DCIT, Central Circle III, Kolkata v. Pioneer Marbles & Interiors (P.) Ltd.

19 Taxmann.com 301Reported decision2012#23313 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2016 to 2020.

Judgments citing DCIT, Central Circle III, Kolkata v. Pioneer Marbles & Interiors (P.) Ltd.

Shri Pankaj Kalani, Indore vs. The JCIT, OSD (Central)-1, Indore

ITA 701/IND/2019[2012-13]Status: DisposedITAT Indore27 Aug 2020AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year:2012-13

Section 132Section 132(4)Section 139(1)Section 271ASection 274

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year:2012-13 Shri Dipak Kumar Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6102A Assessment Year:2012-13 Shri Pankaj Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6103A Appellant by Shri S.N. Agrawal, CA R…

Shri Dipak Kalani, Indore vs. The JCIT, OSD, (Central)-1, Indore

ITA 700/IND/2019[2012-13]Status: DisposedITAT Indore27 Aug 2020AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year:2012-13

Section 132Section 132(4)Section 139(1)Section 271ASection 274

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year:2012-13 Shri Dipak Kumar Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6102A Assessment Year:2012-13 Shri Pankaj Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6103A Appellant by Shri S.N. Agrawal, CA R…

K. Krishnamurthy, Bangalore vs. DCIT, Bangalore

In the result, the appeal of the assessee is dismissed

ITA 667/BANG/2015[2011-12]Status: DisposedITAT Bangalore17 Oct 2016AY 2011-12

Bench: Shri S.K.Yadav & Shri A. K. Garodia

For Appellant: Shri Prathik, C. AFor Respondent: Shri AR. V. Sreenivasan, JCIT
Section 156Section 271A

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘B’, BANGALORE BEFORE SHRI S.K.YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA No.667 (Bang) 2015 (Assessment years : 2011 – 12) Shri K. Krishnamurthy, “Chowdeshwari Prasanna” No. 94, 1st main, 2nd Cross, Prashanth Extension, Hope far, Whitefield, Bangalore – 560066 PAN: AVXPK5376K Appellant Vs DCIT, Circle – 7(1), Bangalore Respondent Assessee by : Shri Prathik, C. A. Revenue by : Shri AR. V. Sreenivasan, JCIT Date of hearing : 23-08-2016 Date of pronouncement: 17-10-2016 O R D E R PER A. K. GARODIA, A. M.: This is an assessee’s appea…

DCIT, Central Circle III, Kolkata v. Pioneer Marbles & Interiors (P.) Ltd. (19 Taxmann.com 301) — Cited in 3 Judgments | BharatTax