Commissioner of Income-tax v. Winner Business Link (P). Ltd.

55 Taxmann.com 468High Court2015#25402 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2016.

Judgments citing Commissioner of Income-tax v. Winner Business Link (P). Ltd.

COMMISSIONER OF INCOME TAX-IX vs. RAMAN KHERA

The appeals are disposed of in the above terms but in the facts and

ITA/476/2014HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

COMMISSIONER OF INCOME TAX-IX vs. RAMAN KHERA

The appeals are disposed of in the above terms but in the facts and

ITA/326/2015HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

COMMISSIONER OF INCOME TAX- 14 vs. AMAN KHERA

The appeals are disposed of in the above terms but in the facts and

ITA/21/2015HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

Commissioner of Income-tax v. Winner Business Link (P). Ltd. (55 Taxmann.com 468) — Cited in 3 Judgments | BharatTax