Commissioner of Income-tax v. Ravi Kumar

168 Taxmann 150High Court2008#2172 most cited
54

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2026.

Sections most often in play

Section 69ASection 143(3)Section 132Section 147Section 132(4)Section 153ASection 69CSection 131(1A)

Issues it is cited on

peak credit theorysection 132(4a)section 65bsection 65section 292csection 131(1a)circle ratepanchnamashort term capital gainssection 34income tax settlement commissionsection 153a(1)(a)

Judgments citing Commissioner of Income-tax v. Ravi Kumar

SAMEER MUTREJA,GURGAON vs. JCIT(OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5104/DEL/2025[2020-21]Status: DisposedITAT Delhi02 Apr 2026AY 2020-21

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT(OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5103/DEL/2025[2019-20]Status: DisposedITAT Delhi02 Apr 2026AY 2019-20

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT(OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5102/DEL/2025[2018-19]Status: DisposedITAT Delhi02 Apr 2026AY 2018-19

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT(OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5101/DEL/2025[2017-18]Status: DisposedITAT Delhi02 Apr 2026AY 2017-18

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT(OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5100/DEL/2025[2016-17]Status: DisposedITAT Delhi02 Apr 2026AY 2016-17

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT (OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5099/DEL/2025[2015-16]Status: DisposedITAT Delhi02 Apr 2026AY 2015-16

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SAMEER MUTREJA,GURGAON vs. JCIT (OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 5098/DEL/2025[2014-15]Status: DisposedITAT Delhi02 Apr 2026AY 2014-15

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,GURGOAN vs. JOINT COMMISSIONER OF INCOME TAX (OSD), DELHI

In the result, all the appeals of the assessee are allowed

ITA 4957/DEL/2025[2020-21]Status: DisposedITAT Delhi02 Apr 2026AY 2020-21

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,GURGOAN vs. JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 4956/DEL/2025[2019-20]Status: DisposedITAT Delhi02 Apr 2026AY 2019-20

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,HARYANA vs. JCIT (OSD), DELHI

In the result, all the appeals of the assessee are allowed

ITA 4955/DEL/2025[2018-19]Status: DisposedITAT Delhi02 Apr 2026AY 2018-19

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,GURGOAN vs. JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 4954/DEL/2025[2017-18]Status: DisposedITAT Delhi02 Apr 2026AY 2017-18

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,GURGOAN vs. JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 4953/DEL/2025[2016-17]Status: DisposedITAT Delhi02 Apr 2026AY 2016-17

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,GURGOAN vs. JOINT COMMISSIONER OF INCOME TAX, NEW DELHI

In the result, all the appeals of the assessee are allowed

ITA 4952/DEL/2025[2015-16]Status: DisposedITAT Delhi02 Apr 2026AY 2015-16

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

SACHIN MUTREJA,HARYANA vs. JCIT(OSD), DELHI

In the result, all the appeals of the assessee are allowed

ITA 4951/DEL/2025[2014-15]Status: DisposedITAT Delhi02 Apr 2026AY 2014-15

Bench: Shri Mahavir Singh & Shri M. Balaganesh

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri Pravin Rawal, CIT DR
Section 132Section 147Section 69A

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “E”: NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI M. BALAGANESH, ACCOUNTANT MEMBER ITA Nos. 5098 to 5104/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sameer Mutreja, Vs. JCIT(OSD), 1004A, The Aralias DLF Gold Central Circle-27, Links, Gurgaon Galleria DLF-IV, New Delhi SO Gurgaon (Appellant) (Respondent) PAN: AANPM1252B ITA Nos. 4951 to 4957/Del/2025 (Assessment Years: 2014-15 to 2020-21) Sachin Mutreja, Vs. JCIT(OSD), 16th Floor Apartment No. PH02, Central Circle-27, The Pal springs, Sector-54, New Delhi Gurgaon (Appellant) (Respondent) PAN: AANPM12…

