Commissioner of Income-tax v. S.K. Industries

288 Taxmann 651Supreme Court of India2022#15547 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing Commissioner of Income-tax v. S.K. Industries

Commissioner of Income-tax v. S.K. Industries (288 Taxmann 651) — Cited in 6 Judgments | BharatTax