Coromandel Industries (P) Ltd. v. ACIT, Company Circle I(3), Chennai 36

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Judgments citing Coromandel Industries (P) Ltd. v. ACIT, Company Circle I(3), Chennai 36

Mukesh Arvindlal Vakharia, Surat vs. ITO, Ward 2(3)(3), Surat

Appeal is partly allowed for statistical purposes

ITA 491/SRT/2019[2014-15]Status: DisposedITAT Surat06 Jun 2023AY 2014-15

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.491/Srt/2019 "नधा"रण वष"/Assessment Year: (2014-15) (Physical Hearing) Mukesh Arvindlal Vakharia, Vs. The Ito, Ward-2(3)(3), C/O Arvind Silk Mills, Om Baug, Ashvini Surat. Kumar Road, Surat - 395006. (Appellant) (Respondent) "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abcpv1682L

Section 143(3)Section 54ESection 54F

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.491/SRT/2019 "नधा"रण वष"/Assessment Year: (2014-15) (Physical Hearing) Mukesh Arvindlal Vakharia, Vs. The ITO, Ward-2(3)(3), C/O Arvind Silk Mills, Om Baug, Ashvini Surat. Kumar Road, Surat - 395006. (Appellant) (Respondent) "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABCPV1682L Appellant by Shri Rasesh Shah, CA Respondent by Shri Vinod Kumar, Sr. DR 29/03/2023 Date of Hearing Date of Pronouncement 06/06/2023 आदेश / O R D E R PER DR. A. L. SAINI, AM: Captioned appeal filed by the assessee, per…

Shri Balkrishna P.Trivedi, HUF, Ahmedabad vs. The CIT-III, Ahmedabad

In the result, appeal filed by the Revenue in ITA No

ITA 1225/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad31 Jan 2020AY 2008-09

Bench: Shri Pradip Kumar Kedia & Smt. Madhumita Roy

For Respondent: Shri Ritesh Parmar, CIT

Section 263Section 54B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SMT. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. Nos. 1225/Ahd/2013 & 997/Ahd/2016 ("नधा"रण वष" / Assessment Year : 2008-09) Balkrishna P. Trivedi बनाम/ Commissioner of Income HUF Tax, Ahmedabad-III Vs. 10, SBI Soc., Opp. Ahmedabad Manekbaug Hall, & Ambawadi, Ahmedabad Deputy Commissioner of 380015 Income Tax Circle-6, Pratyaksh Kar Bhavan, Ambawadi, Ahmedabad 380015 .. (अपीलाथ" /Appellant) (""यथ" / Respondent) & आयकर अपील सं./I.T.A. No. 1…

P.V.Gopalakrishna, Vellore vs. ACIT, Vellore

In the result, the appeal of the assessee in ITA

ITA 2254/CHNY/2015[2011-12]Status: DisposedITAT Chennai04 May 2016AY 2011-12

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. A. Mahesh, C.AFor Respondent: Shri. A.V. Sreekanth, IRS, JCIT

Section 143(1)Section 143(2)Section 143(3)Section 45Section 54E

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No.2254/Mds/2015 "नधा"रण वष" /Assessment year : 2011-2012 Shri. P.V. Gopalakrishna, Vs. The Assistant Commissioner No.25, Old No.8A, of Income Tax, Thiagarajapuram, Vellore. Vellore. [PAN AAFPG 1993D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Shri. A. Mahesh, C.A. ""यथ" क" ओर से /Respondent by : Shri. A.V. Sreekanth…

P.R.Viswanath, Vellore vs. ACIT, Vellore

In the result, the appeal of the assessee in ITA

ITA 2274/CHNY/2015[2011-12]Status: DisposedITAT Chennai27 Apr 2016AY 2011-12

Bench: Shri Chandra Poojari & Shri G. Pavan Kumar

For Appellant: Shri. A. Mahesh, C.A

Section 143(1)Section 143(2)Section 143(3)Section 45Section 54E

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, CHENNAI "ी चं" पूजार",लेखा सद"य एवं "ीजी. पवन कुमार,"या"यकसद"यकेसम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI G. PAVAN KUMAR, JUDICIAL MEMBER आयकर अपील सं/I.T.A. No.2274/Mds/2015 "नधा"रण वष" /Assessment year : 2011-2012 Shri. P.R. Viswanath, Vs. The Assistant Commissioner of No.330/2-12, Mangudu Village,V.K. Income Tax, Mangudi To Pudupadi Road, Vellore, Arcot Taluk, Vellore [PAN AADPV 6060G ] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Shri. A. Mahesh, C.A. : Shri. A.V. Sreekan…