Commissioner of Income-tax v. Sahara India 8 ITA.Nos.192& 193 & 172/COCH./2024 Financial Corp. Ltd.

153 Taxmann.com 225Supreme Court of India2023#16870 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Commissioner of Income-tax v. Sahara India 8 ITA.Nos.192& 193 & 172/COCH./2024 Financial Corp. Ltd.

Commissioner of Income-tax v. Sahara India 8 ITA.Nos.192& 193 & 172/COCH./2024 Financial Corp. Ltd. (153 Taxmann.com 225) — Cited in 5 Judgments | BharatTax