CPP Assistance Services (P.) Ltd. v. Commissioner of Income-tax (Appeal) NFAC, New Delhi

147 Taxmann.com 484Reported decision2023#11118 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2025.

Issues it is cited on

Judgments citing CPP Assistance Services (P.) Ltd. v. Commissioner of Income-tax (Appeal) NFAC, New Delhi

CPP Assistance Services (P.) Ltd. v. Commissioner of Income-tax (Appeal) NFAC, New Delhi (147 Taxmann.com 484) — Cited in 9 Judgments | BharatTax