Commissioner of Income Tax v. Standard Press (India) (P.) Ltd.

151 Taxmann.com 94High Court2023#22704 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 143(2)Section 143(3)Section 68Section 115JBSection 133ASection 142(1)Section 147Section 148

Judgments citing Commissioner of Income Tax v. Standard Press (India) (P.) Ltd.

Assistant Commissioner of Income Tax, Golapar, Kathgodam vs. Ms Spp Polymer Limited, Paharganj, Delhi

In the result, Appeal of the Revenue is dismissed

ITA 162/DDN/2024[2017-18]Status: DisposedITAT Dehradun23 Dec 2025AY 2017-18

Bench: Shri S. Rifaur Rahman & Shri Yogesh Kumar U.S.Assistant Commissioner Vs. M/S Ssp Polymer Limited Of Income Tax, Aayakar Plot No. 1, Bsti Tante Wale, Bhawan, Chorgalia Road, Ram Kumar Marg, Motia Khan, Golapar, Kathgodam, Paharganj, Delhi, 110055 Haldwani Pan: Aaics9526Q

Section 115JSection 142(1)Section 143(2)Section 143(3)Section 68Section 69Section 69A

…1 ACIT Vs. MS SPP Polymer Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘DEHRADUN/’ NEW DELHI BEFORE SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Assistant Commissioner Vs. M/s SSP Polymer Limited of Income Tax, Aayakar Plot No. 1, Bsti Tante Wale, Bhawan, Chorgalia Road, Ram Kumar Marg, Motia Khan, Golapar, Kathgodam, Paharganj, Delhi, 110055 Haldwani PAN: AAICS9526Q Appellant Respondent Assessee by Ms. Kanishka Aggarwal, CA Revenue by Sh. Amar Pal Singh, JCIT, DR Date of Hearing 10/11/2025 Date of Pronouncement 23/12/2025 ORDER PER YOGESH KUMAR, U.S…

Deputy Commissioner of Income Tax, Madurai vs. M/S. Standard Fireworks Private Limited, Sivakasi, Tamilnadu

In the result, appeals filed by the Revenue and Cross-Objections

ITA 583/CHNY/2025[2013-14]Status: DisposedITAT Chennai22 Aug 2025AY 2013-14

Bench: Shri Aby T. Varkey & Shri Jagadish

For Appellant: Mr.S. Sridhar, AdvocateFor Respondent: Mr.M. Mohan Babu, Addl.CIT
Section 12ASection 132Section 142(1)Section 143Section 143(2)Section 143(3)Section 148Section 153ASection 68Section 80G

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी जगदीश, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.583 & 584/Chny/2025 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15 & Cross-Objection Nos.30 & 31/Chny/2025 िनधा"रणवष"/Assessment Years: 2013-14 & 2014-15 v. The DCIT, Corporate Circle, M/s. Standard Fireworks Pvt. No.2, C.R. Buildings, Ltd., V.P. Rathinasamy Nadar Road, 1/3, Thiruthangal Road, Bibikulam, Sivakasi-626 123. Madurai-625 002. [PAN: AACCS…

Deputy Commissioner of Income-Tax, Central Circle, Ballari vs. Shri. Sripal Devichand Jain, Kalaburagi

In the result, the appeal by the revenue is dismissed and CO by the assessee is partly allowed

ITA 73/BANG/2023[2021-2022]Status: DisposedITAT Bangalore28 Nov 2023AY 2021-2022

Bench: Shri George George K. & Shri Laxmi Prasad Sahuassessment Year : 2021-22

For Appellant: Shri S.V. Ravishankar, AdvocateFor Respondent: Shri Nischal B., Addl.CIT(DR)(ITAT), Bengaluru
Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K., VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2021-22 The Deputy Commissioner Vs. Shri Sripal Devichand Jain, of Income Tax, Prop. M/s. Padmavathi Gold, Central Circle, Shinde Complex, Saraf Bazar, Ballari. Kalaburagi – 585 101. PAN: AHAPJ 3091K APPELLANT RESPONDENT CO No.11/Bang/2023 [ in ITA No.73/Bang/2023] Assessment year : 2021-22 Shri Sripal Devichand Jain, Vs. The Deputy Commissioner Prop. M/s. Padmavathi Gold, of Income Tax, Shinde Complex, Saraf Bazar, Central Circle, Kalaburagi…

Commissioner of Income Tax v. Standard Press (India) (P.) Ltd. (151 Taxmann.com 94) — Cited in 3 Judgments | BharatTax