Commissioner of Income-tax v. Shah Sadiq & Sons*\n8

31 Taxmann 498Supreme Court of India#3575 most cited
33

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2017 to 2025.

Issues it is cited on

Judgments citing Commissioner of Income-tax v. Shah Sadiq & Sons*\n8

Commissioner of Income-tax v. Shah Sadiq & Sons*\n8 (31 Taxmann 498) — Cited in 33 Judgments | BharatTax