MSL FISH TRADERS PRIVATE LIMITED,BHUBANESWAR vs. DY.CIT, CENTRAL CIRCLE-2, BHUBANESWAR

In the result, both the appeals of the assessee stand allowed

ITA 333/CTK/2025[2018-2019]Status: DisposedITAT Cuttack03 Dec 2025AY 2018-2019

Bench: Shri George Mathan & Shri Rajesh Kumarआयकर अपील सं/Ita Nos.332 & 333/Ctk/2025 ("नधा"रण वष" / Assessment Years: 2017-18 & 2018-19) Msl Fish Traders Private Limited, Vs Dcit, Central Circle-2, Rooom No.14, Fish Market, Unit-4, Bhubaneswar. Bhubaneswar. Pan No. : Aajcm 1080 E (अपीलाथ" /Appellant) .. (""यथ" / Respondent) "नधा"रती क" ओर से /Assessee By : Shri D.Parida, Ca & Shri Chitrasen Parida, Adv राज"व क" ओर से /Revenue By : Shri Ashim Kumar Chakraborty, Ld Cit Dr सुनवाई क" तार"ख / Date Of Hearing : 3 /12/2025 घोषणा क" तार"ख/Date Of Pronouncement : 3 /12/2025 आदेश / O R D E R Per Bench : These Are Appeals Filed By The Assessee Against The Separate Orders Dated 31.3.2025 Passed By Ld Cit(A), Bhubaneswar-2 In Appeal No.Cit(A), Bhubaneswar-2/11252/2017-18 For The Assessment Years 2017-18 & 2018-19, Respectively. 2. Shri D.Parida & Shri Chitrasen Parida, Ld Ars Appeared For The Assessee & Shri Ashim Kumar Chakraborty, Ld Cit Dr Appeared For The Revenue. 3. It Was Submitted By Ld Ar That The Assessee Has Filed Written Submission, Which Reads As Follows:

For Appellant: Shri D.Parida, CA and Shri ChitrasenFor Respondent: Shri Ashim Kumar Chakraborty, ld CIT
Section 132Section 153ASection 246ASection 250Section 69

…आयकर अपील"य अ"धकरण, कटक "यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK (THROUGH VIRTUAL HEARING) "ी जाज" माथन, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य के सम" । BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER आयकर अपील सं/ITA Nos.332 & 333/CTK/2025 ("नधा"रण वष" / Assessment Years: 2017-18 & 2018-19) MSL Fish Traders Private Limited, Vs DCIT, Central Circle-2, Rooom No.14, Fish Market, Unit-4, Bhubaneswar. Bhubaneswar. PAN No. : AAJCM 1080 E (अपीलाथ" /Appellant) .. (""यथ" / Respondent) "नधा"रती क" ओर से /Assessee by : Shri D.Parida, CA and Shri Chitras…

MSL FISH TRADERS PRIVATE LIMITED,BHUBANESWAR vs. DY.CIT, CENTRAL CIRCLE-2, BHUBANESWAR

In the result, both the appeals of the assessee stand allowed

ITA 332/CTK/2025[2017-2018]Status: DisposedITAT Cuttack03 Dec 2025AY 2017-2018

Bench: Shri George Mathan & Shri Rajesh Kumarआयकर अपील सं/Ita Nos.332 & 333/Ctk/2025 ("नधा"रण वष" / Assessment Years: 2017-18 & 2018-19) Msl Fish Traders Private Limited, Vs Dcit, Central Circle-2, Rooom No.14, Fish Market, Unit-4, Bhubaneswar. Bhubaneswar. Pan No. : Aajcm 1080 E (अपीलाथ" /Appellant) .. (""यथ" / Respondent) "नधा"रती क" ओर से /Assessee By : Shri D.Parida, Ca & Shri Chitrasen Parida, Adv राज"व क" ओर से /Revenue By : Shri Ashim Kumar Chakraborty, Ld Cit Dr सुनवाई क" तार"ख / Date Of Hearing : 3 /12/2025 घोषणा क" तार"ख/Date Of Pronouncement : 3 /12/2025 आदेश / O R D E R Per Bench : These Are Appeals Filed By The Assessee Against The Separate Orders Dated 31.3.2025 Passed By Ld Cit(A), Bhubaneswar-2 In Appeal No.Cit(A), Bhubaneswar-2/11252/2017-18 For The Assessment Years 2017-18 & 2018-19, Respectively. 2. Shri D.Parida & Shri Chitrasen Parida, Ld Ars Appeared For The Assessee & Shri Ashim Kumar Chakraborty, Ld Cit Dr Appeared For The Revenue. 3. It Was Submitted By Ld Ar That The Assessee Has Filed Written Submission, Which Reads As Follows:

For Appellant: Shri D.Parida, CA and Shri ChitrasenFor Respondent: Shri Ashim Kumar Chakraborty, ld CIT
Section 132Section 153ASection 246ASection 250Section 69

…आयकर अपील"य अ"धकरण, कटक "यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK (THROUGH VIRTUAL HEARING) "ी जाज" माथन, "या"यक सद"य एवं "ी राजेश कुमार, लेखा सद"य के सम" । BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER आयकर अपील सं/ITA Nos.332 & 333/CTK/2025 ("नधा"रण वष" / Assessment Years: 2017-18 & 2018-19) MSL Fish Traders Private Limited, Vs DCIT, Central Circle-2, Rooom No.14, Fish Market, Unit-4, Bhubaneswar. Bhubaneswar. PAN No. : AAJCM 1080 E (अपीलाथ" /Appellant) .. (""यथ" / Respondent) "नधा"रती क" ओर से /Assessee by : Shri D.Parida, CA and Shri Chitras…

