Core Logistic Company v. Assistant Commissioner of Income-tax

Archana Muralidhar Bhandwalkar, Pune vs. Income Tax Officer Ward 5(2), Pune

In the result, appeal of the assessee is partly allowed

…आयकर अपीलीय अधिकरण "एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFOREDR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.1615 & 1840/PUN/2025 निर्धारण वर्ष / Assessment Year: 2016-17 Archana Muralidhar The Income Tax Officer, Bhandwalkar, S Ward-5(2), Pune. S.No.31, House No.681/4, Pune v Satara Road, Gaurav Apt, Dhanakwadi, Pune – 411043. PAN: AUCPB7036M Appellant/ Assessee Respondent / Revenue Assessee by Smt. Deepa Khare Revenue by Shri Ambarnath Khule-JCIT(Through Virtual Hearing) Date of hearing 26/11/2025 Date…

Archana Muralidhar Bhandwalkar, Pune vs. Income Tax Officer, Ward 5(2), Pune

In the result, appeal of the assessee is partly allowed

Bench: DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

…आयकर अपीलीय अधिकरण ”एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFOREDR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA Nos.1615 & 1840/PUN/2025 निर्धारण वषा / Assessment Year: 2016-17 Archana Muralidhar V The Income Tax Officer, Bhandwalkar, s Ward-5(2), Pune. S.No.31, House No.681/4, Pune Satara Road, Gaurav Apt, Dhanakwadi, Pune – 411043. PAN: AUCPB7036M Appellant/ Assessee Respondent / Revenue Assessee by Smt. Deepa Khare Revenue by Shri Ambarnath Khule-JCIT(Through Virtual Hearing) Date of hearing 26/11/2025 Date…

Amit Suresh Agrawal, Satara vs. ITO Ward-2, Satara

In the result, appeal of the assessee is partly allowed

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपऩल सं. / Ita No.2225/Pun/2025 निर्धारण वषा / Assessment Year: 2016-17 Amit Suresh Agrawal, V The Income Tax Officer, Amit Trading Co, Plot No.35, S Ward-2, Satara. Satara – 415002. Maharashtra. Pan: Abgpa2925D Appellant/ Assessee Respondent / Revenue Assessee By Shri Suhas Kulkarni – Advocate Revenue By Shri Eknath Abhang – Add.Cit(Dr) Date Of Hearing 30/10/2025 Date Of Pronouncement 30/10/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: This Appeal Filed By The Assessee Against The Order Of Ld.Commissioner Of Income Tax(Appeal)[Nfac] Passed Under Section 250 Of The Income Tax Act, 1961 For The A.Y.2016-17 Dated 02.04.2025 Emanating From The Assessment Order Passed Under Section 147 R.W.S 144B Of The Income Tax Act, 1961 Dated 10.05.2023. The Assessee Has Raised The Following Grounds Of Appeal :

…आयकर अपीलीय अधिकरण ”एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA No.2225/PUN/2025 निर्धारण वषा / Assessment Year: 2016-17 Amit Suresh Agrawal, V The Income Tax Officer, Amit Trading Co, Plot No.35, s Ward-2, Satara. Satara – 415002. Maharashtra. PAN: ABGPA2925D Appellant/ Assessee Respondent / Revenue Assessee by Shri Suhas Kulkarni – Advocate Revenue by Shri Eknath Abhang – Add.CIT(DR) Date of hearing 30/10/2025 Date of pronouncement 30/10/2025 आदेश/ ORDER PER D…

Atul Bhanudas Shinde, Pune vs. Income Tax Officer, Ward 14(5), Pune

In the result, appeal of the assessee is partly allowed

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपऩल सं. / Ita No.970/Pun/2025 निर्धारण वषा / Assessment Year: 2017-18 Atul Bhanudas Shinde, V The Income Tax Officer, Shetphal Haveli, Dhenu Nagar, S Ward-14(5), Pune. Bawada S.O, Shetphal Haveli, Pune – 413103. Maharashtra. Pan: Ectps5299N Appellant/ Assessee Respondent / Revenue Assessee By Shri Sarang Gudhate –Ar Revenue By Shri Ajay D. Kulkarni – Addl.Cit(Dr) Date Of Hearing 04/08/2025 Date Of Pronouncement 26/08/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: This Is An Appeal Filed By The Assessee In Form No.36 Against The Order Of Ld.Commissioner Of Income Tax(Appeal)[Nfac] Passed Under Section 250 Of The Income Tax Act, 1961 For The A.Y.2017-18 Dated 14.02.2025 Emanating From Assessment Order Under Section 147 R.W.S 144 R.W.S 144B Of The Act, For A.Y.2017-18 Dated 20.05.2023. The Assessee Has Raised The Following Grounds Of Appeal :

