CWT Vs. Trustees of HEH Nizam’s Family (remainder Wealth) Trust 107 ITR 555 (SC); (3) CIT v. Shamaraju Trustees

56 Taxmann 175Reported decision#18150 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2015.

Judgments citing CWT Vs. Trustees of HEH Nizam’s Family (remainder Wealth) Trust 107 ITR 555 (SC); (3) CIT v. Shamaraju Trustees

ACIT vs. ICICI EMERGING SECTOR FUND,

In the result, all the appeals by the revenue are dismissed

ITA 475/BANG/2013[2009-10]Status: DisposedITAT Bangalore13 Feb 2015AY 2009-10

Bench: Shri N.V. Vasudevan & Shri Abraham P. Georgeassessment Year : 2008-09

For Respondent: Shri Farahat Hussain Qureshi, CIT-II(DR)
Section 61Section 63

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. M/s. India Advantage Fund-I, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI 3344R APPELLANT RESPONDENT ITA No.348/Bang/2011 Assessment year : 2008-09, 2008-09 & 2009-10 The Deputy Commissioner Vs. M/s. ICICI Emerging of Income Tax, Sectors Fund, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI…

ITO, BANGALORE vs. M/S INDIA ADVANTAGE FUND I, BANGALORE

In the result, all the appeals by the revenue are dismissed

ITA 179/BANG/2012[2008-09]Status: DisposedITAT Bangalore13 Feb 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Abraham P. Georgeassessment Year : 2008-09

For Respondent: Shri Farahat Hussain Qureshi, CIT-II(DR)
Section 61Section 63

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. M/s. India Advantage Fund-I, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI 3344R APPELLANT RESPONDENT ITA No.348/Bang/2011 Assessment year : 2008-09, 2008-09 & 2009-10 The Deputy Commissioner Vs. M/s. ICICI Emerging of Income Tax, Sectors Fund, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI…

DCIT, BANGALORE vs. M/S ICICI EMERGING SECTOR FUND, BANGALORE

In the result, all the appeals by the revenue are dismissed

ITA 177/BANG/2012[2008-09]Status: DisposedITAT Bangalore13 Feb 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Abraham P. Georgeassessment Year : 2008-09

For Respondent: Shri Farahat Hussain Qureshi, CIT-II(DR)
Section 61Section 63

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. M/s. India Advantage Fund-I, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI 3344R APPELLANT RESPONDENT ITA No.348/Bang/2011 Assessment year : 2008-09, 2008-09 & 2009-10 The Deputy Commissioner Vs. M/s. ICICI Emerging of Income Tax, Sectors Fund, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI…

DCIT, BANGALORE vs. M/S ICICI EMERGING SECTORS FUND, BANGALORE

In the result, all the appeals by the revenue are dismissed

ITA 348/BANG/2011[2008-09]Status: DisposedITAT Bangalore13 Feb 2015AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Abraham P. Georgeassessment Year : 2008-09

For Respondent: Shri Farahat Hussain Qureshi, CIT-II(DR)
Section 61Section 63

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. M/s. India Advantage Fund-I, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI 3344R APPELLANT RESPONDENT ITA No.348/Bang/2011 Assessment year : 2008-09, 2008-09 & 2009-10 The Deputy Commissioner Vs. M/s. ICICI Emerging of Income Tax, Sectors Fund, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI…

DCIT, BANGALORE vs. M/S ICICI EMERGING SECTORS FUND, BANGALORE

In the result, all the appeals by the revenue are dismissed

ITA 347/BANG/2011[200809]Status: DisposedITAT Bangalore13 Feb 2015

Bench: Shri N.V. Vasudevan & Shri Abraham P. Georgeassessment Year : 2008-09

For Respondent: Shri Farahat Hussain Qureshi, CIT-II(DR)
Section 61Section 63

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER Assessment year : 2008-09 The Income Tax Officer, Vs. M/s. India Advantage Fund-I, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI 3344R APPELLANT RESPONDENT ITA No.348/Bang/2011 Assessment year : 2008-09, 2008-09 & 2009-10 The Deputy Commissioner Vs. M/s. ICICI Emerging of Income Tax, Sectors Fund, 10th Floor, Prestige Obelisk, Circle 9(1), Bangalore. No.3, Kasturba Road, Bangalore – 560 001. PAN : AAATI…

CWT Vs. Trustees of HEH Nizam’s Family (remainder Wealth) Trust 107 ITR 555 (SC); (3) CIT v. Shamaraju Trustees (56 Taxmann 175) — Cited in 5 Judgments | BharatTax