DODHIA SYNTHETICS LIMITED,BHIWANDI vs. DCIT-CC-3, THANE, THANE

The appeal of the assessee is Allowed on the\nlegal issue

ITA 2190/MUM/2025[2013-14]Status: DisposedITAT Mumbai17 Sept 2025AY 2013-14
Section 143(3)Section 147Section 250Section 68

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL, 'D' BENCH MUMBAI\n\nBEFORE: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER &\nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER\n\n| ITA (SS) No.\n| AY\n| Assessee/\nAssessee\n| Respondent\n\n795/Mum/2025\n2013-14\nDodhia Filaments Pvt\nDCIT, CC -3\n796/Mum/2025\n2014-15\nLtd.\nRoom No. 12, A\n797/Mum/2025\n2015-16\n69/100, New Mavji\nwing, 6th Floor,\n798/Mum/2025\n2016-17\ncompound, Narpoli\nAshar IT Park,\n799/Mum/2025\n2017-18\nBehind Ratan Talkies\nThane (W)\nBhiwandi.\n2189/Mum/2025\n2013-14\nDodhia Synthetics Ltd.,\nDCIT, CC -3\n2190/Mum/2025\n2013-14\nHouse No. 98/2,\nR…

DCIT, CENTRAL CIRCLE -3, THANE, THANE vs. DODHIA SYNTHETICS LIMITED, BHIWANDI

The appeal of the assessee is Allowed on the\nlegal issue

ITA 2105/MUM/2025[2014-15]Status: DisposedITAT Mumbai17 Sept 2025AY 2014-15
Section 143(3)Section 147Section 250Section 68

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH MUMBAI\n\nBEFORE: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER &\nSHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER\n\nITA (SS) No.\n795/Mum/2025\n796/Mum/2025\n797/Mum/2025\n798/Mum/2025\n799/Mum/2025\n\n2189/Mum/2025\n2190/Mum/2025\n2200/Mum/2025\n2201/Mum/2025\n2202/Mum/2025\n2203/Mum/2025\n2204/Mum/2025\n2205/Mum/2025\n2206/Mum/2025\n\n2105/Mum/2025\n2106/Mum/2025\n\n2227/Mum/2025\n\nAY\n2013-14\n2014-15\n2015-16\n2016-17\n2017-18\n2013-14\n2013-14\n2019-20\n2014-15\n2015-16\n2016-17\n2017-18\n2018-19\n2019-20\n2014-15\n2015-16\n2016-17\nAssessee/\nAssessee\nDod…

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT vs. SHRI PANKAJ CHIMANLAL LODHIYA, RAJKOT

In the result, assessee's ground No

ITA 49/RJT/2019[2013-14]Status: DisposedITAT Rajkot28 Mar 2025AY 2013-14

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinha

Section 143(3)

…आयकर अपीलीय अिधकरण, राजकोट"यायपीठ, राजकोट। IN THE INCOMETAXAPPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER And SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./IT(SS)A No. 06 & 07 & 08& 09/RJT/2019 Assessment Year: (2010-11 to 2012-13 &2014-15) (Hybrid Hearing) Shri Pankajkumar Chimanlal Vs. The DCIT, Central Circle - Lodhiya 2, C/o, Shreeji Trading Co., 10- Aayakar Bhavan, Amruta Shaligram Complex, Estate, 2nd Floor, M. G. Bhupendra Road, Opp. Road, Diwanpara Police Chowki, Rajkot - 360001 Rajkot - 360001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.:AAMPL3903F (Assessee) (Respo…

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJKOT vs. SHRI PANKAJ CHIMANLAL LODHIYA, RAJKOT

In the result, assessee's ground No

ITA 46/RJT/2019[2010-11]Status: DisposedITAT Rajkot28 Mar 2025AY 2010-11

Bench: Dr. Arjun Lal Saini & Shri Dinesh Mohan Sinha

Section 143(3)

…आयकर अपीलीय अिधकरण, राजकोट"यायपीठ, राजकोट। IN THE INCOMETAXAPPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER And SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकरअपीलसं./IT(SS)A No. 06 & 07 & 08& 09/RJT/2019 Assessment Year: (2010-11 to 2012-13 &2014-15) (Hybrid Hearing) Shri Pankajkumar Chimanlal Vs. The DCIT, Central Circle - Lodhiya 2, C/o, Shreeji Trading Co., 10- Aayakar Bhavan, Amruta Shaligram Complex, Estate, 2nd Floor, M. G. Bhupendra Road, Opp. Road, Diwanpara Police Chowki, Rajkot - 360001 Rajkot - 360001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.:AAMPL3903F (Assessee) (Respo…

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