…आयकर अपीलीय अधिकरण ”एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA No.970/PUN/2025 निर्धारण वषा / Assessment Year: 2017-18 Atul Bhanudas Shinde, V The Income Tax Officer, Shetphal Haveli, Dhenu Nagar, s Ward-14(5), Pune. Bawada S.O, Shetphal Haveli, Pune – 413103. Maharashtra. PAN: ECTPS5299N Appellant/ Assessee Respondent / Revenue Assessee by Shri Sarang Gudhate –AR Revenue by Shri Ajay D. Kulkarni – Addl.CIT(DR) Date of hearing 04/08/2025 Date of pronouncement 2…

Zuber Khan Iqbal Khal Pathan, Dhule vs. ITO Ward 1, Dhule

In the result, appeal of the assessee in ITA No

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपऩल सं. / Ita Nos.756 & 757/Pun/2025 निर्धारण वषा / Assessment Years: 2017-18 & 2016-17 Zuber Khan Iqbalkhan Pathan, V The Income Tax Officer, Karim Bidi Compound, Wadjai S Ward-1, Dhule. Road, Dhule – 424001. Maharashtra. Pan: Abrpi3068E Appellant/ Assessee Respondent / Revenue Assessee By Shri Kishore Phadke –Ar Revenue By Shri Ajay D. Kulkarni –Dr Date Of Hearing 07/08/2025 Date Of Pronouncement 26/08/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: These Two Appeals Filed By The Assessee Against The Separate Orders Of Ld.Commissioner Of Income Tax(Appeal)[Nfac] Passed Under Section 250 Of The Income Tax Act, 1961 For The A.Y.2017-18 & A.Y.2016-17 Both Dated 29.04.2024 Emanating From Separate Assessment Orders Under Section 147 Of The Act, For A.Y.2017-18 & A.Y.2016-17 Respectively; Both Dated 19.05.2023. For The Sake Of Convenience, These Two Appeals Were Heard Together & Are Being

…आयकर अपीलीय अधिकरण ”एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA Nos.756 & 757/PUN/2025 निर्धारण वषा / Assessment Years: 2017-18 & 2016-17 Zuber Khan Iqbalkhan Pathan, V The Income Tax Officer, Karim Bidi Compound, Wadjai s Ward-1, Dhule. Road, Dhule – 424001. Maharashtra. PAN: ABRPI3068E Appellant/ Assessee Respondent / Revenue Assessee by Shri Kishore Phadke –AR Revenue by Shri Ajay D. Kulkarni –DR Date of hearing 07/08/2025 Date of pronouncement 26/08/2025 आदे…

Zuber Khan Iqbal Khan Pathan, Dhule vs. ITO, Ward 1, Dhule

In the result, appeal of the assessee in ITA No

Bench: Dr.Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपऩल सं. / Ita Nos.756 & 757/Pun/2025 निर्धारण वषा / Assessment Years: 2017-18 & 2016-17 Zuber Khan Iqbalkhan Pathan, V The Income Tax Officer, Karim Bidi Compound, Wadjai S Ward-1, Dhule. Road, Dhule – 424001. Maharashtra. Pan: Abrpi3068E Appellant/ Assessee Respondent / Revenue Assessee By Shri Kishore Phadke –Ar Revenue By Shri Ajay D. Kulkarni –Dr Date Of Hearing 07/08/2025 Date Of Pronouncement 26/08/2025 आदेश/ Order Per Dr. Dipak P. Ripote, Am: These Two Appeals Filed By The Assessee Against The Separate Orders Of Ld.Commissioner Of Income Tax(Appeal)[Nfac] Passed Under Section 250 Of The Income Tax Act, 1961 For The A.Y.2017-18 & A.Y.2016-17 Both Dated 29.04.2024 Emanating From Separate Assessment Orders Under Section 147 Of The Act, For A.Y.2017-18 & A.Y.2016-17 Respectively; Both Dated 19.05.2023. For The Sake Of Convenience, These Two Appeals Were Heard Together & Are Being

…आयकर अपीलीय अधिकरण ”एस एम सी” न्यायपीठ पुणेमें। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFORE DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपऩल सं. / ITA Nos.756 & 757/PUN/2025 निर्धारण वषा / Assessment Years: 2017-18 & 2016-17 Zuber Khan Iqbalkhan Pathan, V The Income Tax Officer, Karim Bidi Compound, Wadjai s Ward-1, Dhule. Road, Dhule – 424001. Maharashtra. PAN: ABRPI3068E Appellant/ Assessee Respondent / Revenue Assessee by Shri Kishore Phadke –AR Revenue by Shri Ajay D. Kulkarni –DR Date of hearing 07/08/2025 Date of pronouncement 26/08/2025 आदे…