(d) TRG Industries P Ltd. v. DCIT

35 Taxmann.com 253Income Tax Appellate Tribunal2013#8422 most cited

What is (d) TRG Industries P Ltd. v. DCIT authority for?

Businesses engaged in works contracts after amendments to Section 80-IA(4) are not eligible for deduction under that section as works contracts have been specifically excluded.

13

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2024.

Also referred to as

TRG Industries P Ltd. · DCIT · section 80IA(4) · works contract · infrastructure facility · deduction u/s 80IA · exclusion of works contract

Sections most often in play

Section 80IA

Issues it is cited on

section 80ia(4)infrastructure facilitydeduction u/s 80iasection 80iasection 80isection 80transferprescribedpersoncompanyindiabusiness

Judgments citing (d) TRG Industries P Ltd. v. DCIT

Ajr Infra and Tolling Limited (Formerly Gammon Infrastructure Projects Ltd., Mumbai vs. ACIT CC-41 (Presently With D.C.I.T. Cent. Cir. - 7(2), Mumbai

In the result, all the appeals filed by the assessee are dismissed

ITA 2622/MUM/2018[2011-12]Status: DisposedITAT Mumbai31 Jan 2024AY 2011-12

Bench: Shri B.R. Baskaran (Am) & Shri Pavan Kumar Gadale (Jm)

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Pavan Kumar Gadale (JM) I.T.A. No. 2330/Mum/2022 (A.Y. 2007-08) I.T.A. No. 2619/Mum/2018 (A.Y. 2008-09) I.T.A. No. 2620/Mum/2018 (A.Y. 2009-10) I.T.A. No. 2621/Mum/2018 (A.Y. 2010-11) I.T.A. No. 2622/Mum/2018 (A.Y. 2011-12) I.T.A. No. 1329/Mum/2022 (A.Y. 2012-13) Vs. DCIT, CC-7(2) AJR Infra and Tolling Limited (Formerly Gammon Room No. 655 Infrastructure Projects Ltd.) 6th Floor 3rd Floor, Plot No. 3/8 Aayakar Bhavan Hamilton House, J.N. M.K. Road Heradia Marg, Ballard Mumbai-40 020. Estate, Mumbai-400 038. PAN…

Ajr Infra and Tolling Limited (Formerly Gammon Infrastructure Projects Ltd., Mumbai vs. ACIT CC-41 (Presently With D.C.I.T. Cent. Cir. - 7(2), Mumbai

In the result, all the appeals filed by the assessee are dismissed

ITA 2621/MUM/2018[2010-11]Status: DisposedITAT Mumbai31 Jan 2024AY 2010-11

Bench: Shri B.R. Baskaran (Am) & Shri Pavan Kumar Gadale (Jm)

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Pavan Kumar Gadale (JM) I.T.A. No. 2330/Mum/2022 (A.Y. 2007-08) I.T.A. No. 2619/Mum/2018 (A.Y. 2008-09) I.T.A. No. 2620/Mum/2018 (A.Y. 2009-10) I.T.A. No. 2621/Mum/2018 (A.Y. 2010-11) I.T.A. No. 2622/Mum/2018 (A.Y. 2011-12) I.T.A. No. 1329/Mum/2022 (A.Y. 2012-13) Vs. DCIT, CC-7(2) AJR Infra and Tolling Limited (Formerly Gammon Room No. 655 Infrastructure Projects Ltd.) 6th Floor 3rd Floor, Plot No. 3/8 Aayakar Bhavan Hamilton House, J.N. M.K. Road Heradia Marg, Ballard Mumbai-40 020. Estate, Mumbai-400 038. PAN…

Ajr Infra and Tolling Limited (Formerly Gammon Infrastructure Projects Ltd., Mumbai vs. ACIT CC-41 (Presently With D.C.I.T. Cent. Cir. - 7(2), Mumbai

In the result, all the appeals filed by the assessee are dismissed

ITA 2620/MUM/2018[2009-10]Status: DisposedITAT Mumbai31 Jan 2024AY 2009-10

Bench: Shri B.R. Baskaran (Am) & Shri Pavan Kumar Gadale (Jm)

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Pavan Kumar Gadale (JM) I.T.A. No. 2330/Mum/2022 (A.Y. 2007-08) I.T.A. No. 2619/Mum/2018 (A.Y. 2008-09) I.T.A. No. 2620/Mum/2018 (A.Y. 2009-10) I.T.A. No. 2621/Mum/2018 (A.Y. 2010-11) I.T.A. No. 2622/Mum/2018 (A.Y. 2011-12) I.T.A. No. 1329/Mum/2022 (A.Y. 2012-13) Vs. DCIT, CC-7(2) AJR Infra and Tolling Limited (Formerly Gammon Room No. 655 Infrastructure Projects Ltd.) 6th Floor 3rd Floor, Plot No. 3/8 Aayakar Bhavan Hamilton House, J.N. M.K. Road Heradia Marg, Ballard Mumbai-40 020. Estate, Mumbai-400 038. PAN…

Ajr Infra and Tolling Limited (Formerly Gammon Infrastructure Projects Ltd)., Mumbai vs. ACIT CC-41 (Presently With D.C.I.T. Cent. Cir. - 7(2), Mumbai

In the result, all the appeals filed by the assessee are dismissed

ITA 2619/MUM/2018[2008-09]Status: DisposedITAT Mumbai31 Jan 2024AY 2008-09

Bench: Shri B.R. Baskaran (Am) & Shri Pavan Kumar Gadale (Jm)

