Commissioner of Income Tax v. Riddhi Steel and Tubes (P.) Ltd.

220 Taxmann 148High Court2014#17244 most cited

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Judgments citing Commissioner of Income Tax v. Riddhi Steel and Tubes (P.) Ltd.

Income Tax Officer, Agar Malwa vs. M/S Agrawal & Company, Agar Malwa

In the result appeal of the revenue is dismissed

ITA 416/IND/2018[2015-16]Status: DisposedITAT Indore20 May 2021AY 2015-16

Bench: Hon’Ble Madhumita Royassessment Year 2015-16

Section 143(3)Section 69

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE HON’BLE MANISH BORAD, ACCOUNTANT MEMBER AND BEFORE HON’BLE MADHUMITA ROY, JUDICIAL MEMBER Assessment Year 2015-16 Income Tax Officer, Agar, Malwa : Revenue V/s M/s. Agrawal & Company, 27 Barod Road, Agar Malwa, M.P : Assessee PAN : AADFA0269Q Revenue by Shri Harshit Bari, Sr.DR Assessee by Shri Girish Agrawal & Miss Nisha Lahoti, ARs Date of Hearing 05.04.2021 Date of Pronouncement 20.05.2021 O R D E R PER MADHUMITA ROY, J.M The instant appeal filed by the Revenue is directed against the order dated 21.02.2018 p…

Shri Shri Mukesh Kumar Goyal, Raipur vs. The Dy. Commissioner of Income Tax, -2(1), Kolkata

In the result, the appeal of assessee is partly allowed

ITA 325/BIL/2016[2011-12]Status: DisposedITAT Raipur17 Jan 2019AY 2011-12

Bench: Shri Anil Chaturvedi, Am & Shri Partha Sarathi Chaudhury, Jm

For Appellant: Shri G.S. AgarwalFor Respondent: Shri D.K. Jain

Section 143(3)Section 69

…आयकर अपीलीय अधधकरण न्यायपीठ रायपुर में । IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No.325/RPR/2016 धनधाारण वषा / Assessment Year : 2011-12 Mukesh Kumar Goyal, 216, Deshbandhu Complex, 2nd Floor, Agrasen Chowk, Ramsagar Para, Raipur PAN : ADQPG6847G .......अपीलाथी / Appellant बनाम / V/s. Dy. Commissioner of Income Tax -2(1), Raipur ……प्रत्यथी / Respondent Assessee by : Shri G.S. Agarwal Revenue by : Shri D.K. Jain सुनवाई की तारीख / Date of Hearing : 15.01.2019 घोषणा की तारीख / Date of Pronouncement :…

Shree Ganesh Industries, North 24 Parganas vs. ITO, Ward - 51(3), Kolkata

In the result, assessee’s appeal is partly allowed for statistical purpose

ITA 2422/KOL/2016[2012-13]Status: DisposedITAT Kolkata06 Jul 2018AY 2012-13

Bench: Shri P.M.Jagtap & Shri S.S.Viswanethra Raviassessment Year:2012-13

Section 133(6)Section 142(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri P.M.Jagtap, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member Assessment Year:2012-13 Shree Ganesh Industries, Income Tax Officer, बनाम / 565, R. B. C. Road, Ward-51(3), V/s. Hazinagar, Dist. 24 Uttarapan Coplex, Parganas (North), Maniktala Civic Pin 743 165 Centre, Kolkagta-54 [PAN No.ABHFS 3337 G] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri Sanjay Bhattacharya, FCA अपीलाथ" क" ओर से/By Appellant Shri Sallojng Yaden, Addl. CIT-DR ""यथ" क" ओर से/By Respondent 10-05-2018 सुनवाई क" तार"ख/Date of Hearing 06-07-2018 घोषणा क"…

B.Patel Infrastructurre Pvt.Ltd., Ahmedabad vs. The Jt.CIT., Mehsana Range, Mehsana

In the result, the appeal of the assessee is allowed and that of the revenue is dismissed

ITA 2369/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad30 Oct 2017AY 2011-12

For Appellant: Shri T.P. Hemani, A.RFor Respondent: Shri Prasoon Kabra, Sr. D.R

Section 133(6)Section 143(2)Section 143(3)Section 234ASection 271(1)(c)Section 40A(2)(b)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri S. S. Godara, Judicial Member And Shri Manish Borad, Accountant Member Assessment Year 2011-12 B. Patel Infrastructure Jt. CIT Pvt. Ltd. 1, Kanchi Co- Mehsana range, op. Housing Society, Vs Mehsana Nr. Hotel Eden, SG (Respondent) Highway Road, Thaltej, Ahmedabad PAN: AAACB8590K (Appellant) Assessment Year 2011-12 Jt. CIT B. Patel Infrastructure Mehsana range, Pvt. Ltd. 1, Kanchi Mehsana Vs Co-op. Housing (Appellant) Society, Nr. Hotel Eden, SG Highway Road, Thaltej, Ahmedabad PAN: AAACB8590K (Respondent) Revenue by: Shri Prasoon Kabra…

ITO, Ward - 49 (1), Kolkata vs. Md. Jearul Haque, North 24 Parganas

In the result, the appeal of the Revenue is dismissed

ITA 1766/KOL/2011[2008-09]Status: DisposedITAT Kolkata20 Nov 2015AY 2008-09

Bench: Shri P.M. Jagtap & Shri S.S. Viswanethra Ravi

Section 143(3)

…I.T.A. No. 1766/KOL./2011 Assessment year: 2008-2009 Page 1 of 8 IN THE INCOME TAX APPELLATE TRIBUNAL, KOLKATA ‘A’ BENCH, KOLKATA Before Shri P.M. Jagtap, Accountant Member and Shri S.S. Viswanethra Ravi, Judicial Member I.T.A. No. 1766/KOL/ 2011 Assessment Year : 2008-2009 Income Tax Officer,............................................................Appellant Ward-49(1), Kolkata, Manicktala Civic Centre, Uttarapan Complex, 2nd Floor, Kolkata-700 054 -Vs.- Md. Jearul Haque,..............................................................Respondent Chaital, Amodpur, Basirhat, 24-Parganas ( North)-743 425 [PAN :…