DCIT (Asst.) Special Range, Bangalore v. The Karnataka Bank Ltd.

175 Taxmann 325Reported decision2008#23141 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2015 to 2020.

Judgments citing DCIT (Asst.) Special Range, Bangalore v. The Karnataka Bank Ltd.

Commissioner of Income Tax-III vs. M/S Syndicate Bank

The appeals are disposed of

ITA/256/2011HC Karnataka24 Jan 2020

Bench: ALOK ARADHE,RAVI V HOSMANI

Section 260Section 260ASection 36(1)(vii)Section 36(1)(viia)

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 24TH DAY OF JANUARY 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE RAVI V.HOSMANI I.T.A. NO.256 OF 2011 C/W I.T.A. NO.258 OF 2011 I.T.A. NO.256 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III C.R. BUILDING, QUEENS ROAD BANGALORE. 2. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, CANARA TOWERS MISSION HOSPITAL ROAD UDUPI-576101, MANGALORE. 3. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-I, UDUPI-576101. ... APPELLANTS (By Sri. E.I. SANMATHI, ADV.) AND: M/S. SYN…

Vijaya Bank, Bangalore vs. Addl.C.I.T., Bangalore

In the result the appeal by the Assessee is allowed

ITA 653/BANG/2012[2008-09]Status: DisposedITAT Bangalore27 Feb 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Jason P. Boazassessment Year : 2008-09

For Appellant: Shri S.Ananthan and Smt.Lalitha Rameswaran, CAsFor Respondent: Shri O.P.Yadav, CIT-III (DR)
Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER Assessment year : 2008-09 The Joint Commissioner of Vs. M/s. Vijaya Bank, Income Tax, (LTU), No.41/2, M.G.Road, Bangalore. Bangalore-5600 085. PAN: AAACV 4791J APPELLANT RESPONDENT Assessment year : 2008-09 M/S.Vijaya Bank, Vs. The Addl. Commissioner of No.41/2, M.G.Road, Income Tax, (LTU), Bangalore-5600 085. Bangalore. PAN: AAACV 4791J APPELLANT RESPONDENT Revenue by : Shri O.P.Yadav, CIT-III (DR) Assessee by : Shri S.Ananthan and Smt.Lalitha Rameswaran, CAs Date…

JCIT, Bangalore vs. M/S Vijaya Bank, Bangalore

In the result the appeal by the Assessee is allowed

ITA 578/BANG/2012[2008-09]Status: DisposedITAT Bangalore27 Feb 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Jason P. Boazassessment Year : 2008-09

For Appellant: Shri S.Ananthan and Smt.Lalitha Rameswaran, CAsFor Respondent: Shri O.P.Yadav, CIT-III (DR)
Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER Assessment year : 2008-09 The Joint Commissioner of Vs. M/s. Vijaya Bank, Income Tax, (LTU), No.41/2, M.G.Road, Bangalore. Bangalore-5600 085. PAN: AAACV 4791J APPELLANT RESPONDENT Assessment year : 2008-09 M/S.Vijaya Bank, Vs. The Addl. Commissioner of No.41/2, M.G.Road, Income Tax, (LTU), Bangalore-5600 085. Bangalore. PAN: AAACV 4791J APPELLANT RESPONDENT Revenue by : Shri O.P.Yadav, CIT-III (DR) Assessee by : Shri S.Ananthan and Smt.Lalitha Rameswaran, CAs Date…

DCIT (Asst.) Special Range, Bangalore v. The Karnataka Bank Ltd. (175 Taxmann 325) — Cited in 3 Judgments | BharatTax