DCIT v. A M Exports

69 ITR (Trib) 16Income Tax Appellate Tribunal#16046 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

record datesection 158bacasus omissussection 153(1)(a)section 113section 153(a)section 153a(1)(b)section 153(1)bogus ltcgblock periodamalgamationsection 153b

Judgments citing DCIT v. A M Exports

M/S Jain Amar Clothing Pvt. Ltd., Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 374/CHANDI/2023[2012-13]Status: DisposedITAT Chandigarh16 May 2024AY 2012-13

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Rohit Sharma, CIT DR
Section 143(3)Section 153ASection 263Section 68

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 374/Chd/2023 िनधा"रण वष" / Assessment Year : 2012-13 M/s Jain Amar Clothing Pvt. Ltd. The DCIT बनाम 992/1, Pipal Building , Chawal Bazar CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AABCJ8065G अपीलाथ"/Appellant ""यथ"/Respondent िनधा"रती क" ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue b…

Sh. Vibhav Jain, Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 355/CHANDI/2023[2013-14]Status: DisposedITAT Chandigarh16 Feb 2024AY 2013-14

Bench: SHRI. SANJAY GARG (Judicial Member), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Smt. Kusum Bansal, CIT DR
Section 10(36)Section 10(38)Section 143(1)Section 143(2)Section 153A

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: PHYSICAL MODE "ी संजय गग", "याियक सद"य एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. SANJAY GARG, JM & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 355/Chd/2023 िनधा"रण वष" / Assessment Year : 2013-14 Shri Vibhav Jain The DCIT बनाम 992/1, Pipal Building, Chawal Bazar CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AESPJ2221C अपीलाथ"/Appellant ""यथ"/Respondent िनधा"रती की ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज" की ओर से/ Revenue by : Smt. Kusum Bansal…

Sh. Bipan Jain, Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 354/CHANDI/2023[2013-14]Status: DisposedITAT Chandigarh23 Jan 2024AY 2013-14

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Rohit Sharma, CIT DR
Section 10(38)Section 153A

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 352 & 353/Chd/2023 िनधा"रण वष" / Assessment Year : 2012-13 & 2013-14 Shri Ashish Jain बनाम The DCIT House No. 60-A, Kitchlu Nagar, CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AOCPJ1068D अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 351/Chd/2023 िनधा"रण वष" / Assessment Year : 2013-14 Shri Akhil Jain बनाम The DCIT House No. 60-A,…

Sh. Ashish Jain, Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 353/CHANDI/2023[2013-14]Status: DisposedITAT Chandigarh23 Jan 2024AY 2013-14

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Rohit Sharma, CIT DR
Section 10(38)Section 153A

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 352 & 353/Chd/2023 िनधा"रण वष" / Assessment Year : 2012-13 & 2013-14 Shri Ashish Jain बनाम The DCIT House No. 60-A, Kitchlu Nagar, CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AOCPJ1068D अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 351/Chd/2023 िनधा"रण वष" / Assessment Year : 2013-14 Shri Akhil Jain बनाम The DCIT House No. 60-A,…

Sh. Ashish Jain, Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 352/CHANDI/2023[2012-13]Status: DisposedITAT Chandigarh23 Jan 2024AY 2012-13

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Rohit Sharma, CIT DR
Section 10(38)Section 153A

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 352 & 353/Chd/2023 िनधा"रण वष" / Assessment Year : 2012-13 & 2013-14 Shri Ashish Jain बनाम The DCIT House No. 60-A, Kitchlu Nagar, CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AOCPJ1068D अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 351/Chd/2023 िनधा"रण वष" / Assessment Year : 2013-14 Shri Akhil Jain बनाम The DCIT House No. 60-A,…

Sh. Akhil Jain, Ludhiana vs. DCIT, CC-III, Ludhiana

In the result, the ground no

ITA 351/CHANDI/2023[2013-14]Status: DisposedITAT Chandigarh23 Jan 2024AY 2013-14

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Rohit Sharma, CIT DR
Section 10(38)Section 153A

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 352 & 353/Chd/2023 िनधा"रण वष" / Assessment Year : 2012-13 & 2013-14 Shri Ashish Jain बनाम The DCIT House No. 60-A, Kitchlu Nagar, CC-III, Ludhiana Ludhiana-141008 "थायी लेखा सं./PAN NO: AOCPJ1068D अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 351/Chd/2023 िनधा"रण वष" / Assessment Year : 2013-14 Shri Akhil Jain बनाम The DCIT House No. 60-A,…

DCIT v. A M Exports (69 ITR (Trib) 16) — Cited in 6 Judgments | BharatTax