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “A” Bench, Mumbai. Before Shri B.R. Baskaran (AM) & Shri Pavan Kumar Gadale (JM) I.T.A. No. 2330/Mum/2022 (A.Y. 2007-08) I.T.A. No. 2619/Mum/2018 (A.Y. 2008-09) I.T.A. No. 2620/Mum/2018 (A.Y. 2009-10) I.T.A. No. 2621/Mum/2018 (A.Y. 2010-11) I.T.A. No. 2622/Mum/2018 (A.Y. 2011-12) I.T.A. No. 1329/Mum/2022 (A.Y. 2012-13) Vs. DCIT, CC-7(2) AJR Infra and Tolling Limited (Formerly Gammon Room No. 655 Infrastructure Projects Ltd.) 6th Floor 3rd Floor, Plot No. 3/8 Aayakar Bhavan Hamilton House, J.N. M.K. Road Heradia Marg, Ballard Mumbai-40 020. Estate, Mumbai-400 038. PAN…

The Asstt. Commr. Income Tax, Cen. Circle-2, Rajkot-Gujarat vs. M/S Backbone Enterprises Ltd., Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 150/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Sept 2022AY 2011-12
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2011-12 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2011-12 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

The Asstt. Commr. Income Tax, Cen. Circle-2, Rajkot-Gujarat vs. M/S Backbone Enterprises Ltd., Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 149/RJT/2015[2010-11]Status: DisposedITAT Rajkot28 Sept 2022AY 2010-11
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2010-11 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Vs Board, Kalawad Road, Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2010-11 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Vs Tax, Central Circle-2, Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

The Asstt. Commr. Income Tax, Cen. Circle-2, Rajkot-Gujarat vs. M/S Backbone Enterprises Ltd., Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 148/RJT/2015[2009-10]Status: DisposedITAT Rajkot28 Sept 2022AY 2009-10
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2009-10 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2009-10 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

The Asstt. Commr. Income Tax, Cen. Circle-2, Rajkot-Gujarat vs. M/S Backbone Enterprises Ltd., Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 147/RJT/2015[2008-09]Status: DisposedITAT Rajkot28 Sept 2022AY 2008-09
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2008-09 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2008-09 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

Backbone Enterprise Ltd., Rajkot-Gujarat vs. The Dy. Commr. Income Tax, Cen. Circle-II, Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 129/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Sept 2022AY 2011-12
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2011-12 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2011-12 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

Backbone Enterprise Ltd., Rajkot-Gujarat vs. The Dy. Commr. Income Tax, Cen. Circle-II, Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 128/RJT/2015[2010-11]Status: DisposedITAT Rajkot28 Sept 2022AY 2010-11
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2010-11 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Vs Board, Kalawad Road, Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2010-11 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Vs Tax, Central Circle-2, Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

Backbone Enterprise Ltd., Rajkot-Gujarat vs. The Dy. Commr. Income Tax, Cen. Circle-II, Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 127/RJT/2015[2009-10]Status: DisposedITAT Rajkot28 Sept 2022AY 2009-10
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2009-10 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2009-10 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

Backbone Enterprise Ltd., Rajkot-Gujarat vs. The Dy. Commr. Income Tax, Cen. Circle-II, Rajkot-Gujarat

In the result, appeal of the assessee is dismissed

ITA 126/RJT/2015[2008-09]Status: DisposedITAT Rajkot28 Sept 2022AY 2008-09
For Appellant: Shri D.M. Rindani, A.RFor Respondent: Shri Aarsi Prasad, CIT-D.R
Section 153ASection 80Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2008-09 Backbone Enterprise Ltd. The Deputy M-43, Gujarat Housing Commissioner of Income- Board, Kalawad Road, Vs Tax, Central Circle-2, Rajkot Rajkot PAN: AABCB9255E (Respondent) (Appellant) Assessment Year 2008-09 The Assistant Backbone Enterprise Ltd. Commissioner of Income- M-43, Gujarat Housing Tax, Central Circle-2, Vs Board, Kalawad Road, Rajkot Rajkot (Appellant) PAN: AABCB9255E (Respondent) Assessee by: Shri D.M. Rindani, A.R. Revenu…

M/S Jaypee Infratech Ltd, Noida vs. ACIT, Noida

In the result, the appeal of the assessee is allowed

ITA 3126/DEL/2015[2010-11]Status: DisposedITAT Delhi20 Sept 2017AY 2010-11

Bench: Shri R. K. Panda & Ms Suchitra Kamblejaypee Infratech Ltd. Vs Acit Sector 128 Circle 1 Noida Noida Aabcj9042R (Appellant) (Respondent)

Section 143(3)Section 263Section 40A(2)(b)Section 80I

…view of direct decisions in its favour including inter alia reported in ACIT v. Bharat Udyog Ltd. 118 ITD 336 which follows the decision of the Hon'ble Apex Court in K. P. Verghese v. ITO 131 ITR 597 (SC) and as held in TRG Industries (P) Ltd. v. DCIT (2013) 35 Taxmann.com 253 (Amritsar - Tribunal) and said decision of the Hon’ble ITAT in appellant’s own case in AY 2009-10. 7. That the Ld. CIT has erred in making certain erroneous observations regarding eligibility of interest income deduction u/s 80IA, regarding netting of interest expense with interest income, regarding deduction of depreciation and regarding…

(d) TRG Industries P Ltd. v. DCIT (35 Taxmann.com 253) — Cited in 13 Judgments | BharatTax