DCIT CC-Ahmadabad v. Kaizen Stock Trading Pvt. Ltd.

130 Taxmann.com 236Income Tax Appellate Tribunal2021#22366 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2026.

Judgments citing DCIT CC-Ahmadabad v. Kaizen Stock Trading Pvt. Ltd.

Niraj Jayantilal Vora, Mumbai vs. Income Tax Officer, Ward 33(2)(4), Mumbai

In the result, the appeal of the assessee is allowed

ITA 1137/MUM/2024[2009-10]Status: DisposedITAT Mumbai30 May 2025AY 2009-10

Bench: Shri Sandeep Gosain & Smt. Renu Jauhriआयकर अपील सं./Ita No. 1137/Mum/2024 (निर्धारण वर्ा / Assessment Year :2009-10) Shri Niraj Jayantilal Vora V/S. Ito, Ward 33(2)(4), F/1, 1St Floor, Mahalaxmi बिधम Mumbai Building, Opp. Bal-Bharati Kautilya Bhavan, Bandra School, S. V. Road, Kurla Complex, Bandra (E), Kandivali (West), Mumbai- Mumbai-400051 400067 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No: Aadpv1500B Appellant/अपीलधर्थी .. Respondent/प्रनिवधदी

For Appellant: Shri Ketan VajaniFor Respondent: Shri Leyaqat Ali Aafaqui
Section 143(1)Section 148Section 151Section 250

…IN THE INCOME-TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SMT. RENU JAUHRI, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 1137/MUM/2024 (निर्धारण वर्ा / Assessment Year :2009-10) Shri Niraj Jayantilal Vora v/s. ITO, Ward 33(2)(4), F/1, 1st Floor, Mahalaxmi बिधम Mumbai Building, Opp. Bal-Bharati Kautilya Bhavan, Bandra School, S. V. Road, Kurla Complex, Bandra (E), Kandivali (West), Mumbai- Mumbai-400051 400067 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AADPV1500B Appellant/अपीलधर्थी .. Respondent/प्रनिवधदी निर्ााररती की ओर से /Assessee by: Shri Ketan Vajani रधजस्व की ओर से /Reve…

Jean Antony Sequeira, Mumbai vs. Income Tax Officer-24(2)(2), Mumbai

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 2009/MUM/2023[2009-2010]Status: DisposedITAT Mumbai18 Dec 2023AY 2009-2010

Bench: Shri Amarjit Singhjean Antony Sequeira Vs. Income Tax Officer - Flat No. 702, 7Th Floor, 24(2)(2), Green Wood, I Wing, 514, 5Th Floor, Piramal Andheri Kurla Road, Chambers, Lal Baugh, Chakala, Andheri (E), Parel, Mumbai – 400 059 Mumbai – 400012 स्थायी लेखा सं./जीआइआर सं./Pan/Gir No:Abfps0055B Appellant .. Respondent Appellant By : K. Gopal A/W Om Kandalkar Respondent By : Prakash Kishinchandani Date Of Hearing 26.09.2023 Date Of Pronouncement 18.12.2023

For Appellant: K. Gopal a/wFor Respondent: Prakash Kishinchandani
Section 133Section 133ASection 143(1)Section 148

…P a g e | 1 Jean Antony Sequerira Vs. ITO 24(2)(2) IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Jean Antony Sequeira Vs. Income Tax Officer - Flat No. 702, 7th Floor, 24(2)(2), Green Wood, I Wing, 514, 5th Floor, Piramal Andheri Kurla Road, Chambers, Lal Baugh, Chakala, Andheri (E), Parel, Mumbai – 400 059 Mumbai – 400012 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No:ABFPS0055B Appellant .. Respondent Appellant by : K. Gopal a/w Om Kandalkar Respondent by : Prakash Kishinchandani Date of Hearing 26.09.2023 Date of Pronouncement 18.12.2023 आदेश / O R D E R Per…

DCIT CC-Ahmadabad v. Kaizen Stock Trading Pvt. Ltd. (130 Taxmann.com 236) — Cited in 3 Judgments | BharatTax