav Nagar, Ganesh Nagar Complex, New Delhi – 110 091. PAN AAAAD0030A (Appellant) (Respondent) Assessee by: Shri C.S. Aggarwal, Sr. Advocate, Shri Ravi Pratap Mall, Adv., Ms. Pushpa Sharma, Adv., Shri Uma Shankar, Adv. and Shri Sandeip S Nagar, CA Department by : Shri T. James Singson, CI…

Delhi State Taxi Operators Co-Operative Thrift Credit & Services Society Ltd, New Delhi vs. JCIT Range - 60, New Delhi

ITA 3107/DEL/2019[2013-14]Status: DisposedITAT Delhi26 Apr 2023AY 2013-14

Bench: Shri Shamim Yahya & Ms. Astha Chandra

For Appellant: Shri C.S. Aggarwal, Sr. AdvocateFor Respondent: Shri T. James Singson, CIT-DR
Section 269SSection 271DSection 271ESection 275

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “B”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND MS. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos. 3107 & 3108/Del/2019 Asstt. Years: 2013-14 & 2013-14 M/s. Delhi State Taxi Vs. JCIT, Operators’s Co-operative Thrift Range-60, Credit & Services Society Ltd., New Delhi. C-19, Pandav Nagar, Ganesh Nagar Complex, New Delhi – 110 091. PAN AAAAD0030A (Appellant) (Respondent) Assessee by: Shri C.S. Aggarwal, Sr. Advocate, Shri Ravi Pratap Mall, Adv., Ms. Pushpa Sharma, Adv., Shri Uma Shankar, Adv. and Shri Sandeip S Nagar, CA Department by : Shri T. James Singson, CI…

ITO, New Delhi vs. Smt. Kavita Behal, New Delhi

In the result, both the appeals of the Revenue stand dismissed

ITA 6529/DEL/2013[2009-10]Status: DisposedITAT Delhi16 Nov 2015AY 2009-10

Bench: Shri H.S. Sidhu

For Appellant: Sh. Sanjeev Saxena & Sh. Devinder KFor Respondent: Ms. Garima Jain, Sr. DR
Section 271DSection 271E

…ITA NOS. 6528 & 6529/Del/2013 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC-2”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER I.T.A. Nos. 6528 & 6529/DEL/2013 A.YR. : 2009-10 Smt. Kavita Behal, ITO, Ward-5(2), 49, Lajpat Nagar-III Room No. 234-B, CR Building, VS. Ring Road, IP Estate, New Delhi New Delhi (PANAAEPB271P) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) Department by : Ms. Garima Jain, Sr. DR Assessee by : Sh. Sanjeev Saxena & Sh. Devinder K. Jain, Cas Date of Hearing : Date of Hearing : 05 Date of Hearing : Date of Hearing : 05 0…

ITO, New Delhi vs. Smt. Kavita Behal, New Delhi

In the result, both the appeals of the Revenue stand dismissed

ITA 6528/DEL/2013[2009-10]Status: DisposedITAT Delhi16 Nov 2015AY 2009-10

Bench: Shri H.S. Sidhu

For Appellant: Sh. Sanjeev Saxena & Sh. Devinder KFor Respondent: Ms. Garima Jain, Sr. DR
Section 271DSection 271E

…ITA NOS. 6528 & 6529/Del/2013 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC-2”, NEW DELHI BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER I.T.A. Nos. 6528 & 6529/DEL/2013 A.YR. : 2009-10 Smt. Kavita Behal, ITO, Ward-5(2), 49, Lajpat Nagar-III Room No. 234-B, CR Building, VS. Ring Road, IP Estate, New Delhi New Delhi (PANAAEPB271P) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) (APPELLANT) (APPELLANT) (RESPONDENT) (RESPONDENT) Department by : Ms. Garima Jain, Sr. DR Assessee by : Sh. Sanjeev Saxena & Sh. Devinder K. Jain, Cas Date of Hearing : Date of Hearing : 05 Date of Hearing : Date of Hearing : 05 0…

DCIT v. Akhilesh Kumar Yadav (26 Taxmann.com 264) — Cited in 5 Judgments | BharatTax