Commissioner of Wealth Tax v. Narandas Motilal

80 ITR 39High Court1971#18385 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2019.

Judgments citing Commissioner of Wealth Tax v. Narandas Motilal

DE vs. HIBHAI DESAI,SURATVS.THE INCOME TAX OFFICER, WARD-03(1)(2), SURAT

In the result, appeal of the assessee is partly allowed

ITA 92/SRT/2018[2012-13]Status: DisposedITAT Surat26 Jul 2019AY 2012-13

Bench: Shri Bhavnesh Saini & Shri O.P.Meenaआ.अ.सं./I.T.A. No.92/Srt/2018 "नधा"रण वष"/Assessment Year : 2012-13 Devshibhai Desai, Vs. The Income Tax Officer, 26-27, Amardeep Society, Ward-3(1)(2), Surat. Nana Varachha Road, Surat – 395 006. [Pan: Agvpd 7362 B] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रती क" ओर से /Assessee By Shri Mehul R Shah – Ca राज"व क" ओर से /Revenue By Shri S.R.Meena – Sr.Dr

Section 133(6)Section 143(1)Section 2(14)Section 54BSection 54F

…Devshibhai Desai Vs. ITO, Ward-3(1)(2), Surat /ITA No.92/SRT/2018 : A.Y.2012-13 Page 1 of 12 आयकर अपील"य अ"धकरण,सुरत "यायपीठ, सुरत IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND SHRI O.P.MEENA, ACCOUNTANT MEMBER आ.अ.सं./I.T.A. No.92/SRT/2018 "नधा"रण वष"/Assessment Year : 2012-13 Devshibhai Desai, Vs. The Income Tax Officer, 26-27, Amardeep Society, Ward-3(1)(2), Surat. Nana Varachha Road, Surat – 395 006. [PAN: AGVPD 7362 B] अपीलाथ" Appellant ""यथ"/Respondent "नधा"रती क" ओर से /Assessee by Shri Mehul R Shah – CA राज"व क" ओर से /Revenue by Shri S.R.Meena –…

T. RAGHAVENDRA GOWDA,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals filed by the assessee are allowed

ITA 1058/BANG/2015[2005-06]Status: DisposedITAT Bangalore17 May 2017AY 2005-06

Bench: Shri Inturi Rama Rao & Shri. Laliet Kumar

For Appellant: Shri. G. Kamaladhar, Standing CounselFor Respondent: Shri. L. Bharath, CA
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER Sl. ITA Nos. & Assessment Appellant Respondent No. Year 1. Shri. D. Dasappa, 2nd Floor, Central AY: 2005-06 Chambers, 2C and D, Gandhinagar, Bengaluru-560009. PAN : ANAPD8675M 2. Shri. T. Suresh Gowda, AY: 2005-06 Flat No. 24, Lavelle Regency, Lavelle Road, Deputy Bengaluru. Commisisoner of PAN : ASYPS3503Q Income Tax, 3. Shri. T. Prasanna AY: 2005-06 Gowda, Central Circle – 1(3), No. 2/1, “Ranga” 26th A Bengaluru. Main, 4 ‘T’ Block, Jayanagar, Bengaluru. PAN : ACAPP…

T. PRASANNA GOWDA,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals filed by the assessee are allowed

ITA 1048/BANG/2015[2005-06]Status: DisposedITAT Bangalore17 May 2017AY 2005-06

Bench: Shri Inturi Rama Rao & Shri. Laliet Kumar

For Appellant: Shri. G. Kamaladhar, Standing CounselFor Respondent: Shri. L. Bharath, CA
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER Sl. ITA Nos. & Assessment Appellant Respondent No. Year 1. Shri. D. Dasappa, 2nd Floor, Central AY: 2005-06 Chambers, 2C and D, Gandhinagar, Bengaluru-560009. PAN : ANAPD8675M 2. Shri. T. Suresh Gowda, AY: 2005-06 Flat No. 24, Lavelle Regency, Lavelle Road, Deputy Bengaluru. Commisisoner of PAN : ASYPS3503Q Income Tax, 3. Shri. T. Prasanna AY: 2005-06 Gowda, Central Circle – 1(3), No. 2/1, “Ranga” 26th A Bengaluru. Main, 4 ‘T’ Block, Jayanagar, Bengaluru. PAN : ACAPP…

T. SURESH GOWDA,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals filed by the assessee are allowed

ITA 1047/BANG/2015[2005-06]Status: DisposedITAT Bangalore17 May 2017AY 2005-06

Bench: Shri Inturi Rama Rao & Shri. Laliet Kumar

For Appellant: Shri. G. Kamaladhar, Standing CounselFor Respondent: Shri. L. Bharath, CA
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER Sl. ITA Nos. & Assessment Appellant Respondent No. Year 1. Shri. D. Dasappa, 2nd Floor, Central AY: 2005-06 Chambers, 2C and D, Gandhinagar, Bengaluru-560009. PAN : ANAPD8675M 2. Shri. T. Suresh Gowda, AY: 2005-06 Flat No. 24, Lavelle Regency, Lavelle Road, Deputy Bengaluru. Commisisoner of PAN : ASYPS3503Q Income Tax, 3. Shri. T. Prasanna AY: 2005-06 Gowda, Central Circle – 1(3), No. 2/1, “Ranga” 26th A Bengaluru. Main, 4 ‘T’ Block, Jayanagar, Bengaluru. PAN : ACAPP…

D. DASAPPA,BANGALORE vs. DCIT, BANGALORE

In the result, the appeals filed by the assessee are allowed

ITA 1046/BANG/2015[2005-06]Status: DisposedITAT Bangalore17 May 2017AY 2005-06

Bench: Shri Inturi Rama Rao & Shri. Laliet Kumar

For Appellant: Shri. G. Kamaladhar, Standing CounselFor Respondent: Shri. L. Bharath, CA
Section 143(3)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER Sl. ITA Nos. & Assessment Appellant Respondent No. Year 1. Shri. D. Dasappa, 2nd Floor, Central AY: 2005-06 Chambers, 2C and D, Gandhinagar, Bengaluru-560009. PAN : ANAPD8675M 2. Shri. T. Suresh Gowda, AY: 2005-06 Flat No. 24, Lavelle Regency, Lavelle Road, Deputy Bengaluru. Commisisoner of PAN : ASYPS3503Q Income Tax, 3. Shri. T. Prasanna AY: 2005-06 Gowda, Central Circle – 1(3), No. 2/1, “Ranga” 26th A Bengaluru. Main, 4 ‘T’ Block, Jayanagar, Bengaluru. PAN : ACAPP…

Commissioner of Wealth Tax v. Narandas Motilal (80 ITR 39) — Cited in 5 Judgments | BharatTax