CUB Pty Ltd. v. Union of India

Star Television Entertainment Ltd, Mumbai vs. DDIT (It) 2(1), Mumbai

Bench: Shri Amit Shukla () & Ms. Padmavathy S. ()

…1 ITA 1813 & 1814/Mum/2014 Star Television Entertainment Ltd & Star Asian Region FZ LLP IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”,MUMBAI BEFORE SHRI AMIT SHUKLA (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.1814/Mum/2014 (Assessment year : 2009-10) Star Television Entertainment Ltd Deputy Commissioner of Income Tax (Since amalgamated with Star India (International Taxation) – 2(1) Pvt Limited) Scindia House STAR House, Urmi Estate Mumbai – 400038 95, Ganpatrao Kadam Marg Lower Parel (west) Mumbai - 400013 PAN – AAICS2535B APPELLANT RESPONDENT I.T.A. No.1813/Mum/2014 (Assessmen…

Star Asia Region Fz Llc, Mumbai vs. DDIT (It) 2(1), Mumbai

Bench: Shri Amit Shukla () & Ms. Padmavathy S. ()

…1 ITA 1813 & 1814/Mum/2014 Star Television Entertainment Ltd & Star Asian Region FZ LLP IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H”,MUMBAI BEFORE SHRI AMIT SHUKLA (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.1814/Mum/2014 (Assessment year : 2009-10) Star Television Entertainment Ltd Deputy Commissioner of Income Tax (Since amalgamated with Star India (International Taxation) – 2(1) Pvt Limited) Scindia House STAR House, Urmi Estate Mumbai – 400038 95, Ganpatrao Kadam Marg Lower Parel (west) Mumbai - 400013 PAN – AAICS2535B APPELLANT RESPONDENT I.T.A. No.1813/Mum/2014 (Assessmen…

Taj Tv Ltd., Mumbai vs. Dy CIT (International Taxation)-4(1)(2), Mumbai

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm Taj Tv Limited Dcit (International C/O. Suresh Surana & Taxation)-4(1)(2) Associates Llp Air India Building, 8Th Floor, Bakhtawar, Vs. Nariman Point, Nariman Point, Mumbai-400 Mumbai-400 021 020 (Appellant) (Respondent) Pan No. Aabct6542J Reference Of Orders / Directions In Appeal Sr Orders & Directions Passed By Date No 1 Draft Assessment Order U/S The Deputy 27/12/2019 144C Of The Act Commissioner Of Income Tax , International Taxation, Circle 4 (1) (2), Mumbai 2 Direction U/S 144C (5) Of The Cit (Drp-2) , 22/03/2021 Act Mumbai - 2 3 Assessment Order U/S 143 93) The Deputy 12/04/2021 R.W.S 144C (13) Of The Act Commissioner Of Income Tax , International Taxation, Circle 4 (1) (2), Mumbai

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM Taj TV Limited DCIT (International C/o. Suresh Surana & Taxation)-4(1)(2) Associates LLP Air India Building, 8th Floor, Bakhtawar, Vs. Nariman Point, Nariman Point, Mumbai-400 Mumbai-400 021 020 (Appellant) (Respondent) PAN No. AABCT6542J Reference of orders / Directions in Appeal Sr Orders and Directions Passed By Date No 1 Draft Assessment order u/s The Deputy 27/12/2019 144C of the Act Commissioner of Income tax , international taxation, Circle 4 (1) (2), Mumbai 2 Direction u/s 144C (5)…

Internaitonal Hotel Licensing Company Sarl, Mumbai vs. DCIT (It) RG 2(2)(1), Mumbai

In the result, appeal by the assessee is allowed for statistical purpose

Bench: Shri Pramod Kumar & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.2951/Mum./2019 (Assessment Year : 2009–10) International Hotel Licensing Company SARL C/o Marriott Hotels India Pvt. Ltd. 303A, 304, Fulcrum, B–Wing ……………. Appellant Hiranandani Business Park, Sahar Road Andheri (East), Mumbai 400 099 PAN – AABCI0511N v/s Dy. Commissioner of Income Tax International Taxation ……………. Respondent Range–2(2)(1), Mumbai Assessee by : Shri Paras Salva a/w Shri Pratik Poddar Revenue by : Shri Milind Chavan Date of Hearing – 31/05/2022…

Marriot International Inc, Mumbai vs. Addl DIT (It) RG 4, Mumbai

In the result, appeals by the assessee are allowed for statistical purpose

Bench: Shri Pramod Kumar & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA No. 2363/Mum./2017 (Assessment Year : 2012–13) ITA No. 2364/Mum./2017 (Assessment Year : 2011–12) Marriot International Inc. C/o BMR & Associates LLP ……………. Appellant BMR House, 36B, Dr. R.K. Shirodkar Marg Parel, Mumbai 400 012 PAN – AAECM8040K v/s Dy. Commissioner of Income Tax (I.T.) ……………. Respondent Circle–3(2)(1), Mumbai Cross Objection no.3/Mum./2021 Arising out of ITA No. 2363/Mum./2017 (Assessment Year : 2012–13) Cross Objection no.4/Mum./2021 Arising out o…

Marriot International Inc, Mumbai vs. DCIT (It) 3(2)(1), Mumbai

In the result, appeals by the assessee are allowed for statistical purpose

Bench: Shri Pramod Kumar & Shri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA No. 2363/Mum./2017 (Assessment Year : 2012–13) ITA No. 2364/Mum./2017 (Assessment Year : 2011–12) Marriot International Inc. C/o BMR & Associates LLP ……………. Appellant BMR House, 36B, Dr. R.K. Shirodkar Marg Parel, Mumbai 400 012 PAN – AAECM8040K v/s Dy. Commissioner of Income Tax (I.T.) ……………. Respondent Circle–3(2)(1), Mumbai Cross Objection no.3/Mum./2021 Arising out of ITA No. 2363/Mum./2017 (Assessment Year : 2012–13) Cross Objection no.4/Mum./2021 Arising out o…