COMPANY v. COMMISSIONER OF INCOME-TAX, MYSORE

112 ITR 12Reported decision1978#19234 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2011 to 2025.

Sections most often in play

Section 37(1)Section 69C Section 69D

Judgments citing COMPANY v. COMMISSIONER OF INCOME-TAX, MYSORE

ADD ADVISORS PRIVATE LIMITED,NEW DELHI vs. NATIONAL E-ASSESSMENT CENTRE, DELHI, DELHI

In the result, the appeal of the Revenue is dismissed and appeal

ITA 854/DEL/2024[2018-19]Status: DisposedITAT Delhi25 Jun 2025AY 2018-19

Bench: Shri Challa Nagendra Prasad & Shri S Rifaur Rahmanिनधा"रणवष"/Assessment Year: 2018-19 बनाम Deputy Commissioner Of Add Advisors Pvt. Ltd. Res-Cowork 03, 5Th Floor, Income Tax, Vs. Circle-1(1), Room No.153A, Caddie Commercial Tower, Aerocity, C.R. Building, I.P. Estate, Delhi International Airport, New Delhi. New Delhi. Pan No. Aaica3938N अपीलाथ" Appellant ""यथ"/Respondent & िनधा"रणवष"/Assessment Year: 2018-19 बनाम Add Advisors Pvt. Ltd. Deputy Commissioner Of Res-Cowork 03, 5Th Floor, Vs. Income Tax, Caddie Commercial Tower, Aerocity, Circle-1(1), Room No.153A, Delhi International Airport, C.R. Building, I.P. Estate, New Delhi. New Delhi. Pan No. Aaica3938N अपीलाथ" Appellant ""यथ"/Respondent

Section 37(1)Section 69Section 69C

…ITA Nos.822 & 854/Del/2024 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER िनधा"रणवष"/Assessment Year: 2018-19 बनाम Deputy Commissioner of ADD ADVISORS PVT. LTD. Res-Cowork 03, 5th Floor, Income Tax, Vs. Circle-1(1), Room No.153A, Caddie Commercial Tower, Aerocity, C.R. Building, I.P. Estate, Delhi International Airport, New Delhi. New Delhi. PAN No. AAICA3938N अपीलाथ" Appellant ""यथ"/Respondent & िनधा"रणवष"/Assessment Year: 2018-19 बनाम ADD ADVISORS PVT. LTD. Deputy Commissioner of Res-Cowork 03, 5th F…

PRINCIPAL COMMISSIONER OF INCOME TAX - 5 vs. M/S NCR CORPORATION (INDIA) PVT LTD

Appeal is dismissed

ITA/254/2020HC Karnataka26 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Section 143(1)Section 143(2)Section 260ASection 32(1)Section 37

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 26TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.254/2020 BETWEEN 1. PRINCIPAL COMMISSIONER OF INCOME TAX - 5 BMTC COMPLEX, KORAMANGALA, BANGALORE. 2. DEPUTY COMMISSIONER INCOME TAX CIRCLE-12(2) 14/3, 4TH FLOOR, RASTROTHANA BHAVAN,(OPP. RBI) NRUPATHUNGA ROAD, BANGALORE-560 001. …APPELLANTS (BY SRI SANMATHI E I, ADVOCATE) AND M/S NCR CORPORATION (INDIA) PVT LTD., NO.11, 3RD FLOOR, NILTON BUILDING, PALACE R…

COMMISSIONER OF INCOME TAX-III vs. M/S NCR CORPORATION PVT LTD

In the result we do not find any merit in the appeal

ITA/242/2011HC Karnataka16 Jun 2020

Bench: ALOK ARADHE,M.NAGAPRASANNA

Section 143(1)Section 143(2)Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 16TH DAY OF JUNE 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M. NAGAPRASANNA I.T.A. NO.242 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III C.R BUILDINGS, QUEENS ROAD, BANGALORE-560001. 2. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE12 (1), BANGALORE ... APPELLANTS (By Sri.E.I.SANMATHI, ADV.,) AND: M/S NCR CORPORATION PVT LTD 11, 3RD FLOOR, NITON BUILDING, PALACE ROAD,BANGALORE42 ... RESPONDENT (By Sri.T.SURYANARAYANA, ADV.) - - - THIS ITA IS FILED UND…

Commissioner of Income Tax vs. Agricultural Market Committee

In the result we do not find any merit in the appeal

ITTA/242/2011HC Telangana27 Jun 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN

Section 143(1)Section 143(2)Section 260Section 260A