Commissioner of Income-tax v. Neel Giri Krishi Farms (P.) Ltd.

218 Taxmann 95High Court2013#17239 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 363,016 Indian tax judgments — from 2022 to 2025.

Judgments citing Commissioner of Income-tax v. Neel Giri Krishi Farms (P.) Ltd.

Commissioner of Income-tax v. Neel Giri Krishi Farms (P.) Ltd. (218 Taxmann 95) — Cited in 5 Judgments | BharatTax