Commissioner of Incometax (International Taxation) v. Travelport L.P. USA

The Commissioner of Income Tax - International Taxation -3 vs. Travelport Lp

Bench: The Itat Was Preferred By The Respondent/Assessee Against Order Dated 21.06.2019 Framed Under Sections 144C(13) Read With Section 147, 143(3) Of The Act. 3. The Tribunal Allowed The Appeal Of The Respondent By Stating In Paragraphs 19, 20, 21, 22, 23 & 24 As Under: “19. Facts Of The Case In Hand Show That No Order Has Been' Signed By:Pradeep Sharma Signing Date:16.09.2025 11:42:21 Signature Not Verified

…ITA 334/2025 Page 1 of 14 $~6 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision: 03.09.2025 + ITA 334/2025 CM APPL. 52525/2025 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 .....Appellant Through: Mr. Ruchir Bhatia, SSC versus TRAVELPORT LP .....Respondent Through: Dr. Shashwat Bajpai, Mr…

The Commissioner of Income Tax - International Taxation -3 vs. Travelport L.P. Usa

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

…ITA 708/2023 & ITA 709/2023 Page 1 of 4 $~30 & 31 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 07.12.2023 + ITA 708/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA ..... Respondent Through: None. + ITA 709/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA…

The Commissioner of Income Tax - International Taxation -3 vs. Travelport L.P. Usa

…ITA 708/2023 & ITA 709/2023 Page 1 of 4 $~30 & 31 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 07.12.2023 + ITA 708/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA ..... Respondent Through: None. + ITA 709/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA…

The Commissioner of Income Tax - International Taxation -3 vs. Travelport L.P. Usa

…ITA 708/2023 & ITA 709/2023 Page 1 of 4 $~30 & 31 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 07.12.2023 + ITA 708/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA ..... Respondent Through: None. + ITA 709/2023 THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 ..... Appellant Through: Mr Ruchir Bhatia, Sr. Standing Counsel. versus TRAVELPORT L.P. USA…