Container Corporation of India Ltd. v. ACIT

340 ITR 140Reported decision#24575 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 358,219 Indian tax judgments — from 2016 to 2016.

Judgments citing Container Corporation of India Ltd. v. ACIT

Continental Container Freight Stations Private Limited, Chennai vs. ACIT, Chennai

In the result, appeal of the assessee in ITA

ITA 94/CHNY/2015[2009-10]Status: DisposedITAT Chennai25 Nov 2016AY 2009-10

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George]

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Ms. Ruby George, CIT and A.V. Sreekanth, IRS, JCIT
Section 263Section 80I

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी. जॉज", लेखा सद"य के सम" । [BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER] आयकर अपील सं./I.T.A. Nos.1394/Mds/2014 & 94/Mds/2015 "नधा"रण वष" /Assessment year : 2009-2010 M/s. Continental Container Vs. The Assistant Commissioner Freight Stations Pvt. Ltd, of Income Tax, 81, Samy Complex, Company Circle I(3) Thambu Chetty Street, Chennai. Parrys Corner, Chennai 600 001. आयकर अपील सं./I.T.A. No.136/Mds/2015 "नधा"रण वष" /Asse…

ACIT, Chennai vs. Continental Container Freight Station (P) Ltd., Chennai

In the result, appeal of the assessee in ITA

ITA 136/CHNY/2015[2009-10]Status: DisposedITAT Chennai25 Nov 2016AY 2009-10

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George]

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Ms. Ruby George, CIT and A.V. Sreekanth, IRS, JCIT
Section 263Section 80I

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी. जॉज", लेखा सद"य के सम" । [BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER] आयकर अपील सं./I.T.A. Nos.1394/Mds/2014 & 94/Mds/2015 "नधा"रण वष" /Assessment year : 2009-2010 M/s. Continental Container Vs. The Assistant Commissioner Freight Stations Pvt. Ltd, of Income Tax, 81, Samy Complex, Company Circle I(3) Thambu Chetty Street, Chennai. Parrys Corner, Chennai 600 001. आयकर अपील सं./I.T.A. No.136/Mds/2015 "नधा"रण वष" /Asse…

Continental Container Freight Stations Pvt. Ltd., Chennai vs. ACIT, Chennai

In the result, appeal of the assessee in ITA

ITA 1394/CHNY/2014[2009-10]Status: DisposedITAT Chennai25 Nov 2016AY 2009-10

Bench: Shri N.R.S. Ganesan & Shri Abraham P. George]

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Ms. Ruby George, CIT and A.V. Sreekanth, IRS, JCIT
Section 263Section 80I

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी अ"ाहम पी. जॉज", लेखा सद"य के सम" । [BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER] आयकर अपील सं./I.T.A. Nos.1394/Mds/2014 & 94/Mds/2015 "नधा"रण वष" /Assessment year : 2009-2010 M/s. Continental Container Vs. The Assistant Commissioner Freight Stations Pvt. Ltd, of Income Tax, 81, Samy Complex, Company Circle I(3) Thambu Chetty Street, Chennai. Parrys Corner, Chennai 600 001. आयकर अपील सं./I.T.A. No.136/Mds/2015 "नधा"रण वष" /Asse…

Container Corporation of India Ltd. v. ACIT (340 ITR 140) — Cited in 3 Judgments | BharatTax