DCIT-CC-7 v. Notional Standard India Ltd.

13 Taxmann.com 87Reported decision#7234 most cited
15

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2020.

Judgments citing DCIT-CC-7 v. Notional Standard India Ltd.

Smt. Muktaben Nishantbhai Patel, Ankleshwar vs. Income Tax Officer Ward -2(2), Bharuch

In the result, appeal of the assessee is allowed for statistical purposes

ITA 7/SRT/2019[2014-15]Status: DisposedITAT Surat06 Feb 2020AY 2014-15

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Suryakant Sakariya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 167/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Valjibhai B Vaghasiya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 166/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Pragnesh A. Sakaria, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 165/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Pravin L. Kalathiya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 164/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Raghavbhai K. Bhingradiya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 163/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Kantibhai N. Nakarani, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 162/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Nirmalbhai B Dhanani, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 161/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Dilipbhai B. Goyani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 160/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Jatin K Mehta, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 159/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bipinbhai N. Sakariya, Surat vs. DCIT, Centre Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 158/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Mavjibhai Chhaganbhai Gorasiya, Surat vs. DCIT, Central Cicle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 157/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bhavesh D Hapani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 156/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Alpeshbhai Govindbhai Sakariya, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 155/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

Bharatbhai Mohanbhai Savani, Surat vs. DCIT, Central Circle-3, Surat

In the result, appeal of the assessee is allowed for statistical purposes

ITA 154/SRT/2019[2015-16]Status: DisposedITAT Surat06 Feb 2020AY 2015-16

Bench: Shri Sandeep Gosain & Shri O. P. Meenas. आ.अ.सं./I.T(Ss)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No .

…Page 1 of 13 IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI O. P. MEENA, ACCOUNTANT MEMBER S. आ.अ.सं./I.T(SS)A/ "नधा"रणव अपीलाथ" Appellant V ""यथ"/Respond No . I.T.A No. ष"/A Y: ent . 1 IT(SS)A 2009-10 Valjibhai B Vaghasiya, V Dy. to 06/SRT/2019 2011-12 B/10, Matruchhaya . Commissioner 5 07/SRT/2019 2012-13 Row House, Nana of Income Tax, & 08/SRT/2019 2013-14 Varachha Road, Surat Central Circle-3, 6 09/SRT/2019 2014-15 [PAN: AEPPV01031G] Surat 10/SRT/2019 & & ITA 166/SRT/2019 2015-16 7 IT(SS)A 2009-10 Suryakant Sakariya, V Dy. to 11/SRT/2019 2010-11…

DCIT-CC-7 v. Notional Standard India Ltd. (13 Taxmann.com 87) — Cited in 15 Judgments | BharatTax