Corporation Ltd. v. Commissioner

233 Taxmann 495Supreme Court of India2015#13801 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2021.

Judgments citing Corporation Ltd. v. Commissioner

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5584/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5583/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5565/DEL/2013[2010-11]Status: DisposedITAT Dehradun08 Jun 2021AY 2010-11

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT (International Taxation), Dehradun vs. M/S. M.I, Overseas Ltd., Mumbai

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 5564/DEL/2013[2007-08]Status: DisposedITAT Dehradun08 Jun 2021AY 2007-08

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

ADIT, Dehradun vs. M/S. M.I. Overseas Ltd., Noida

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3045/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., Mumbai vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 2956/DEL/2013[2006-07]Status: DisposedITAT Dehradun08 Jun 2021AY 2006-07

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Mi Overseas Ltd., New Delhi vs. ADIT, Dehradun

In the result ITA number 5584/Del/2013 filed by the assessee for assessment year

ITA 3072/DEL/2012[2009-10]Status: DisposedITAT Dehradun08 Jun 2021AY 2009-10

Bench: Shri Sudhanshu Srivastava & Shri Prashant Maharishi

For Appellant: Shri Ajay Vohra, Sr. AdvFor Respondent: Shri Thakur Singh Mapwal, JCIT DR
Section 263Section 44BSection 9

…INCOME TAX APPELLATE TRIBUNAL DEHRADUN CIRCUIT BENCH: DEHRADUN BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No.2956/Del/2013 and 5583 & 5584/Del/2013 (Assessment Year: 2006-07, 2007-08, and 2010-11) MI Overseas Ltd, Vs. ADIT, 302, 3rd Floor, Prime Corporate International Taxation, Park, 230/231, Sahar Road, Behind Dehradun ITC Grand Maratha Hotel, near International Airport (East), Mumbai PAN: AADCM8895K (Appellant) (Respondent) ADIT, Vs. MI Overseas Ltd, International Taxation, C/o. SRBC & Associates, 4th & 5th Floor, Plot NO. 2B, 13A, Subhash Road, Aayaka…

Corporation Ltd. v. Commissioner (233 Taxmann 495) — Cited in 7 Judgments | BharatTax