DCIT (2010) (4) ITR 649 (Mum), Southern Roadways Limited (2008) 220 CTR 298 (Mad), CIT v. Indian Visit Com (P) Ltd.

COMMISSIONER OF INCOME TAX - II vs. MANUPATRA INFORMATION SOLUTIONS

Bench: HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

….l * IN TIIE HIGH COTTRT OF' DELHI AT NEW DELHI + ITA 318/2012 COMMISSIONER OF INCOME TAX - II ..... Appellant Through Mr. N.P. Sahni, Sr. Standing Counsel. versus MANUPATRA INFORMATION SOLUTIONS Through ..... Respondent CORAM: HON'BLE MR. JUSTICE SANJIV KIIAIINA HON'BLE MR. JUSTICE R.V.EASWAR ORDER 28.0s.2012 Commissioner of lncome Tax-II has filed this appeal assailing the order dated 30ft September, 2011 passed by the Income Tax Appellate Tribunal (for short, the tribunal) in two cross appeals relating to the assessment year 2006-07 in the case of Manupatra Information Solutions Pvt. Ltd. 2. Learned counsel…

COMMISSIONER OF INCOME TAX - II vs. MANUPATRA INFORMATION SOLUTIONS

….l * IN TIIE HIGH COTTRT OF' DELHI AT NEW DELHI + ITA 318/2012 COMMISSIONER OF INCOME TAX - II ..... Appellant Through Mr. N.P. Sahni, Sr. Standing Counsel. versus MANUPATRA INFORMATION SOLUTIONS Through ..... Respondent CORAM: HON'BLE MR. JUSTICE SANJIV KIIAIINA HON'BLE MR. JUSTICE R.V.EASWAR ORDER 28.0s.2012 Commissioner of lncome Tax-II has filed this appeal assailing the order dated 30ft September, 2011 passed by the Income Tax Appellate Tribunal (for short, the tribunal) in two cross appeals relating to the assessment year 2006-07 in the case of Manupatra Information Solutions Pvt. Ltd. 2. Learned counsel…

COMMISSIONER OF INCOME TAX vs. M/S ASAHI INDIA SAFETY GLASS LTD.

Appeals are dismissed

…ITA 1110/2006 & 1111/2006 Page 1 of 17 * THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on: 08.09.2011 % Judgment delivered on: 04.11.2011 + ITA Nos. 1110/2006 & 1111/2006 COMMISSIONER OF INCOME TAX ...... APPELLANT Vs M/S ASAHI INDIA SAFETY GLASS LTD. ..... RESPONDENT Advocates who appeared in this case: For the Appellant: Mr Sanjeev Rajpal, Advocate For the Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms Husnal Syali, Advocates. CORAM :- HON…

COMMISSIONER OF INCOME TAX vs. M/S ASAHI INDIA SAFETY GLASS LTD.

Appeals are dismissed

…ITA 1110/2006 & 1111/2006 Page 1 of 17 * THE HIGH COURT OF DELHI AT NEW DELHI Judgment reserved on: 08.09.2011 % Judgment delivered on: 04.11.2011 + ITA Nos. 1110/2006 & 1111/2006 COMMISSIONER OF INCOME TAX ...... APPELLANT Vs M/S ASAHI INDIA SAFETY GLASS LTD. ..... RESPONDENT Advocates who appeared in this case: For the Appellant: Mr Sanjeev Rajpal, Advocate For the Respondent: Mr M.S. Syali, Sr. Advocate with Mr O.P. Sapra, Ms Mahua Kalra & Ms Husnal Syali, Advocates. CORAM :- HON…