Davinder Pal Singh and Ors. v. M/s Pritam Prakash Dawar & Sons.

2013 SCC OnLine DEL 4425Reported decision2013#23490 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2017.

Judgments citing Davinder Pal Singh and Ors. v. M/s Pritam Prakash Dawar & Sons.

Jay Metal Industries Pvt. Ltd vs. Commissioner of Income Tax-V

ITA/308/2016HC Delhi13 Jul 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

…Neutral Citation Number 2023:DHC:3624 RC.REV. 299/2016 & other connected matters Page 1 of 32 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 299/2016 & CM APPL. 20518/2016 KHANNA & ANNADHANAM ..... Petitioner Through: Mr. Dhruv Pande and Mr. Siddharth Aggarwal, Advocates versus S C KHANEJA & SON (HUF) ..... Respondent Through: Mr. Devanand Ray, Advocate + RC.REV. 308/2016, CM APPL. 22001/2016, 22004/2016, 42650/2016, 23682/2017, 4256/2018, 29588/2018 & 42851/2022 WHEEL FINANCE INDIA (P) LTD ..... Petitioner Through: Mr. Siddharth Aggarwal, Advocates versus S C KHANEJA & SON (HUF) ..... Respondent Through:…

Principal Commissioner of Income-Tax 8 vs. M/S Super Malls Pvt. Ltd

ITA/449/2016HC Delhi22 Nov 2016

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 14(1)(e)Section 25B(8)

…RC.REV. No.449/2016 & RC.REV. No.480/2016 Page 1 of 26 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 18th July, 2017 RC.REV. No.449/2016 & CM No.34042/2016 (for stay) DR DHARAMPAL (DECEASED) THR HIS LEGAL HEIR ..... Petitioner Through: Mr. Ratnesh Bansal and Mr. Ashu Singh, Advs. Versus CHAUDHARY RAM CHANDER ..... Respondent Through: Mr. Sudhir Naagar and Mr. Mohit Singh, Advs. AND + RC.REV. No.480/2016 & CM No.36333/2016 (for stay) CHHITAR M…

Travelport L.P., Usa vs. Commissioner of Income Tax International Taxation -3 New Delhi

ITA/299/2016HC Delhi09 Nov 2016

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

…Neutral Citation Number 2023:DHC:3624 RC.REV. 299/2016 & other connected matters Page 1 of 32 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI + RC.REV. 299/2016 & CM APPL. 20518/2016 KHANNA & ANNADHANAM ..... Petitioner Through: Mr. Dhruv Pande and Mr. Siddharth Aggarwal, Advocates versus S C KHANEJA & SON (HUF) ..... Respondent Through: Mr. Devanand Ray, Advocate + RC.REV. 308/2016, CM APPL. 22001/2016, 22004/2016, 42650/2016, 23682/2017, 4256/2018, 29588/2018 & 42851/2022 WHEEL FINANCE INDIA (P) LTD ..... Petitioner Through: Mr. Siddharth Aggarwal, Advocates versus S C KHANEJA & SON (HUF) ..... Respondent Through:…

Davinder Pal Singh and Ors. v. M/s Pritam Prakash Dawar & Sons. (2013 SCC OnLine DEL 4425) — Cited in 3 Judgments | BharatTax